Tribunals and Commissions04 Mar 2022Dismissed
Parsvnath Developers Limited Vs Santosh Dahiya
National Consumer Disputes Redressal Commission · (2022) 03 NCDRC CK 0007
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments, 2022
800 judgments · page 39 of 40
Tribunals and Commissions04 Mar 2022Dismissed
Venkatesh Agro Industries Udaygiri Industrial Development Co Operative Society Vs Oriental Insurance Co. Ltd. & Anr
National Consumer Disputes Redressal Commission · (2022) 03 NCDRC CK 0006
Tribunals and Commissions04 Mar 2022Allowed
M/s Manshu Comptel Pvt. Ltd Vs New India Assurance Company Ltd. & Ors
National Consumer Disputes Redressal Commission · (2022) 03 NCDRC CK 0005
Insurance Act, 1961 — Section 64UM, 64UM(2), 64UM(3), 64UM(4)Insurance Regulatory and Development Authority (Protection of Policyholder�s Interest) Regulations, 2002 — Regulation 9, 9(5), 9(6)
Tribunals and Commissions04 Mar 2022Allowed
Aayush Suseelan Vanchanmal & Anr Vs M/s Lucina Land Development Ltd. & 3 Ors
National Consumer Disputes Redressal Commission · (2022) 03 NCDRC CK 0003
Maharashtra Ownership of Flat (Regulation of Promotion of Construction, Sale, Management and Transfer) Act, 1963 — Section 3(2)(f), 8
Tribunals and Commissions03 Mar 2022Dismissed
Saroj Singla & Anr Vs DLF Universal Limited & Anr
National Consumer Disputes Redressal Commission · (2022) 03 NCDRC CK 0004
Tribunals and Commissions03 Mar 2022Dismissed
Sanjeev Goyal S/o Sh.Tarlochan Lal Vs Haryana Urban Development Authority
National Consumer Disputes Redressal Commission · (2022) 03 NCDRC CK 0002
Consumer Protection Act 1986 — Section 21(b)
Tribunals and Commissions02 Mar 2022Partly Allowed
Satwant Kaur Broka W/o Sh Amar Pal Singh Broka Vs M/s Gaurav Promoters And Builders Through Its Partner Sh Raghvender Chandrakar
National Consumer Disputes Redressal Commission · (2022) 03 NCDRC CK 0014
Tribunals and Commissions02 Mar 2022Dismissed
L.I.C.Of India Vs Mamta Sipani W/O Late Shri Mahendra Sipani
National Consumer Disputes Redressal Commission · (2022) 03 NCDRC CK 0013
Consumer Protection Act 1986 — Section 21(b)
Tribunals and Commissions02 Mar 2022Dismissed
IDBI Bank Limited Vs Prit Pal Kaur & Anr
National Consumer Disputes Redressal Commission · (2022) 03 NCDRC CK 0001
Consumer Protection Act, 1986 — Section 21(b)General Clauses Act, 1897 — Section 30Evidence Act, 1872 — Section 114
Tribunals and Commissions28 Feb 2022Disposed Of
Varun Singh & Anr Vs M/S. CHD Developers & Anr
National Consumer Disputes Redressal Commission · (2022) 02 NCDRC CK 0076
Consumer Protection Act 1986 — Section 2(1)(d), 2(r), 12(1)(a)
Tribunals and Commissions25 Feb 2022Dismissed
Oriental Insurance Co. Ltd Vs Hashmukhlal Manilal Shah & 2 Ors
National Consumer Disputes Redressal Commission · (2022) 02 NCDRC CK 0084
Consumer Protection Act 1986 — Section 2(g), 2(r), 2(1)(r), 14(1)(f), 21(b)Consumer Protection Act 2019 — Section 39(1)(g)
Tribunals and Commissions25 Feb 2022Partly Allowed
Thomas Cook (India) Ltd Vs Dinesh Shrivastava & Anr
National Consumer Disputes Redressal Commission · (2022) 02 NCDRC CK 0083
Consumer Protection Act 1986 — Section 21(b)
Tribunals and Commissions25 Feb 2022Disposed Of
Raman Arora Vs Delco Realtors Private Limited
National Consumer Disputes Redressal Commission · (2022) 02 NCDRC CK 0082
Consumer Protection Act 1986 — Section 2(1)(d), 2(r), 21(1)(A), 22, 24AArbitration and Conciliation (Amendment) Act 2015 — Section 5, 8
Tribunals and Commissions25 Feb 2022Dismissed
Daizy Jindal & Anr Vs Emaar Mgf Land Limited & 2 Ors
National Consumer Disputes Redressal Commission · (2022) 02 NCDRC CK 0078
Tribunals and Commissions25 Feb 2022Dismissed
Dr. Vartika Mishra Vs Rachana Agrawal
National Consumer Disputes Redressal Commission · (2022) 02 NCDRC CK 0075
Consumer Protection Act 1986 — Section 19
Tribunals and Commissions24 Feb 2022Dismissed
State Bank Of India Vs Shashi Kumar Tapdia
National Consumer Disputes Redressal Commission · (2022) 02 NCDRC CK 0081
Consumer Protection Act 1986 — Section 21(b)
Tribunals and Commissions23 Feb 2022Disposed Of
Max Super Speciality Hospital Vs Syed Zakir
National Consumer Disputes Redressal Commission · (2022) 02 NCDRC CK 0080
Consumer Protection Act, 1986 — Section 2(6), 58(1)(b)
Tribunals and Commissions23 Feb 2022Dismissed
Ashok Kumar S/o Shri Munshi Ram Vs Vipan Kumar & 2 Ors. S/O Shri Subhash Chand Kapila
National Consumer Disputes Redressal Commission · (2022) 02 NCDRC CK 0079
Consumer Protection Act, 1986 — Section 19
Tribunals and Commissions23 Feb 2022Disposed Of
Spaze Towers Private Limited Vs Promil Yogeshwar Trehan & Anr
National Consumer Disputes Redressal Commission · (2022) 02 NCDRC CK 0071
Code of Civil Procedure, 1908 — Order 6 Rule 17
Tribunals and Commissions23 Feb 2022Dismissed
Khanna Paper Mills Ltd Vs United India Insurance Co. Ltd
National Consumer Disputes Redressal Commission · (2022) 02 NCDRC CK 0070