COURT ARCHIVE

National Consumer Disputes Redressal Commission judgments, 2022

800 judgments · page 40 of 40

Tribunals and Commissions23 Feb 2022Dismissed

H.S. Bhakuni Vs M/S. Digital Ups Minilab Systems & 2 Ors

National Consumer Disputes Redressal Commission · (2022) 02 NCDRC CK 0069

Consumer Protection Act, 1986 — Section 2(1)(d)Limitation Act, 1963 — Section 5, 14

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Tribunals and Commissions22 Feb 2022Dismissed

Pallab Mohan Chakraborti S/o Lt. Biswanath Chakraborti Vs Debayan Ganguly S/o Mr. Malay Kumar Ganguly

National Consumer Disputes Redressal Commission · (2022) 02 NCDRC CK 0077

Consumer Protection Act 1986 — Section 12, 19, 21(a)(ii)Code of Civil Procedure, 1908 — Section 151, Order 13 Rule 6

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Tribunals and Commissions22 Feb 2022Partly Allowed

Jamal Sarwar Sabri S/o Mr.Sabri Khan Vs Ansal Housing Limited (Formerly Ansal Housing & Construction Limited

National Consumer Disputes Redressal Commission · (2022) 02 NCDRC CK 0074

Consumer Protection Act, 1986 — Section 21(a)(i)

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Tribunals and Commissions22 Feb 2022Disposed Of

Pravin G. Joshi & 3 Ors Vs Sarojini Gangadhar & 3 Ors

National Consumer Disputes Redressal Commission · (2022) 02 NCDRC CK 0068

Constitution of India, 1950 — Article 300AConsumer Protection Act, 1986 — Section 21(b)Maharashtra Ownership Act, 1970 — Section 3(f), 6, 6(1)

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Tribunals and Commissions22 Feb 2022Disposed Of

Ved Prakash Aggarwal Vs Logix City Developers Pvt Ltd Through Its Director

National Consumer Disputes Redressal Commission · (2022) 02 NCDRC CK 0067

Consumer Protection Act, 1986 — Section 2(1)(d)Consumer Protection Act, 2019 — Section 51(1)Indian Penal Code, 1860 — Section 420

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Tribunals and Commissions22 Feb 2022Dismissed

T. Murali Krishna Reddy S/O. Late Koti Reddy Vs Sunil Kumar Gautam & 3 Ors

National Consumer Disputes Redressal Commission · (2022) 02 NCDRC CK 0066

Indian Penal Code, 1860 — Section 34, 429, 468, 471, 506

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Tribunals and Commissions22 Feb 2022Dismissed

T. Murali Krishna Reddy S/O. Late Koti Reddy Vs Shahid Jamal Ansari & 3 Ors

National Consumer Disputes Redressal Commission · (2022) 02 NCDRC CK 0065

Indian Penal Code, 1860 — Section 34, 429, 468, 471, 506

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Tribunals and Commissions22 Feb 2022Dismissed

T. Murali Krishna Reddy S/O. Late Koti Reddy Vs Santosh Prasad Mohanty & 3 Ors

National Consumer Disputes Redressal Commission · (2022) 02 NCDRC CK 0064

Indian Penal Code, 1860 — Section 34, 429, 468, 471, 506

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Tribunals and Commissions22 Feb 2022Disposed Of

Gautam Saha & Anr Vs Anant Raj Industries Limited

National Consumer Disputes Redressal Commission · (2022) 02 NCDRC CK 0063

Consumer Protection Act, 1986 — Section 3, 12(a), 21

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Tribunals and Commissions22 Feb 2022Disposed Of

Charu Sharma Vs Raheja Developers Ltd

National Consumer Disputes Redressal Commission · (2022) 02 NCDRC CK 0062

Consumer Protection Act, 1986 — Section 2()(o), 2(r), 3, 14(1)(e), 21(a)(i)

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Tribunals and Commissions22 Feb 2022Dismissed

M/s Udita Home Owner's Association & Anr Vs M/s Bengal Ambuja Housing Development Limited & 7 Ors

National Consumer Disputes Redressal Commission · (2022) 02 NCDRC CK 0061

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Tribunals and Commissions21 Feb 2022Partly Allowed

New India Assurance Co. Ltd. & Anr Vs Jayantilal Bhimshibhai Nisar

National Consumer Disputes Redressal Commission · (2022) 02 NCDRC CK 0060

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Tribunals and Commissions21 Feb 2022Disposed Of

Rajesh Singh S/o Shri Ram Kripal Singh Vs Imperial Housing Ventures Pvt. Ltd

National Consumer Disputes Redressal Commission · (2022) 02 NCDRC CK 0059

Consumer Protection Act, 1986 — Section 21(i)

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Tribunals and Commissions21 Feb 2022Disposed Of

Brij Mohan Mittal & Anr Vs M/s BPTP Limited

National Consumer Disputes Redressal Commission · (2022) 02 NCDRC CK 0058

Consumer Protection Act, 1986 — Section 21

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Tribunals and Commissions21 Feb 2022Dismissed

Emaar MGF Land Ltd. & Anr Vs Kamal Kad & Anr

National Consumer Disputes Redressal Commission · (2022) 02 NCDRC CK 0056

Consumer Protection Act, 1986 — Section 19

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Tribunals and Commissions21 Feb 2022Dismissed

A.N. Pahwa Vs Sant Lal & 5 Ors

National Consumer Disputes Redressal Commission · (2022) 02 NCDRC CK 0055

Punjab Co operative Societies Act, 1961 — Section 55, 82Tamilnadu Cooperative Societies Act, 1983 — Section 90

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Tribunals and Commissions18 Feb 2022Dismissed

Greater Mohali Area Development Authority (GMADA) Vs Nishan Singh

National Consumer Disputes Redressal Commission · (2022) 02 NCDRC CK 0073

Consumer Protection Act, 1986 — Section 51Arbitration and Conciliation Act, 1996 — Section 8

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Tribunals and Commissions17 Feb 2022Partly Allowed

Khanna Properties & Infrastructures Pvt. Ltd Vs Mr. Ravinder Singh Chana

National Consumer Disputes Redressal Commission · (2022) 02 NCDRC CK 0072

Consumer Protection Act, 1986 — Section 19

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Tribunals and Commissions14 Feb 2022Disposed Of

Arijit Sen & Anr Vs Ireo Private Limited

National Consumer Disputes Redressal Commission · (2022) 02 NCDRC CK 0057

Consumer Protection Act, 1986 — Section 2(1)((d), 2(d)(i), 12(1)(a), 14(1)(d), 21(a)(i)

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Tribunals and Commissions14 Feb 2022Dismissed

M/s Rasi Seeds Private Limited Vs Baljinder Singh & 2 Ors

National Consumer Disputes Redressal Commission · (2022) 02 NCDRC CK 0054

Consumer Protection Act, 1986 — Section 13(1)(c), 14(1)(d), 21(b))

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