Tribunals and Commissions09 Dec 2009Appeal is accepted
NEW INDIA ASSURANCE COMPANY LIMITED Vs Trilochan Jane
National Consumer Disputes Redressal Commission · 2009 0 NCDRC 44
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments, 2009
328 judgments · page 1 of 17
Tribunals and Commissions11 Nov 2009
H.U.D.A. Vs Savitri Malik
National Consumer Disputes Redressal Commission · 2009 4 CPJ 312
Tribunals and Commissions28 Oct 2009
Leisure Wear Exports Ltd. , National Insurance Company Ltd. Vs MANAGING DIRECTOR , Chairman , Regional Manager , Divisional Manager National Insurance Company Ltd.
National Consumer Disputes Redressal Commission · 2009 0 NCDRC 2
Tribunals and Commissions28 Oct 2009R.P. dismissed.
UNITED INDIA INSURANCE COMPANY LTD. Vs Balasaheb Atmaram Patil
National Consumer Disputes Redressal Commission · 2009 4 CPJ 284
Tribunals and Commissions26 Oct 2009R.P. allowed
Ashok Rangnani Vs Sulochana Naidu And Ors.
National Consumer Disputes Redressal Commission · 2009 4 CPJ 278
Tribunals and Commissions21 Oct 2009Petition dismissed
MUNICIPAL CORPORATION Vs Sunil Talwar and Anr.
National Consumer Disputes Redressal Commission · 2009 4 CPJ 215 : 2010 1 UC 413
Tribunals and Commissions09 Oct 2009Petition is dismissed
U.P. Awas Evam Vikas Parishad Vs Brij Kishore Pandey
National Consumer Disputes Redressal Commission · 2009 0 NCDRC 31 : 2009 4 CPJ 217
Tribunals and Commissions09 Oct 2009R.P. allowed
NORTH EAST KARNATAKA ROAD TRANSPORT CORPORATION Vs Pooja Travels By Its Partners And Ors.
National Consumer Disputes Redressal Commission · 2009 4 CPJ 297
Tribunals and Commissions09 Oct 2009R.P. dismissed
Baijnath Rajbhar Vs Alok Kumar And Ors.
National Consumer Disputes Redressal Commission · 2009 4 CPJ 225
Tribunals and Commissions09 Oct 2009R.P. dismissed
ORIENTAL INSURANCE CO. LTD. Vs MEHAR CHAND
National Consumer Disputes Redressal Commission · (2009) 10 NCDRC CK 0005
Tribunals and Commissions09 Oct 2009R.P. dismissed
AGRA DEVELOPMENT AUTHORITY Vs Shahjahan Naseem
National Consumer Disputes Redressal Commission · 2009 4 CPJ 232
Tribunals and Commissions08 Oct 2009Petition dismissed
Life Insurance Corporation of India and Ors. Vs RAM
National Consumer Disputes Redressal Commission · 2009 4 CPJ 224 : 2010 1 UC 427
Tribunals and Commissions07 Oct 2009R.P. dismissed
SHANTI MUKAND HOSPITAL Vs Bhim Sen Malik
National Consumer Disputes Redressal Commission · 2009 4 CPJ 236
Tribunals and Commissions06 Oct 2009Petition dismissed
Kanubhai S. Patel (Dr.) Vs Jethabai Jivabhai Solanki and Anr.
National Consumer Disputes Redressal Commission · 2009 4 CPJ 226 : 2010 1 UC 432
Tribunals and Commissions02 Oct 2009R.P. dismissed
Jagnarayan Lal Vs Dr. Girija Tewari
National Consumer Disputes Redressal Commission · 2009 4 CPJ 274
Tribunals and Commissions01 Oct 2009Complaint dismissed.
Dildar Nagar Cold Storage And Ice Plant (Pvt.) Ltd. Vs Oriental Insurance Co. Ltd. and Anr.
National Consumer Disputes Redressal Commission · 2009 4 CPJ 195
Tribunals and Commissions15 Sept 2009Petition allowed
DAYA RANI , Ranjana , SWEETY , Master Rahul Vs Life Insurance Corporation of India
National Consumer Disputes Redressal Commission · 2009 0 NCDRC 35 : 2009 4 CPJ 174
Tribunals and Commissions15 Sept 2009Complaint dismissed
Raj Bhalla Vs Vimhans
National Consumer Disputes Redressal Commission · 2009 4 CPJ 182
Tribunals and Commissions14 Sept 2009Petition dismissed
BAJAJ ALLIANZ GENERAL INSURANCE CO. LTD Vs Gondamal Hardyal Mal
National Consumer Disputes Redressal Commission · 2009 0 NCDRC 29 : 2009 4 CPJ 165
Tribunals and Commissions11 Sept 2009R.P. allowed
Uttari Haryana Bijlee Vitran Nigam Limited And Anr. Vs KARAM CHAND
National Consumer Disputes Redressal Commission · 2009 4 CPJ 308