Tribunals and Commissions20 Nov 2012Revision Petition dismissed
Asha Hargen Yadav Vs Balabhai Nanavati Hospital
National Consumer Disputes Redressal Commission · 2012 0 NCDRC 834
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments, 2012
926 judgments · page 3 of 47
Tribunals and Commissions20 Nov 2012Appeals dismissed
NEW INDIA ASSURANCE CO. LTD Vs Febama Agencies
National Consumer Disputes Redressal Commission · 2012 0 NCDRC 904 : 2013 1 CPJ 133
Tribunals and Commissions20 Nov 2012
Heaven Diamonds Pvt. Ltd. Vs ORIENTAL INSURANCE CO. LTD.
National Consumer Disputes Redressal Commission · 2012 0 NCDRC 895 : 2013 1 CPJ 104
Tribunals and Commissions20 Nov 2012Petition dismissed
Khanpur Kalan Co -Op Tpt Society Ltd Vs ORIENTAL INSURANCE CO LTD
National Consumer Disputes Redressal Commission · 2012 4 CPJ 757
Tribunals and Commissions20 Nov 2012
NEW INDIA ASSURANCE CO LTD Vs Lasa Footwear
National Consumer Disputes Redressal Commission · 2012 4 CPJ 821
Tribunals and Commissions19 Nov 2012Revision Petition dismissed
UNITED INDIA INSURANCE CO. LTD Vs Mahesh Chandra Arya
National Consumer Disputes Redressal Commission · 2012 0 NCDRC 837
Tribunals and Commissions19 Nov 2012Petitions dismissed
Hitachi Home And Life Solutions (India) Ltd Vs ROOP CHAND
National Consumer Disputes Redressal Commission · 2012 0 NCDRC 906 : 2013 1 CPJ 141
Tribunals and Commissions19 Nov 2012
Phoolan Wanti Vs Jana Priya Finance And Industrial Investment (India) Ltd
National Consumer Disputes Redressal Commission · 2012 0 NCDRC 925 : 2013 1 CPJ 219
Tribunals and Commissions19 Nov 2012
Sr. Post Master Vs Karta Ram Niwas Singal
National Consumer Disputes Redressal Commission · 2012 0 NCDRC 950 : 2013 1 CPJ 66
Tribunals and Commissions14 Nov 2012
SUKHWINDER SINGH Vs Aviva Life Insurance Company India Pvt. Ltd.
National Consumer Disputes Redressal Commission · 2012 0 NCDRC 949
Tribunals and Commissions09 Nov 2012Petition dismissed
Rahul Tanwar R/O Tosham Bye Pass Road Vs ORIENTAL INSURANCE CO LTD
National Consumer Disputes Redressal Commission · 2012 4 CPJ 701
Tribunals and Commissions08 Nov 2012Petition disposed
BANK OF BARODA Vs Geeta Foods Through Its Sole
National Consumer Disputes Redressal Commission · 2012 4 CPJ 705
Tribunals and Commissions08 Nov 2012Appeal dismissed
K.B. Sport Wear Goods World Wide Vs NEW INDIA ASSURANCE CO. LTD.
National Consumer Disputes Redressal Commission · 2012 0 NCDRC 892 : 2013 1 CPJ 73
Tribunals and Commissions08 Nov 2012Appeal allowed
Kali Ram Goyal Vs Union Bank of India And Anr.
National Consumer Disputes Redressal Commission · 2013 2 CPJ 383
Tribunals and Commissions07 Nov 2012Petition dismissed
UNITED INDIA INSURANCE CO. LTD Vs Durga Carriers Pvt. Ltd
National Consumer Disputes Redressal Commission · 2012 0 NCDRC 924 : 2013 1 CPJ 212
Tribunals and Commissions07 Nov 2012Petition dismissed
VIRENDER KUMAR Vs NEW INDIA ASSURANCE CO. LTD.
National Consumer Disputes Redressal Commission · 2012 0 NCDRC 891 : 2013 1 CPJ 71
Tribunals and Commissions07 Nov 2012Petition disposed
Maa Chamunda Cold Storage Vs Harinarayan S/O Shivnarayan
National Consumer Disputes Redressal Commission · (2012) 11 NCDRC CK 0003
Tribunals and Commissions06 Nov 2012Petition dismissed
Kishore Ramchandra Bhide Vs Habitat India Agro Development Pvt Ltd
National Consumer Disputes Redressal Commission · 2012 4 CPJ 706
Tribunals and Commissions06 Nov 2012Petitions dismissed
SUKHVINDER SINGH Vs Classic Automobile
National Consumer Disputes Redressal Commission · 2012 0 NCDRC 887 : 2013 1 CPJ 47
Tribunals and Commissions06 Nov 2012Petition dismissed
Mushtaq Mohd. Vs NATIONAL INSURANCE COMPANY LTD
National Consumer Disputes Redressal Commission · 2012 0 NCDRC 888 : 2013 1 CPJ 64