Tribunals and Commissions31 Dec 2007Appeal dismissed
CONSUMERS INTERESTS PROTECTION AND RESEARCH ASSOCIATION CIPRA Vs RAMESH CHABRA
National Consumer Disputes Redressal Commission · 2008 2 CPJ 558
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments, 2007
804 judgments · page 1 of 41
Tribunals and Commissions26 Dec 2007
ASIANET SATELLITE COMMUNICATIONS LTD Vs T N NINAN
National Consumer Disputes Redressal Commission · 2008 4 CPJ 460
Tribunals and Commissions26 Dec 2007Appeals disposed of
British Airways Vs RABINDRA NATH PATI
National Consumer Disputes Redressal Commission · 2008 2 CPJ 102
Tribunals and Commissions26 Dec 2007Appeal allowed
SHAFA MEDICAL AGENCIES Vs ORIENTAL INSURANCE CO LTD
National Consumer Disputes Redressal Commission · 2008 1 CPJ 235
Tribunals and Commissions22 Dec 2007Appeal partly allowed
Naseem Begum Vs LAXMI NARAIN ARORA
National Consumer Disputes Redressal Commission · 2008 2 CPJ 200 : 2008 2 CPR 24
Tribunals and Commissions20 Dec 2007
TARUN KUMAR GHAI Vs MALIBU ESTATE PVT LTD
National Consumer Disputes Redressal Commission · 2008 1 CPJ 309 : 2008 1 CPR 329
Tribunals and Commissions20 Dec 2007
RAMESH JAIN Vs Jagroop Singh
National Consumer Disputes Redressal Commission · 2008 1 CPJ 233 : 2008 1 CPR 221
Tribunals and Commissions20 Dec 2007
Maruti Udyog Limited Vs NARENDER KUMAR VERMA
National Consumer Disputes Redressal Commission · 2008 2 CPJ 22
Tribunals and Commissions20 Dec 2007
JOGINDER KUMAR GUPTA Vs Unit Trust of India
National Consumer Disputes Redressal Commission · 2008 1 CPJ 360 : 2008 1 CPR 302
Tribunals and Commissions20 Dec 2007Appeals allowed
STATE POLLUTION CONTROL BOARD Vs ASHALATA SAHOO
National Consumer Disputes Redressal Commission · 2008 1 CPJ 408
Tribunals and Commissions20 Dec 2007
KAMLA GUPTACOMPLAINA Vs SHARDENDU BALI
National Consumer Disputes Redressal Commission · 2008 1 CPJ 368 : 2008 1 CPR 322
Tribunals and Commissions20 Dec 2007Appeals dismissed
PRADIPTA KUMAR DAS Vs GOPAL CHARAN JENA
National Consumer Disputes Redressal Commission · 2008 2 CPJ 258
Tribunals and Commissions19 Dec 2007Appeal allowed
SUB POST MASTER Vs SUN PHARMACEUTICAL INDUSTRIES LTD
National Consumer Disputes Redressal Commission · 2008 2 CPJ 474
Tribunals and Commissions18 Dec 2007
PARMILA DEVI Vs DAKSHINI HARYANA BIJLI VITRAN NIGAM LIMITED
National Consumer Disputes Redressal Commission · 2008 4 CPJ 332
Tribunals and Commissions18 Dec 2007Appeal dismissed
Saroj Bala Vs HARYANA URBAN DEVELOPMENT AUTHORITY
National Consumer Disputes Redressal Commission · 2008 1 CPJ 260 : 2008 1 CPR 145
Tribunals and Commissions18 Dec 2007
PRAKASH Vs RADHESHYAM AGARWAL
National Consumer Disputes Redressal Commission · 2008 1 CPJ 207 : 2008 1 CPR 229
Tribunals and Commissions18 Dec 2007Appeal dismissed
MAHARASHTRA STATE ELECTRICITY DISTRIBUTION CO LTD Vs GOKUL FULCHAND LANGADEWALE ALIAS LODHI
National Consumer Disputes Redressal Commission · 2008 2 CPJ 380
Tribunals and Commissions18 Dec 2007
LAKSHMI MEDICAL AGENCIES Vs ON-DOT COURIER AND CARGO LTD
National Consumer Disputes Redressal Commission · 2008 4 CPJ 514
Tribunals and Commissions17 Dec 2007Appeal dismissed
B R CHOUDHARY Vs PUNJAB TECHNICAL UNIVERSITY PTU
National Consumer Disputes Redressal Commission · 2008 2 CPJ 2
Tribunals and Commissions17 Dec 2007
ELECTROCOM MARKETING AND MANAGEMENT SERVICES Vs DEPARTMENT OF HOSPITAL AND CLINICAL PHARMACY SERVICES MEDICAL COLLEGE HOSPITAL
National Consumer Disputes Redressal Commission · 2008 4 CPJ 58