Tribunals and Commissions03 Jan 2007Appeal allowed
JAI PAL SINGH Vs National Insurance Co. Ltd.
National Consumer Disputes Redressal Commission · 2007 1 CPJ 423
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments, 2007
804 judgments · page 41 of 41
Tribunals and Commissions02 Jan 2007Revision Petition dismissed
ALLAHABAD BANK Vs SHIV SWARUP SHRIVASTAV
National Consumer Disputes Redressal Commission · 2007 1 CLT 665 : 2007 1 CPJ 221 : 2007 1 CPR 320
Tribunals and Commissions02 Jan 2007Appeal allowed
C. KESAVA RAO Vs South Central Railway
National Consumer Disputes Redressal Commission · 2007 2 CPJ 296
Tribunals and Commissions02 Jan 2007Revision Petition allowed
Union of India Vs VINA JIGYASI
National Consumer Disputes Redressal Commission · 2007 1 CPJ 194 : 2007 1 CPR 238