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National Consumer Disputes Redressal Commission judgments, 1993

926 judgments · page 1 of 47

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Tribunals and Commissions31 Dec 1993

R. SIVASUBRAMANIYAM Vs TAMILNADU HOUSING BOARD

National Consumer Disputes Redressal Commission · 1995 1 CPJ 396 : 1995 2 CLT 184

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Tribunals and Commissions30 Dec 1993Complaint allowed

ASHOK Vs ORIENTAL INSURANCE CO. LTD., BIJAPUR

National Consumer Disputes Redressal Commission · 1994 1 CPC 484 : 1994 1 CPR 282 : 1994 2 CPJ 586

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Tribunals and Commissions29 Dec 1993Complaint dismissed

COROMANDEL ENGINEERING COMPANY LTD. Vs National Insurance Co. Ltd.

National Consumer Disputes Redressal Commission · 1994 3 CPJ 254

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Tribunals and Commissions28 Dec 1993Complaint dismissed

B.VELAYUDHAN Vs G.Shankar

National Consumer Disputes Redressal Commission · 1995 3 CPJ 478

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Tribunals and Commissions28 Dec 1993Appeal dismissed

SOLIDAIRE INDIA LTD. Vs K.INDIRA

National Consumer Disputes Redressal Commission · 1995 3 CPJ 529

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Tribunals and Commissions24 Dec 1993Appeal allowed

V.S. GUPTA Vs RAJDHANI ELECTRONICS

National Consumer Disputes Redressal Commission · 1995 2 CPJ 72

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Tribunals and Commissions24 Dec 1993

Nitin Vs New India Assurance Co. Ltd

National Consumer Disputes Redressal Commission · 1995 1 CPJ 245

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Tribunals and Commissions24 Dec 1993Appeal allowed

TELE COMMUNICATION DISTRICT ENGINEER Vs NARESH KUMAR

National Consumer Disputes Redressal Commission · 1995 1 CPJ 420

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Tribunals and Commissions23 Dec 1993

United India Insurance Co. Ltd Vs VANGARAI AMMAN TRANSPORTS

National Consumer Disputes Redressal Commission · 1995 1 CPJ 265

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Tribunals and Commissions23 Dec 1993Complaint dismissed

A.K. LAL GUPTA Vs Unit Trust of India

National Consumer Disputes Redressal Commission · 1994 2 CPC 526 : 1994 2 CPJ 373 : 1994 3 CPR 89

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Tribunals and Commissions23 Dec 1993Appeal dismissed

EXECUTIVE ENGINEER, SUB URBAN DIVN. BHIWANI Vs DHANPAT SINGH

National Consumer Disputes Redressal Commission · 1994 2 CPJ 156

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Tribunals and Commissions22 Dec 1993Petition dismissed

LAXMI FABRICATORS Vs Union Bank of India

National Consumer Disputes Redressal Commission · 1994 1 CLT 688 : 1994 1 CPC 278 : 1994 1 CPJ 101 : 1994 1 CPR 88

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Tribunals and Commissions22 Dec 1993Appeal disposed of

S.B. ENTERPRISES Vs National Insurance Co. Ltd

National Consumer Disputes Redressal Commission · 1994 1 CLT 515 : 1994 1 CPC 429 : 1994 1 CPJ 62 : 1994 1 CPR 96

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Tribunals and Commissions22 Dec 1993Ordered accordingly

United India Insurance Co. Vs Mohd.Saleem

National Consumer Disputes Redressal Commission · 1994 3 CPJ 538 : 1994 3 CPR 369

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Tribunals and Commissions22 Dec 1993Ordered accordingly

T.M.GEORGE Vs M.O.HASAN KUTHOOS MARICAR LTD.

National Consumer Disputes Redressal Commission · 1994 3 CPJ 155

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Tribunals and Commissions22 Dec 1993

SKYPAK COURIERS P LTD. Vs KARUR VYSYA BANK LTD.

National Consumer Disputes Redressal Commission · 1993 0 NCDRC 40 : 1994 1 CLT 677 : 1994 1 CPC 276 : 1994 1 CPJ 97 : 1994 1 CPR 85

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Tribunals and Commissions22 Dec 1993

SAWHNEY EXPORT HOUSE PVT. LTD. Vs AMERICAN PRESIDENT LINES LTD.

National Consumer Disputes Redressal Commission · 1993 0 NCDRC 37 : 1994 1 CPJ 145

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Tribunals and Commissions22 Dec 1993

S.JAMES VINCENT Vs GREATER COCHIN DEVELOPMENT AUTHORITY

National Consumer Disputes Redressal Commission · 1993 0 NCDRC 39 : 1994 1 CPJ 174

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Tribunals and Commissions22 Dec 1993

MANJULABEN R.GAJJAR Vs PARSHWANATH ASSOCIATE

National Consumer Disputes Redressal Commission · 1993 0 NCDRC 38 : 1994 1 CPC 406 : 1994 1 CPJ 157 : 1994 3 CPR 59 : 1995 2 CLT 261

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Tribunals and Commissions22 Dec 1993

PURUSHOTTAM NAGAR Vs Zonal Manager Uco Bank Jaipur

National Consumer Disputes Redressal Commission · 1994 1 CPJ 107 : 1995 2 CLT 311

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