COURT ARCHIVE

National Consumer Disputes Redressal Commission judgments, 2015

1,345 judgments · page 1 of 68

Tribunals and Commissions18 Dec 2015

G.C. MATHUR Vs ALL INDIA ORGN OF CHEMISTS & DRUGGISTS (AIOCD) & ORS

National Consumer Disputes Redressal Commission · 2016 1 CPR 130

Consumer Protection Act, 1986, Section 14, Section 13, Section 12(1)(c), Section 12(1)(c)(i) -Delhi Sales Tax Act, 1973, Section 5, Section 4(2)

Tribunals and Commissions18 Dec 2015

PRITPAL KAUR Vs RAJASTHAN HOUSING BOARD KOTA CIRCLE

National Consumer Disputes Redressal Commission · 2016 1 CPR 127

Consumer Protection Act, 1986, Section 21 (b) - Jurisdiction of the National Commission

Tribunals and Commissions17 Dec 2015

M/S. NARNE CONSTRUCTIONS PVT. LTD Vs DR. DEVENDRA SHARMA & 4 ORS

National Consumer Disputes Redressal Commission · 2016 1 CPR 134

Tribunals and Commissions17 Dec 2015

SHIVMUDRA CONSTRUCTIONS Vs SHAM C. GAIKWAD

National Consumer Disputes Redressal Commission · 2016 1 CPR 136

Consumer Protection Act, 1986, Section 21(b) - Jurisdiction of the National Commission

Tribunals and Commissions17 Dec 2015

M/S. UNNATI PARBOILING INDUSTRIES Vs STATE BANK OF INDIA & ANR

National Consumer Disputes Redressal Commission · 2016 1 CPR 139

Tribunals and Commissions17 Dec 2015

CHOLAMANDALAM MS GENERAL INSURANCE COMPANY LTD Vs MAHESH KUMAR & ANR

National Consumer Disputes Redressal Commission · 2016 1 CPR 141

Tribunals and Commissions17 Dec 2015

Shri SUMAN NANDI & ANR. Vs M/s UNITECH LIMITED & ANR

National Consumer Disputes Redressal Commission · 2016 1 CPR 142

Tribunals and Commissions16 Dec 2015

NEW INDIA ASSURANCE COMPANY LTD. Vs RAMESH CHANDRA GUPTA

National Consumer Disputes Redressal Commission · 2016 1 CPR 148

Tribunals and Commissions16 Dec 2015

NEW INDIA ASSURANCE CO. LTD Vs ANIL MANGLUNIA S/O SHRI RAMAVTAR

National Consumer Disputes Redressal Commission · 2016 1 CPR 150

Tribunals and Commissions15 Dec 2015

HARJINDER PAL SINGH Vs NATIONAL INSURANCE COMPANY LTD. & ANR.

National Consumer Disputes Redressal Commission · 2016 1 CPR 179

Consumer Protection Act, 1986, Section 21(b) - Jurisdiction of the National Commission

Tribunals and Commissions15 Dec 2015

M/S. ELGI EQUIPMENTS LIMITED Vs MALATHI & 2 ORS

National Consumer Disputes Redressal Commission · 2016 1 CPR 160

Consumer Protection Act, 1986, Section 2 (1) (d) - Definitions

Tribunals and Commissions15 Dec 2015

NEW INDIA ASSURANCE CO. LTD Vs MEENAKSHI JARIAL

National Consumer Disputes Redressal Commission · 2016 1 CPR 172

Consumer Protection Act, 1986, Section 21(b) -Kerala Motor Vehicles Act, 1988, Section 39, Section 66

Tribunals and Commissions15 Dec 2015

UNITED INDIA INSURANCE CO. LTD Vs

National Consumer Disputes Redressal Commission · 2016 1 CPR 175

Insurance Act, 1938, Section 64 - Books to be kept by insurers established outside IndiaConsumer Protection Act, 1986, Section 21(b) -Contract Act, 1972, Secti

Tribunals and Commissions15 Dec 2015

ORIENTAL INSURANCE COMPANY LTD. & ORS Vs PARAMJIT KAUR & ORS

National Consumer Disputes Redressal Commission · 2016 1 CPR 166

Indian Penal Code, 1860, Section 405, Section 378 - Criminal breach of trust - Theft

Tribunals and Commissions15 Dec 2015

RAMASHISH SINGH Vs CHAIRMAN, BIHAR STATE HOUSING BOARD & 4 ORS

National Consumer Disputes Redressal Commission · 2016 1 CPR 152

Tribunals and Commissions15 Dec 2015

M/S. SAMDARIYA BUILERS PRIVATE LTD Vs STATE BANK OF INDIA & ANR

National Consumer Disputes Redressal Commission · 2016 1 CPR 208

Indian Penal Code, 1860, Section 420 - Cheating and dishonestly inducing delivery of propertyConsumer Protection Act, 1986, Section 2(1)(d), Section 2(1)(

Tribunals and Commissions15 Dec 2015

SARDAR KULDEEP SINGH Vs ESCORTS HEART INSTITUTE & RESEARCH CENTRE

National Consumer Disputes Redressal Commission · 2016 1 CPR 182

Indian Penal Code, 1860, Section 304A - Causing death by negligence

Tribunals and Commissions15 Dec 2015

SMT.SAVITA GULYANI Vs ORCHID HOSPITAL & HEART CENTRE & ORS

National Consumer Disputes Redressal Commission · 2016 1 CPR 154

Code of Criminal Procedure, 1973, Section 161 - Examination of witnesses by police

Tribunals and Commissions15 Dec 2015

SHANTI DAHIYA Vs HUDA

National Consumer Disputes Redressal Commission · 2016 1 CPR 206

Tribunals and Commissions15 Dec 2015

STATE BANK OF INDIA Vs YASH PALL GUPTA

National Consumer Disputes Redressal Commission · 2016 1 CPR 169

Consumer Protection Act, 1986, Section 21(b) - Jurisdiction of the National Commission