Tribunals and Commissions09 Feb 2007
Abdul Rahim Vs KANNAKI THIRUVALLUVAN
National Consumer Disputes Redressal Commission · 2008 4 CPJ 225
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments, 2007
804 judgments · page 37 of 41
Tribunals and Commissions09 Feb 2007Petitions are disposed of
REGISTRAR OF CO-OPERATIVE SOCIETIES Vs TAMIL NADU CONSUMER PROTECTION COUNCIL, TRICHY
National Consumer Disputes Redressal Commission · 2007 0 NCDRC 47 : 2007 1 CPR 438 : 2007 2 CPJ 175
Tribunals and Commissions09 Feb 2007complaint is allowed
TANDA TEXTILES AND PROCESSING MILLS PVT. LTD. Vs UNITED INDIA INSURANCE CO. LTD.
National Consumer Disputes Redressal Commission · 2007 0 NCDRC 46 : 2007 1 CPR 492 : 2007 2 CPJ 168
Tribunals and Commissions08 Feb 2007
KAUSHAL SAPRA Vs UTTARI HARYANA BIJLI VITRAN NIGAM
National Consumer Disputes Redressal Commission · 2007 3 CPJ 107
Tribunals and Commissions06 Feb 2007
JIWAN PARKASH KAPOOR Vs HARYANA URBAN DEVELOPMENT AUTHORITY
National Consumer Disputes Redressal Commission · 2007 4 CPJ 104
Tribunals and Commissions06 Feb 2007
BOARD OF SCHOOL EDUCATION BHIWANI Vs ANKUSH DEVI
National Consumer Disputes Redressal Commission · 2007 4 CPJ 135
Tribunals and Commissions06 Feb 2007
HVPN Vs RAJ KUMAR
National Consumer Disputes Redressal Commission · 2007 3 CPJ 8
Tribunals and Commissions05 Feb 2007
Life Insurance Corporation of India and another Vs Sumit Kumar and others
National Consumer Disputes Redressal Commission · (2007) 02 NCDRC CK 0064
Consumer Protection Act, 1986, Section 21 (b) - Jurisdiction of the National Commission
Tribunals and Commissions05 Feb 2007
Shri Harish Goyal Vs Jaipur Development Authority
National Consumer Disputes Redressal Commission · (2007) 02 NCDRC CK 0063
Tribunals and Commissions05 Feb 2007Appeal dismissed
Life Insurance Corporation of India Vs GHANASHYAM NAIK
National Consumer Disputes Redressal Commission · 2007 3 CPJ 246
Tribunals and Commissions05 Feb 2007Revision Petition and Condonation Application dismissed
Board of Secondary Education Vs SASMITA MOHARANA
National Consumer Disputes Redressal Commission · 2007 2 CPJ 154
Tribunals and Commissions05 Feb 2007
GOYAL ROAD CARRIER Vs ORIENTAL INSURANCE CO LTD
National Consumer Disputes Redressal Commission · 2007 3 CPJ 118
Tribunals and Commissions05 Feb 2007
HARYANA URBAN DEVELOPMENT AUTHORITY Vs RAJ DULARI GUPTA
National Consumer Disputes Redressal Commission · 2007 3 CPJ 119
Tribunals and Commissions05 Feb 2007
HARISH GOYAL Vs Jaipur Development Authority
National Consumer Disputes Redressal Commission · 2007 3 CPJ 127
Tribunals and Commissions05 Feb 2007Appeal dismissed
K MUNIASAMY Vs HARLEY RRAM NURSING HOME
National Consumer Disputes Redressal Commission · 2008 1 CPJ 293
Tribunals and Commissions01 Feb 2007Revision Petition disposed of
State Bank of India Vs NIRAKAR SAHOO GENERAL MANAGER
National Consumer Disputes Redressal Commission · 2007 1 CPJ 355
Tribunals and Commissions01 Feb 2007
H S SHARMA Vs INDRAPRASTHA APOLLO HOSPITAL
National Consumer Disputes Redressal Commission · 2007 2 CPJ 21
Tribunals and Commissions01 Feb 2007
SAI HOSIERY PRODUCTS PVT LTD Vs Air France
National Consumer Disputes Redressal Commission · 2007 3 CPJ 2
Tribunals and Commissions01 Feb 2007
HUDA Vs NEELAM JINDAL
National Consumer Disputes Redressal Commission · 2007 4 CPJ 42
Tribunals and Commissions01 Feb 2007appeal stands disposed of
A.ATHILAKSHMI Vs A.RAVI
National Consumer Disputes Redressal Commission · 2007 0 NCDRC 42 : 2007 1 CLT 647 : 2007 1 CPJ 177