Tribunals and Commissions31 Dec 2002Appeals dismissed
Oriental Insurance Co.Ltd. Vs SANYASI PATRA
National Consumer Disputes Redressal Commission · 2003 4 CPJ 744
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments, 2002
869 judgments · page 1 of 44
Tribunals and Commissions31 Dec 2002Review Petition dismissed
CHHANDA SAHOO Vs NARENDRA KUMAR RAY CHOUDHURY
National Consumer Disputes Redressal Commission · 2004 1 CPJ 601
Tribunals and Commissions31 Dec 2002Complaint allowed
GOVIND CHANDRA SENAPATI Vs J.E.(ELECTRICAL) UNIT I
National Consumer Disputes Redressal Commission · 2004 1 CPJ 460
Tribunals and Commissions31 Dec 2002
NATIONAL INSURANCE CO Vs SHIV DUTT SHARMA
National Consumer Disputes Redressal Commission · 2003 3 CPJ 667
Tribunals and Commissions30 Dec 2002
ALEX J.REBELLO Vs VICE CHANCELLOR, BANGALORE UNIVERSITY
National Consumer Disputes Redressal Commission · 2002 0 NCDRC 62 : 2003 2 CLT 549 : 2003 2 CPJ 7
Tribunals and Commissions27 Dec 2002Appeal dismissed
JAWAHIR LAL KAUL Vs United India Insurance Co. Ltd.
National Consumer Disputes Redressal Commission · 2003 4 CPJ 743
Tribunals and Commissions27 Dec 2002Appeal dismissed
United India Insurance Co. Ltd. Vs SAVITRI RAINA
National Consumer Disputes Redressal Commission · 2003 4 CPJ 22
Tribunals and Commissions27 Dec 2002Complaint allowed
GOVIND KALIDAS MAHAJAN Vs ANIL PUNDLIK THORAT
National Consumer Disputes Redressal Commission · 2003 4 CPJ 350
Tribunals and Commissions26 Dec 2002Complaint allowed
D.S. AULAKH Vs SAVITA BENJI
National Consumer Disputes Redressal Commission · 2003 4 CPJ 632
Tribunals and Commissions26 Dec 2002Appeal disposed of
JAGDISH PRASAD GUPTA Vs REGIONAL MANAGER, DELHI TRANSPORT CORPORATION
National Consumer Disputes Redressal Commission · 2003 3 CPJ 47
Tribunals and Commissions24 Dec 2002Disposed Of
MARKETING FEDERATION LTD. Vs Oriental Insurance Co. Ltd.
National Consumer Disputes Redressal Commission · 2003 2 CLT 552 : 2003 2 CPJ 18
Tribunals and Commissions24 Dec 2002
WELFARE AND SERVICE ORGANISATION (REGD.) Vs HARYANA URBAN
National Consumer Disputes Redressal Commission · 2002 0 NCDRC 50 : 2003 1 CPJ 234
Tribunals and Commissions24 Dec 2002
Arunodaya Printers Vs Mehta Computers
National Consumer Disputes Redressal Commission · 2003 2 CPJ 87
Tribunals and Commissions23 Dec 2002Appeal disposed of
KARIM BUX CHAUHAN Vs RAJASTHAN HOUSING BOARD
National Consumer Disputes Redressal Commission · 2003 3 CPJ 611
Tribunals and Commissions23 Dec 2002Appeal allowed
KISHAN LAL AVASTHI Vs CHAIRMAN, RAJASTHAN HOUSING BOARD
National Consumer Disputes Redressal Commission · 2003 3 CPJ 629
Tribunals and Commissions23 Dec 2002Complaint dismissed
JAI PRAKASH SAINI Vs DIRECTOR, RAJIV GANDHI CANCER INSTITUTE AND RESEARCH CENTRE
National Consumer Disputes Redressal Commission · 2003 1 CPJ 305 : 2003 2 CPR 202 : 2003 3 CLT 32
Tribunals and Commissions20 Dec 2002Revision Petition allowed
R.C.SHARMA Vs JAGE RAM
National Consumer Disputes Redressal Commission · 2003 1 CPJ 248 : 2003 2 CPC 74 : 2003 2 CPR 44
Tribunals and Commissions20 Dec 2002Revision Petition dismissed
CONTROLLER OF EXAM., HIMACHAL PRADESH UNIVERSITY Vs SANJAY KUMAR
National Consumer Disputes Redressal Commission · 2003 0 CTJ 773 : 2003 1 CPJ 273
Tribunals and Commissions20 Dec 2002Appeals dismissed with costs
BABA CONSTRUCTIONS Vs P.S.NEELAKANTAN
National Consumer Disputes Redressal Commission · 2003 3 CPJ 75
Tribunals and Commissions20 Dec 2002Revision Petition allowed
Dharmendra Kumar Gupta Vs M.P.Housing Board
National Consumer Disputes Redressal Commission · 2003 1 CPJ 259