Tribunals and Commissions17 Dec 2012
M/S. Kapil Chit Funds Pvt Ltd. Vs B.K. Uday Sanyasi Rao
National Consumer Disputes Redressal Commission · 2012 0 NCDRC 930
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments, 2012
926 judgments · page 1 of 47
Tribunals and Commissions14 Dec 2012Petition dismissed
Puran Murti Education Society Vs UHBVNL
National Consumer Disputes Redressal Commission · 2012 0 NCDRC 884 : 2013 1 CPJ 40
Tribunals and Commissions11 Dec 2012Revision Petition dismissed
HUDA Vs Ramanand Dhaka
National Consumer Disputes Redressal Commission · 2012 0 NCDRC 929 : 2013 1 CPJ 247 : 2013 1 CPR 92
Tribunals and Commissions10 Dec 2012Petition dismissed
Rajesh Sharda Vs NEW INDIA ASSURANCE CO. LTD
National Consumer Disputes Redressal Commission · 2013 0 NCDRC 407 : 2013 1 CPJ 12
Tribunals and Commissions07 Dec 2012Petition dismisse
UHBVNL Vs RAM SARAN
National Consumer Disputes Redressal Commission · 2013 0 NCDRC 390
Tribunals and Commissions06 Dec 2012Appeal partly allowed
New India Road Carrier Vs NATIONAL INSURANCE COMPANY LTD
National Consumer Disputes Redressal Commission · 2012 0 NCDRC 928 : 2013 1 CPJ 243
Tribunals and Commissions05 Dec 2012Complaint dismissed
Hindu Cooperative Bank Ltd. Vs INDUSTRIAL INVESTMENT BANK OF INDIA LTD
National Consumer Disputes Redressal Commission · 2012 0 NCDRC 861 : 2013 1 CPJ 25
Tribunals and Commissions05 Dec 2012Revision Petition dismissed
R.W.H. Ghyaz Ahmed Vs NEW INDIA ASSURANCE CO. LTD.
National Consumer Disputes Redressal Commission · 2012 0 NCDRC 860 : 2013 1 CPJ 23
Tribunals and Commissions05 Dec 2012Appeal allowed
NATIONAL INSURANCE CO. LTD Vs Ajay Industrial Corporation, Precision Pipes And Profiles
National Consumer Disputes Redressal Commission · 2012 0 NCDRC 846 : 2013 1 CPJ 14
Tribunals and Commissions05 Dec 2012Appeal dismissed
Shiva Glass Works Co. Ltd Vs NATIONAL INSURANCE CO. LTD
National Consumer Disputes Redressal Commission · 2012 0 NCDRC 927 : 2013 1 CPJ 241
Tribunals and Commissions04 Dec 2012Petitions dismissed
SOM PRAKASH Vs HARYANA URBAN DEVELOPMENT AUTHORITY
National Consumer Disputes Redressal Commission · 2012 0 NCDRC 835 : 2013 1 CPJ 7 : 2013 1 CPR 164
Tribunals and Commissions04 Dec 2012Complaints dismissed
GOODWILL ENGINEERING WORKS Vs NEW INDIA ASSURANCE CO. LTD
National Consumer Disputes Redressal Commission · 2012 0 NCDRC 894 : 2013 1 CPJ 77
Tribunals and Commissions03 Dec 2012Revision Petition dismissed
UHBVNL Vs Gian Bharti Siksha Samiti
National Consumer Disputes Redressal Commission · 2012 0 NCDRC 854
Tribunals and Commissions03 Dec 2012Revision Petition dismissed
DHARAM PAL Vs UNITED INDIA INSURANCE CO. LTD
National Consumer Disputes Redressal Commission · 2012 0 NCDRC 908 : 2013 1 CPJ 150
Tribunals and Commissions03 Dec 2012
Varalakshmi Starch Industries (P) Ltd Vs Man Rollo Generations India (P) Ltd
National Consumer Disputes Redressal Commission · 2012 0 NCDRC 829
Tribunals and Commissions03 Dec 2012Petition dismissed
RAM KISHAN Vs UHBVNL
National Consumer Disputes Redressal Commission · 2012 0 NCDRC 827
Tribunals and Commissions03 Dec 2012Petition dismissed
Master Purushottam and Anr. Vs Apollo Children's Heart Hospital and Ors.
National Consumer Disputes Redressal Commission · 2013 2 CPJ 45
Tribunals and Commissions03 Dec 2012Appeal allowed
Mool Chand Khairati Ram Hospital and Ayurvedic Research Institute and Anr. Vs Naresh Kumar Sharma and Ors.
National Consumer Disputes Redressal Commission · 2013 2 CPJ 37
Tribunals and Commissions03 Dec 2012
Employees State Insurance Corporation Ltd. and Anr. Vs Sudha Dhobriyal and Anr.
National Consumer Disputes Redressal Commission · 2013 2 CPJ 28
Tribunals and Commissions03 Dec 2012Petition dismissed
K.P. Mohan Vs Concorde Motors (India) Limited
National Consumer Disputes Redressal Commission · 2012 0 NCDRC 828 : 2013 1 CPJ 2