Tribunals and Commissions15 Dec 1993Appeal dismissed
KHERIWALA GAS AGENCY Vs SAT PAL DAHIYA
National Consumer Disputes Redressal Commission · 1994 1 CPC 353 : 1994 1 CPJ 412 : 1994 3 CPR 69
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments, 1993
926 judgments · page 3 of 47
Tribunals and Commissions15 Dec 1993Revision Petition dismissed
AKHIL BHARTIYA GRAHAK PANCHAYAT Vs STATE OF GUJARAT
National Consumer Disputes Redressal Commission · 1994 1 CPC 238 : 1994 1 CPR 84
Tribunals and Commissions15 Dec 1993
K. SENTHILRAJAN Vs MALAYSIA AIRLINES
National Consumer Disputes Redressal Commission · 1994 1 CPR 274 : 1995 2 CPJ 61
Tribunals and Commissions15 Dec 1993Revision Petition being allowed
MARUTI UDYOG LIMITED Vs BEANT KAUR MANN
National Consumer Disputes Redressal Commission · 1993 0 NCDRC 51 : 1994 1 CPJ 194
Tribunals and Commissions15 Dec 1993
AKHIL BHARATIYA GRAHAK PANCHAYAT Vs STATE OF GUJARAT
National Consumer Disputes Redressal Commission · 1993 0 NCDRC 50 : 1994 1 CPJ 114 : 1994 2 CTJ 113
Tribunals and Commissions15 Dec 1993
MALAPRABHA NEERWARI BALAKEDARARA (IRRIGATION CONSUMER) CO-OPERATIVE SANGHA LTD. Vs STATE OF KARNATAKA, DEPARTMENT OF AGRICULTURE
National Consumer Disputes Redressal Commission · 1993 0 NCDRC 54 : 1994 1 CLT 536 : 1994 1 CPC 400 : 1994 1 CPJ 80 : 1994 1 CPR 747 : 1994 2 CTJ 107
Tribunals and Commissions14 Dec 1993
B.R. PRAJAPATI Vs New India Assurance Co. Ltd
National Consumer Disputes Redressal Commission · 1995 1 CLT 556 : 1995 1 CPJ 219
Tribunals and Commissions14 Dec 1993
SUDHA AGARWAL Vs U.P.AVAS EVAM VIKAS PARISHAD
National Consumer Disputes Redressal Commission · 1993 0 NCDRC 55 : 1994 1 CPJ 204
Tribunals and Commissions13 Dec 1993Complaint allowed as against third Opp. Party
Sterling Computers Ltd. Vs United India Insurance Co. Ltd.
National Consumer Disputes Redressal Commission · 1994 1 CPR 149 : 1994 3 CPJ 207
Tribunals and Commissions10 Dec 1993Appeal dismissed
LIBERTY LEATHERS GHARAUNDA Vs Punjab National Bank
National Consumer Disputes Redressal Commission · 1994 1 CPJ 471 : 1994 2 CPC 106
Tribunals and Commissions10 Dec 1993Appeal dismissed
ASHOK CHHABRA Vs BRANCH MANAGER, HARYANA FINANCIAL CORPORATION
National Consumer Disputes Redressal Commission · 1994 1 CPJ 470 : 1994 2 CPC 108
Tribunals and Commissions10 Dec 1993Appeal dismissed
TELECOMMUNICATION DISTRICT ENGINEER Vs Telu Ram
National Consumer Disputes Redressal Commission · 1994 1 CPJ 459
Tribunals and Commissions10 Dec 1993Appeal dismissed
CENTRAL BANK OF INDIA Vs DINESH KUMAR MALYA
National Consumer Disputes Redressal Commission · 1994 2 CPC 276 : 1994 2 CPJ 51
Tribunals and Commissions10 Dec 1993Ordered accordingly
PRAKASH R. SHENIA Vs Syndicate Bank
National Consumer Disputes Redressal Commission · 1994 1 CPC 504 : 1994 1 CPR 582 : 1995 2 CPJ 12
Tribunals and Commissions10 Dec 1993Appeal dismissed
IMPERIAL MALTS P.LTD. Vs HARYANA STATE ELECTRICITY BOARD
National Consumer Disputes Redressal Commission · 1994 1 CPJ 400
Tribunals and Commissions09 Dec 1993Appeal allowed
ELECTRO DYNAMICS Vs MANAGING DIRECTOR, HALASIDHANATH SAHAKARI SAKKARE KARKHANE LTD.
National Consumer Disputes Redressal Commission · 1994 3 CPJ 214 : 1995 2 CPR 128
Tribunals and Commissions09 Dec 1993Appeal allowed with costs
Baboolal Vs N.S.YADAV
National Consumer Disputes Redressal Commission · 1994 1 CPJ 433
Tribunals and Commissions09 Dec 1993Appeal allowed
BHARGAV AUTO And ELECTRIC STORES Vs LAJJARAM TIWARI
National Consumer Disputes Redressal Commission · 1994 2 CPJ 66
Tribunals and Commissions09 Dec 1993
SOUTH INDIAN WELDING WORKS Vs JAGADAMBIKA RICE MILL
National Consumer Disputes Redressal Commission · 1993 0 NCDRC 56 : 1994 1 CPJ 191
Tribunals and Commissions08 Dec 1993
HARYANA STATE ELECTRICITY BOARD Vs BHALLE RAM
National Consumer Disputes Redressal Commission · 1993 0 NCDRC 57 : 1994 1 CPC 106 : 1994 1 CPJ 207 : 1994 3 CPR 644