Tribunals and Commissions09 Dec 2013Petition dismissed
S. Dorai Raj Vs Divisional Personnel Officer And Nodal Public Information Officer, Southern Railway, Mudurai
National Consumer Disputes Redressal Commission · 2013 0 NCDRC 888 : 2014 1 CPJ 444
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments, 2013
865 judgments · page 3 of 44
Tribunals and Commissions09 Dec 2013Petition dismissed
MAGAN Vs Tapadiya Construction Ltd.
National Consumer Disputes Redressal Commission · 2013 0 NCDRC 869 : 2014 1 CPJ 89
Tribunals and Commissions09 Dec 2013Petition dismissed
Surya Agro Industries Vs ORIENTAL BANK OF COMMERCE
National Consumer Disputes Redressal Commission · 2013 0 NCDRC 870 : 2014 1 CPJ 130
Tribunals and Commissions09 Dec 2013Petition dismissed
Devraj Sharma And Smt. Ksheim Lata Vs Klm North West, Airlines
National Consumer Disputes Redressal Commission · 2013 0 NCDRC 871 : 2014 1 CPJ 85
Tribunals and Commissions06 Dec 2013Petition dismissed
Amar Vamanrao Bhagat Vs Kailas Park Co -Operative Housing Society
National Consumer Disputes Redressal Commission · 2013 0 NCDRC 880 : 2014 1 CPJ 419
Tribunals and Commissions05 Dec 2013Revision Petition Allow
NATIONAL INSURANCE COMPANY LIMITED Vs JAGJIT SINGH
National Consumer Disputes Redressal Commission · 2013 0 NCDRC 822 : 2014 1 CPJ 106
Tribunals and Commissions05 Dec 2013
KIRAN MISHRA Vs Dentsply India Pvt. Ltd
National Consumer Disputes Redressal Commission · 2013 0 NCDRC 819
Tribunals and Commissions05 Dec 2013petition is dismissed
A.Panchapakesan Vs Pioneer Aero Travels (Madras) Pvt. Ltd
National Consumer Disputes Redressal Commission · 2013 0 NCDRC 820 : 2014 1 CPJ 8
Tribunals and Commissions05 Dec 2013
SHRIRAM GENERAL INSURANCE CO. LTD Vs JAMSHED KHAN
National Consumer Disputes Redressal Commission · 2013 0 NCDRC 821 : 2014 1 CPJ 6
Tribunals and Commissions05 Dec 2013
NATIONAL INSURANCE COMPANY LTD Vs N.K.Financers
National Consumer Disputes Redressal Commission · 2013 0 NCDRC 842 : 2014 1 CPJ 414
Tribunals and Commissions05 Dec 2013Petition dismissed
LUFTHANSA GERMAN AIRLINES Vs Pankaj Kumar Jain
National Consumer Disputes Redressal Commission · 2013 0 NCDRC 889 : 2014 2 CPJ 115
Tribunals and Commissions03 Dec 2013
NEW INDIA ASSURANCE CO. LTD Vs ASHOK THAKUR
National Consumer Disputes Redressal Commission · 2013 0 NCDRC 813 : 2014 1 CPJ 128
Tribunals and Commissions03 Dec 2013
Tata Motors Vs Rajesh Tyagi
National Consumer Disputes Redressal Commission · 2013 0 NCDRC 811 : 2014 1 CPJ 132
Tribunals and Commissions02 Dec 2013
M/S. Shree Construction Vs Suryakanth Parshuram Sawant
National Consumer Disputes Redressal Commission · 2013 0 NCDRC 812
Tribunals and Commissions02 Dec 2013
Hind Motor (I) Ltd Vs LAKHBIR SINGH
National Consumer Disputes Redressal Commission · 2013 0 NCDRC 814 : 2014 1 CPJ 120
Tribunals and Commissions02 Dec 2013
BALJEET Vs UNITED INDIA INSURANCE COMPANY LTD
National Consumer Disputes Redressal Commission · 2013 0 NCDRC 815 : 2014 1 CPJ 117
Tribunals and Commissions02 Dec 2013
M/S Smv Agencies Pvt. Ltd Vs Rajiv Bansal
National Consumer Disputes Redressal Commission · 2013 0 NCDRC 816 : 2014 1 CPJ 114
Tribunals and Commissions02 Dec 2013
NAGPUR IMPROVEMENT TRUST Vs Anoop Singh S/O Mohan Singh
National Consumer Disputes Redressal Commission · 2013 0 NCDRC 817 : 2014 1 CPJ 112
Tribunals and Commissions02 Dec 2013Petition dismissed
Haryana Urban Development Authority, Through Its Chief Administrator And Estate Officer, Haryana Urban Development Authority Vs Dr. Raj Kumar Gupta
National Consumer Disputes Redressal Commission · (2013) 12 NCDRC CK 0002
Tribunals and Commissions29 Nov 2013Revision Petition is dismissed
Himachal Futuristic Communications Ltd Vs K.C.Aggarwal
National Consumer Disputes Redressal Commission · 2013 0 NCDRC 806 : 2013 4 CPJ 567