Tribunals and Commissions31 Dec 2001Complaint dismissed
PICCADILY HOTEL PVT. LTD. Vs S.D.O., ELECTRICITY
National Consumer Disputes Redressal Commission · 2002 2 CPC 246 : 2004 2 CPJ 473
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments, 2001
917 judgments · page 1 of 46
Tribunals and Commissions31 Dec 2001Appeal allowed
PRABHU LAL Vs New India Insurance Company Ltd.
National Consumer Disputes Redressal Commission · 2003 2 CPJ 396
Tribunals and Commissions28 Dec 2001Appeal dismissed
MAMA ROAD CARRIER Vs GODAVARI DRUGS PVT. LTD.
National Consumer Disputes Redressal Commission · 2002 2 CPJ 450
Tribunals and Commissions28 Dec 2001Ordered accordingly
MAJOR LOKNATH JAGGI Vs CHAIRMAN, BHOPAL DEVELOPMENT AUTHORITY
National Consumer Disputes Redressal Commission · 2002 3 CPJ 154
Tribunals and Commissions28 Dec 2001Appeal dismissed
CHAUDHARY YATRA COMPANY PVT. LTD. Vs LILAWATI EKNATH ADHAV
National Consumer Disputes Redressal Commission · 2002 2 CPC 22 : 2002 2 CPJ 114
Tribunals and Commissions27 Dec 2001Appeal disposed of
SUMANPREET SINGH Vs GURVINDER SINGH
National Consumer Disputes Redressal Commission · 2002 2 CPC 248 : 2003 4 CPJ 411
Tribunals and Commissions26 Dec 2001Appeal disposed of
POST MASTER Vs GAJANAN PUNJABRAO DESHMUKH
National Consumer Disputes Redressal Commission · 2002 2 CPJ 227
Tribunals and Commissions26 Dec 2001Complaint dismissed
SURAJ PARKASH Vs JOGI REFRIGERATORS
National Consumer Disputes Redressal Commission · 2003 4 CPJ 109
Tribunals and Commissions22 Dec 2001Appeal dismissed
K.SWAMINATHAN-Appeallant Vs GOUNDER AND COMPANY
National Consumer Disputes Redressal Commission · 2001 3 CPJ 542
Tribunals and Commissions21 Dec 2001Revision Petition No. 2130 of 2000
ARNAB KR.SARKAR Vs SEEMA TRAVELS
National Consumer Disputes Redressal Commission · 2002 1 CLT 670 : 2002 1 CPR 403 : 2002 3 CPJ 177
Tribunals and Commissions21 Dec 2001Revision Petitions dismissed
Gurgaon Gramin Bank Vs Parvati Devi
National Consumer Disputes Redressal Commission · 2005 1 CPJ 105
Tribunals and Commissions21 Dec 2001Dismissed
SAPRI GARMENTS PVT. LTD. Vs Canara Bank
National Consumer Disputes Redressal Commission · 2007 4 CPJ 379
Tribunals and Commissions21 Dec 2001Revision Petition dismissed
Life Insurance Corporation of India Vs LAXMI PATNAIK
National Consumer Disputes Redressal Commission · 2002 2 CPC 375 : 2002 2 CPJ 63
Tribunals and Commissions21 Dec 2001Appeal disposed of
New India Assurance Co. Ltd. Vs Vimla Devi
National Consumer Disputes Redressal Commission · 2004 1 CPJ 21
Tribunals and Commissions21 Dec 2001Appeal dismissed
Indian Oil Corporation Ltd. Vs SHIV SHANKAR
National Consumer Disputes Redressal Commission · 2002 1 CPC 626 : 2002 1 CPR 167 : 2002 2 CLT 410 : 2005 1 CPJ 104
Tribunals and Commissions21 Dec 2001Complaint dismissed
RAJINDER SINGH NANDAL Vs ANMOL HOSPITAL
National Consumer Disputes Redressal Commission · 2002 2 CLT 693 : 2002 2 CPC 83 : 2002 3 CPJ 324
Tribunals and Commissions21 Dec 2001Revision Petition dismissed
Oriental Insurance Co. Ltd. Vs RAVI KUMAR MAKHARIA
National Consumer Disputes Redressal Commission · 2002 2 CPC 119 : 2002 2 CPJ 60 : 2003 1 CLT 84
Tribunals and Commissions20 Dec 2001Petitions dismissed
HARSH AGARWAL Vs VIPUL BHATNAGAR
National Consumer Disputes Redressal Commission · 2005 1 CPJ 106
Tribunals and Commissions20 Dec 2001Appeals dismissed
MANJOG INVESTMENTS Vs MINGU CHALAPATI RAO
National Consumer Disputes Redressal Commission · 2005 1 CPJ 92
Tribunals and Commissions20 Dec 2001Appeal dismissed
MOHAN BHANDAR Vs N.LOKESH
National Consumer Disputes Redressal Commission · 2002 1 CLT 692 : 2002 1 CPC 491 : 2002 1 CPR 254 : 2002 3 CPJ 236