Tribunals and Commissions19 Dec 2001Appeal partly allowed
BANK OF BARODA Vs SMITABEN ARVINDLAL ENGINEER
National Consumer Disputes Redressal Commission · 2002 2 CPJ 312
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments, 2001
917 judgments · page 2 of 46
Tribunals and Commissions19 Dec 2001Appeal disposed of
R. JAWAHAR Vs V. SOMASUNDARAM
National Consumer Disputes Redressal Commission · 2007 4 CPJ 320
Tribunals and Commissions19 Dec 2001Appeal partly allowed
KISHORI SHYAM BRIJESH KUMAR Vs Jagdish Singh
National Consumer Disputes Redressal Commission · 2002 1 CPJ 402 : 2002 2 CPR 118
Tribunals and Commissions18 Dec 2001Revision Petition dismissed
H.U.D.A. Vs KIRSHNA DEVI
National Consumer Disputes Redressal Commission · 2002 1 CPR 160 : 2002 2 CPJ 65 : 2003 2 CLT 164
Tribunals and Commissions18 Dec 2001Revision Petitions dismissed
KUBER MUTUAL BENEFIT LTD. Vs RAJ VERMA
National Consumer Disputes Redressal Commission · 2002 2 CLT 451 : 2002 2 CPJ 251
Tribunals and Commissions18 Dec 2001C.A. disposed of
B.K.GUPTA AND CO. Vs NORTH INDIA DISTILLERY LTD.
National Consumer Disputes Redressal Commission · 2002 2 CLT 344 : 2002 3 CPJ 26
Tribunals and Commissions18 Dec 2001Application dismissed
SURAJ NIKAM Vs DEEPAK ASHTANKAR
National Consumer Disputes Redressal Commission · 2002 2 CPJ 333
Tribunals and Commissions14 Dec 2001Appeal dismissed
KM.KIRAN VOHRA Vs COMMISSIONER,MCD
National Consumer Disputes Redressal Commission · 2002 1 CPJ 443
Tribunals and Commissions14 Dec 2001Petitions dismissed with costs
Maruti Udyog Ltd. Vs V.M.GOEL
National Consumer Disputes Redressal Commission · 2002 3 CPJ 167
Tribunals and Commissions14 Dec 2001Objections dismissed
Tata Chemicals Ltd. Vs SKYPAK COURIERS PVT. LTD.
National Consumer Disputes Redressal Commission · 2002 0 CTJ 539 : 2002 2 CLT 428 : 2002 2 CPC 107 : 2002 2 CPJ 24
Tribunals and Commissions14 Dec 2001Revision Petition dismissed
K.L. CHAUMAL Vs PUSHPA BUILDERS LTD.
National Consumer Disputes Redressal Commission · 2004 1 CPJ 106 : 2004 2 CPR 149
Tribunals and Commissions14 Dec 2001Revision Petition dismissed
Mahindra AND Mahindra Ltd. Vs LIONS CLUB REWA, LIONS EYE HOSPITAL
National Consumer Disputes Redressal Commission · 2002 2 CPC 69 : 2002 2 CPR 41 : 2005 1 CPJ 98
Tribunals and Commissions14 Dec 2001Appeal allowed
RAJESH KUMAR Vs CONSULTANCY SERVICES LTD. WORLD WIDE IMMIGRATION
National Consumer Disputes Redressal Commission · 2002 2 CPC 140 : 2005 1 CPJ 326
Tribunals and Commissions14 Dec 2001
AIR INDIA LTD. Vs RAKESH VAID
National Consumer Disputes Redressal Commission · 2001 0 NCDRC 15 : 2002 0 ACJ 294 : 2002 1 CPC 554 : 2002 1 CPR 128 : 2002 3 CPJ 392
Tribunals and Commissions14 Dec 2001
NATIONAL INSURANCE CO LTD Vs DINESH
National Consumer Disputes Redressal Commission · 2002 3 CPJ 390
Tribunals and Commissions14 Dec 2001
BIHAR STATE HOUSING BOARD Vs PRIO RANJAN ROY
National Consumer Disputes Redressal Commission · 2002 3 CPJ 170
Tribunals and Commissions13 Dec 2001N.O.E. discharged
AND REGISTRATION DIRECTOR GENERAL OF INVESTIGATION Vs LAXMANGARH GAS SERVICE
National Consumer Disputes Redressal Commission · 2002 3 CPJ 58
Tribunals and Commissions13 Dec 2001Application disposed of
CLASSIC AIR CONDITIONERS PVT. LTD.-/ Vs PAWAN KUMAR JAIN
National Consumer Disputes Redressal Commission · 2002 2 CPC 5 : 2002 2 CPJ 64
Tribunals and Commissions13 Dec 2001Revision Petition dismissed
RAJASTHAN STATE INDUSTRIAL DEVELOPMENT And INVESTMENT CORPORATION LTD. Vs SOMANI INDUSTRIES
National Consumer Disputes Redressal Commission · 2007 4 CPJ 318
Tribunals and Commissions13 Dec 2001Petition dismissed
D.K. LALWANI Vs PRESIDENT, INDIAN BANK MUTUAL FUND
National Consumer Disputes Redressal Commission · 2002 1 CPC 622 : 2002 1 CPR 161 : 2002 2 CPJ 20