Tribunals and Commissions27 Dec 1989Ordered accordingly
ISHVARLAL JINABHAI DESAI Vs SKYPAK INTERNATIONAL COURIERS
National Consumer Disputes Redressal Commission · 1991 2 CPJ 478 : 1991 2 CPR 182
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments, 1989
22 judgments · page 1 of 2
Tribunals and Commissions20 Dec 1989
Shri Devanand Gehlot Vs RAJASTHAN PATRIKA LTD
National Consumer Disputes Redressal Commission · 1991 1 CPJ 487
Tribunals and Commissions18 Dec 1989Appeal allowed
CHAIRMAN, RAJ. HOUSING BOARD Vs SHYAM LAL SOMANI
National Consumer Disputes Redressal Commission · 1994 2 CPJ 530
Tribunals and Commissions07 Dec 1989Petition disposed of
COMMON CAUSE Vs INDIAN AIRLINES
National Consumer Disputes Redressal Commission · 1992 1 CPJ 54
Tribunals and Commissions06 Dec 1989Revision disposed
L.I.C. Vs CHATUR BEHARI LAL
National Consumer Disputes Redressal Commission · 1992 2 CPJ 501 : 1993 1 CLT 358
Tribunals and Commissions08 Nov 1989Petition allowed
COMMON CAUSE Vs UNION GOVERNMENT
National Consumer Disputes Redressal Commission · 1992 1 CPJ 272 : 1993 1 CLT 406
Tribunals and Commissions07 Nov 1989Petition dismissed
S.P. THIRUMALA RAO Vs MUNICIPAL COMMISSIONER, CITY MUNICIPAL CORPORATION
National Consumer Disputes Redressal Commission · 1992 2 CPJ 396 : 1993 1 CLT 75
Tribunals and Commissions06 Nov 1989Petition dismissed
CONSUMER PROTECTION COUNCIL Vs INDIAN RAILWAYS
National Consumer Disputes Redressal Commission · 1991 1 CPR 346 : 1992 1 CPJ 120 : 1993 1 CLT 486
Tribunals and Commissions06 Nov 1989Appeal dismissed
LAKSHMAN PRASAD MAIRH Vs Bihar State Housing Board
National Consumer Disputes Redressal Commission · 1993 1 CLT 361
Tribunals and Commissions19 Oct 1989Petition disposed of
COMMON CAUSE Vs D.E.S.U.
National Consumer Disputes Redressal Commission · 1991 1 CPJ 113 : 1993 1 CLT 92
Tribunals and Commissions17 Oct 1989Petition disposed
CONSUMER UNITY And PROTECTION CENTRE Vs LAXMICHAND BHAGAJI LTD
National Consumer Disputes Redressal Commission · 1991 1 CPR 327 : 1992 2 CPJ 510 : 1993 1 CLT 208
Tribunals and Commissions23 Aug 1989
M.L. JOSEPH Vs State Bank of India
National Consumer Disputes Redressal Commission · 1991 0 CPC 345 : 1991 1 CPR 342 : 1992 2 CPJ 446 : 1993 1 CLT 207
Tribunals and Commissions10 Aug 1989Complaint dismissed
DAMODAR SWAROOP CHANDEL, JAIPUR Vs HINDUSTAN MOTORS THROUGH WESTERN MOTORS, JAIPUR
National Consumer Disputes Redressal Commission · 1991 1 CPJ 436
Tribunals and Commissions15 Jul 1989Appeal allowed
MAHAVEER ELECTRICALS Vs DISTRICT ENGINEER, TELECOMMUNICATIONS
National Consumer Disputes Redressal Commission · 1991 0 CPC 414 : 1991 1 CPR 85 : 1991 2 CPJ 296
Tribunals and Commissions15 Jul 1989Appeal allowed
D.V.LAKSHMINARAYANA Vs DIVISIONAL ELECTRICAL ENGINEER
National Consumer Disputes Redressal Commission · 1991 0 CPC 420 : 1991 1 CPR 90 : 1991 2 CPJ 303
Tribunals and Commissions07 Jul 1989Appeal dismissed
CHATUR SINGH Vs Urban Improvement Trust
National Consumer Disputes Redressal Commission · 1992 1 CPJ 303
Tribunals and Commissions18 May 1989Appeal dismissed
CONSUMER UNITY AND SOCIETY, CALCUTTA Vs BANK OF BARODA
National Consumer Disputes Redressal Commission · 1992 1 CPJ 18 : 1992 1 CPR 837 : 1993 1 CLT 141
Tribunals and Commissions10 May 1989Appeal dismissed
S.K. TRADING And CO. Vs R. SHARMA
National Consumer Disputes Redressal Commission · 1991 0 CPC 539 : 1991 1 CPR 385 : 1992 1 CPJ 43
Tribunals and Commissions05 May 1989Appeal allowed case remanded
DYNAVOX ELECTRONIC (P) LTD.,NEW DELHI Vs B.J.S.RAMPURA JAIN COLLEGE, BIKANER
National Consumer Disputes Redressal Commission · 1991 1 CPJ 440
Tribunals and Commissions03 Mar 1989Appeal allowed
B.RATNAKAR RAO Vs AUTOMOTIVE MANUFACTURERS LTD.
National Consumer Disputes Redressal Commission · 1991 1 CPJ 562