Tribunals and Commissions18 Jan 2007Petitions dismissed
Gulf Air Company Vs DILIP SHAH
National Consumer Disputes Redressal Commission · 2007 1 CPR 224 : 2007 3 CPJ 227 : 2007 3 UC 1918
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments, 2007
804 judgments · page 39 of 41
Tribunals and Commissions18 Jan 2007Revision Petition dismissed
RADHA KRISHAN CHOUDHARY Vs HARYANA URBAN DEVELOPMENT AUTHORITY
National Consumer Disputes Redressal Commission · 2007 2 CPR 471 : 2007 3 CPJ 421
Tribunals and Commissions17 Jan 2007
Life Insurance Corporation of India Vs SAJIDA BEGUM
National Consumer Disputes Redressal Commission · 2007 3 CPJ 319
Tribunals and Commissions17 Jan 2007
Union of India Vs State Bank of India
National Consumer Disputes Redressal Commission · 2007 2 CPJ 60
Tribunals and Commissions17 Jan 2007
JAWAHAR COLD STORAGE AND ICE FACTORY Vs PRAMOD KUMAR
National Consumer Disputes Redressal Commission · 2007 1 CPR 244 : 2007 2 CPJ 40
Tribunals and Commissions17 Jan 2007Revision Petition dismissed
PUNJAB URBAN PLANNING AND DEVELOPMENT AUTHORITY Vs KAMALJIT SINGH
National Consumer Disputes Redressal Commission · 2007 2 CPR 325 : 2007 3 CPJ 282 : 2007 3 UC 1944
Tribunals and Commissions17 Jan 2007
ABHEY RATTAN LAMBA Vs Canara Bank
National Consumer Disputes Redressal Commission · 2007 2 CPJ 132
Tribunals and Commissions16 Jan 2007
NATIONAL INSURANCE COMPANY LTD Vs SHYAM DEVI TIWARI
National Consumer Disputes Redressal Commission · 2007 1 CPR 235 : 2007 2 CPJ 44
Tribunals and Commissions16 Jan 2007
KAMLESH KUMAR NRI Vs ALLAHABAD BANK
National Consumer Disputes Redressal Commission · 2007 1 CPR 226 : 2007 2 CPJ 45 : 2007 2 UC 876
Tribunals and Commissions16 Jan 2007Revision Petition dismissed
AMBUJA GINNING, PRESSING And OIL CO. (P) LTD. Vs Oriental Insurance Company Ltd.
National Consumer Disputes Redressal Commission · 2007 1 CPR 228 : 2007 2 CPJ 42
Tribunals and Commissions16 Jan 2007Revision Petition dismissed
MANABESH PRAMANIK Vs Anil Kumar Sarkar
National Consumer Disputes Redressal Commission · 2007 3 CPJ 157
Tribunals and Commissions15 Jan 2007
D. Gopinathan Pillai Vs State Of Kerala & Anr
National Consumer Disputes Redressal Commission · 2016 2 CPR 120
Arbitration Act, 1940, Section 39 - Appealable orders
Tribunals and Commissions15 Jan 2007Revision Petition dismissed
SHASHI BALA Vs VIJAY JINDAL
National Consumer Disputes Redressal Commission · 2007 1 CLT 668 : 2007 1 CPJ 224 : 2007 1 CPR 264
Tribunals and Commissions15 Jan 2007
CHARU CHANDRA DASMOHAPATRA Vs Central Provident Fund Commissioner
National Consumer Disputes Redressal Commission · 2007 1 CPR 302 : 2007 2 CPJ 95
Tribunals and Commissions15 Jan 2007
TALKATORA GARDEN MORNING WALKERS' ASSOCIATION Vs NDMC
National Consumer Disputes Redressal Commission · 2007 1 CPJ 176
Tribunals and Commissions12 Jan 2007Revision Petition dismissed
TNSETC LTD. Vs R. KADARKARAI
National Consumer Disputes Redressal Commission · 2007 2 CPR 343 : 2007 3 CPJ 288 : 2007 3 UC 1933
Tribunals and Commissions12 Jan 2007
TALKATORA GARDEN MORNING WALKERS' ASSOCIATION Vs NDMC
National Consumer Disputes Redressal Commission · 2007 1 CPJ 175
Tribunals and Commissions11 Jan 2007
ORIENTAL INSURANCE CO LTD Vs RISHI JAISWAL
National Consumer Disputes Redressal Commission · 2007 1 CPR 327 : 2007 2 CPJ 97 : 2007 2 UC 1295
Tribunals and Commissions11 Jan 2007
SARASWATI KUNJ CO-OPERATIVE HOUSE BUILDING SOCIETY LTD Vs RAJINDER KUMAR AGGARWAL
National Consumer Disputes Redressal Commission · 2007 2 CPJ 134
Tribunals and Commissions09 Jan 2007Appeal allowed
JESUWIL TRAVEL And TOURS Vs FELIX FRANK D'SOUZA
National Consumer Disputes Redressal Commission · 2007 3 CPJ 251