Tribunals and Commissions20 Dec 2022Dismissed
Central Concrete And Allied Products Ltd Vs Prabir Sen Gupta
National Consumer Disputes Redressal Commission · (2022) 12 NCDRC CK 0067
Consumer Protection Act, 1986 — Section 19
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments, 2022
800 judgments · page 1 of 40
Tribunals and Commissions20 Dec 2022Partly Allowed
Rohandeep Singh Jaswal Vs Kokilaben Dhirubhai Ambani Hospital And Medical Research Institute & 12 Ors
National Consumer Disputes Redressal Commission · (2022) 12 NCDRC CK 0066
Consumer Protection Act, 1986 — Section 21
Tribunals and Commissions19 Dec 2022Disposed Of
Omaxe Chandigarh Extension Developers Pvt. Ltd. (M/S. Golden Peak Township Pvt. Ltd.) & 2 Ors. Vs Harjit Kaur Sidhu
National Consumer Disputes Redressal Commission · (2022) 12 NCDRC CK 0063
Punjab Apartment and Property Regulation Act, 1995 — Section 3, 5, 9
Tribunals and Commissions19 Dec 2022Dismissed
Chandrashekhar Namdeo Birle Vs Dr. Sachin Rangro Chavan & Anr
National Consumer Disputes Redressal Commission · (2022) 12 NCDRC CK 0062
Consumer Protection Act, 1986 — Section 21(b)
Tribunals and Commissions19 Dec 2022Dismissed
Dr. Suman Sarkar & Anr Vs Mamoni Roy
National Consumer Disputes Redressal Commission · (2022) 12 NCDRC CK 0061
Consumer Protection Act, 1986 — Section 21(b)
Tribunals and Commissions19 Dec 2022Dismissed
Deep Singh Vs Shubham Hospital & 2 Ors
National Consumer Disputes Redressal Commission · (2022) 12 NCDRC CK 0060
Consumer Protection Act, 2019 — Section 58(1)(b)Consumer Protection Act, 1986 — Section 21(b)
Tribunals and Commissions14 Dec 2022Dismissed
M/s. Meta Industries Vs M/s. New India Assurance Company Limited
National Consumer Disputes Redressal Commission · (2022) 12 NCDRC CK 0055
Consumer Protection Act, 1986 — Section 21
Tribunals and Commissions14 Dec 2022Allowed
Vitthalsai Sahakari Sakhar Karkhana Vs New India Assurance Co Ltd
National Consumer Disputes Redressal Commission · (2022) 12 NCDRC CK 0054
Code of Civil Procedure, 1908 — Order 6 Rule 17
Tribunals and Commissions14 Dec 2022Dismissed
Oriental Insurance Co. Ltd Vs Bedan Bai & 2 Ors
National Consumer Disputes Redressal Commission · (2022) 12 NCDRC CK 0053
Consumer Protection Act, 1986 — Section 12, 21, 21(b)
Tribunals and Commissions13 Dec 2022Disposed Of
M/s Emaar Mgf Land Ltd. & Anr Vs Dr Manuj Chhabra
National Consumer Disputes Redressal Commission · (2022) 12 NCDRC CK 0064
Tribunals and Commissions13 Dec 2022Dismissed
Chief Administrator, Hsvp & Anr Vs Darshana Sethi
National Consumer Disputes Redressal Commission · (2022) 12 NCDRC CK 0043
Consumer Protection Act, 1986 — Section 21(b)
Tribunals and Commissions12 Dec 2022Disposed Of
Uttar Bharat Hydropower Private Limited Vs Oriental Insurance Co. Ltd. & Anr
National Consumer Disputes Redressal Commission · (2022) 12 NCDRC CK 0039
Consumer Protection Act, 1986 — Section 21(1)(a)
Tribunals and Commissions09 Dec 2022Disposed Of
M/s Sodhi Brothers Hydro Power (P) Ltd Vs New India Assurance Co. Ltd
National Consumer Disputes Redressal Commission · (2022) 12 NCDRC CK 0052
Consumer Protection Act, 1986 — Section 21(1)(a)
Tribunals and Commissions09 Dec 2022Dismissed
M/s Tdi Infrastructure & Anr Vs Suresh Kumar Bansal
National Consumer Disputes Redressal Commission · (2022) 12 NCDRC CK 0035
Consumer Protection Act, 2019 — Section 21, 21(b)
Tribunals and Commissions09 Dec 2022Allowed
M/s Dunera Hills Vs National Insurance Company Limited
National Consumer Disputes Redressal Commission · (2022) 12 NCDRC CK 0034
Consumer Protection Act, 2019 — Section 21(b)
Tribunals and Commissions09 Dec 2022Dismissed
New India Assurance Co. Ltd Vs M/s Sunil Pharma
National Consumer Disputes Redressal Commission · (2022) 12 NCDRC CK 0033
Tribunals and Commissions08 Dec 2022
Haryana State Industrial & Infrastructure Development Corporation Ltd. (HSIIDC) Vs Subh Karan Yadav
National Consumer Disputes Redressal Commission · (2022) 12 NCDRC CK 0051
Consumer Protection Act, 1986 — Section 13(1)(a)Consumer Protection Act, 2019 — Section 51(1)
Tribunals and Commissions07 Dec 2022Dismissed
Bhakti & Gbm Colonizers Vs Shobha Kashyap
National Consumer Disputes Redressal Commission · (2022) 12 NCDRC CK 0050
Consumer Protection Act, 1986 — Section 19
Tribunals and Commissions07 Dec 2022Disposed Of
M/s Sahara Prime City Ltd. & 2 Ors Vs Dr. Shipra Singh Kak & 2 Ors
National Consumer Disputes Redressal Commission · (2022) 12 NCDRC CK 0047
Consumer Protection Act, 1986 — Section 19
Tribunals and Commissions07 Dec 2022Dismissed
Paul Departmental Store Vs United India Insurance Company Limited & Anr
National Consumer Disputes Redressal Commission · (2022) 12 NCDRC CK 0026