Tribunals and Commissions20 Dec 2013Petition dismissed
S And S Qualicrete Constructions (P.) Ltd. Vs V.V. Prithivipathy
National Consumer Disputes Redressal Commission · 2013 0 NCDRC 882 : 2014 1 CPJ 427
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments, 2013
865 judgments · page 1 of 44
Tribunals and Commissions20 Dec 2013Petition dismissed
CHHATTISGARH GRIH NIRMAN MANDAL Vs P.V. Ramesh Rao
National Consumer Disputes Redressal Commission · 2013 0 NCDRC 884 : 2014 1 CPJ 435
Tribunals and Commissions20 Dec 2013
Manju Anil Chawla Vs Jivandhara Hospital
National Consumer Disputes Redressal Commission · 2013 0 NCDRC 900 : 2014 2 CPJ 261
Tribunals and Commissions19 Dec 2013Petition allowed
KANHIYA LAL Vs Dakshin Haryana Vidyut Prasaran Nigam Ltd.
National Consumer Disputes Redressal Commission · 2013 0 NCDRC 885 : 2014 1 CPJ 436
Tribunals and Commissions19 Dec 2013Petition dismissed
Rita Bhalla Vs TATA MOTORS
National Consumer Disputes Redressal Commission · (2013) 12 NCDRC CK 0001
Tribunals and Commissions18 Dec 2013
Chittiprolu Lokeswara Rao Vs Divisional Manager, United India Ins. Co. Ltd
National Consumer Disputes Redressal Commission · 2013 0 NCDRC 849 : 2014 1 CPJ 39
Tribunals and Commissions17 Dec 2013Petitioners is allowed
M/S. Honda Siel Cars India Ltd , M/S. Peninsular Honda Dealers In Honda Siel Cars Vs Abdul K.Rubb
National Consumer Disputes Redressal Commission · 2013 0 NCDRC 846 : 2014 1 CPJ 52
Tribunals and Commissions17 Dec 2013
NEW INDIA ASSURANCE CO. LTD Vs Vinay Kumar Pandey
National Consumer Disputes Redressal Commission · 2013 0 NCDRC 847 : 2014 1 CPJ 49 : 2014 2 UC 966
Tribunals and Commissions17 Dec 2013
MEENA DEVI Vs Director General/Additional Director General
National Consumer Disputes Redressal Commission · 2013 0 NCDRC 848 : 2014 1 CPJ 36
Tribunals and Commissions17 Dec 2013
V.K. Mehta (Col.) and Mehta Urology and Surgical Centre Vs VIMLA DEVI
National Consumer Disputes Redressal Commission · 2013 0 NCDRC 893 : 2014 2 CPJ 212
Tribunals and Commissions17 Dec 2013Disposed off
Asha Dayanidhi Vs Alsa Constructions and Housing Limited
National Consumer Disputes Redressal Commission · 2013 0 NCDRC 891 : 2014 2 CPJ 122
Tribunals and Commissions16 Dec 2013
Additional Director General Vs Jyoni Devi
National Consumer Disputes Redressal Commission · 2013 0 NCDRC 844 : 2014 1 CPJ 41
Tribunals and Commissions16 Dec 2013
Jai Prakash Mehta Vs B.N.RAI
National Consumer Disputes Redressal Commission · 2013 0 NCDRC 845 : 2014 1 CPJ 44
Tribunals and Commissions16 Dec 2013
M/S Vora Land Developers Vs Jayantilal Hirji
National Consumer Disputes Redressal Commission · 2013 0 NCDRC 850 : 2014 1 CPJ 56
Tribunals and Commissions16 Dec 2013
Padia Exports Pvt. Ltd. Vs BAJAJ ALLIANZ GENERAL INSURANCE CO. LTD.
National Consumer Disputes Redressal Commission · 2013 0 NCDRC 881 : 2014 1 CPJ 421
Tribunals and Commissions16 Dec 2013Petition dismissed
AMARJYOTHI HOUSE BUILDING COOPERATIVE SOCIETY LIMITED Vs V.S. Pradeep, S. Shivananda And V.S. Manjunath
National Consumer Disputes Redressal Commission · 2013 0 NCDRC 886 : 2014 1 CPJ 438
Tribunals and Commissions16 Dec 2013Petition dismissed
Public Information Officer, Urban Improvement Trust Vs Tarun Agarwal
National Consumer Disputes Redressal Commission · 2013 0 NCDRC 892 : 2014 2 CPJ 167
Tribunals and Commissions16 Dec 2013
M.L. Spinners Pvt. Ltd. Vs UNITED INDIA INSURANCE COMPANY LTD.
National Consumer Disputes Redressal Commission · 2013 0 NCDRC 903 : 2014 2 CPJ 692
Tribunals and Commissions16 Dec 2013Petition dismissed
Vora Land Developers Vs Jayantilal Hirji
National Consumer Disputes Redressal Commission · (2013) 12 NCDRC CK 0003
Tribunals and Commissions13 Dec 2013
GHAZIABAD DEVELOPMENT AUTHORITY Vs Purwa Dureja
National Consumer Disputes Redressal Commission · 2013 0 NCDRC 838 : 2014 1 CPJ 79