Tribunals and Commissions01 Feb 2007
CHAIRMAN AND MANAGING DIRECTOR, CITY UNION BANK LTD. Vs R.CHANDRAMOHAN
National Consumer Disputes Redressal Commission · 2007 0 NCDRC 43 : 2007 1 CLT 644 : 2007 1 CPJ 182 : 2007 1 CPR 208
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments, 2007
804 judgments · page 38 of 41
Tribunals and Commissions31 Jan 2007Appeal partly allowed
YUGAL Kishore Mahajan-. Vs Estate Officer, U.T., Chandigarh
National Consumer Disputes Redressal Commission · 2007 2 CPJ 448
Tribunals and Commissions31 Jan 2007Appeal dismissed
UTTARI HARYANA BIJLI VITRAN NIGAM LIMITED Vs HARI SINGH
National Consumer Disputes Redressal Commission · 2007 2 CPJ 162
Tribunals and Commissions29 Jan 2007Appeal dismissed
New India Assurance Co. Ltd. Vs VISHWA MITTER SOODAN (DR.)
National Consumer Disputes Redressal Commission · 2007 3 CPJ 257
Tribunals and Commissions29 Jan 2007Appeal disposed of
National Insurance Co. Ltd. Vs Ram Gopal Sharma
National Consumer Disputes Redressal Commission · 2007 3 CPJ 367
Tribunals and Commissions25 Jan 2007
P KRISHNA REDDY Vs YAGNESH UPADHYAY
National Consumer Disputes Redressal Commission · 2007 2 CPJ 91
Tribunals and Commissions25 Jan 2007Appeal dismissed
PANKAJ UPADHYAY Vs SHILPA NAGARAJ
National Consumer Disputes Redressal Commission · 2007 2 CPJ 219
Tribunals and Commissions25 Jan 2007
GEETHA ALAGUVEL Vs K B VISHWANATH BHAT
National Consumer Disputes Redressal Commission · 2008 4 CPJ 261
Tribunals and Commissions24 Jan 2007Appeal dismissed
British Airways Vs MONA BHOG
National Consumer Disputes Redressal Commission · 2008 3 CPJ 100
Tribunals and Commissions24 Jan 2007Appeal dismissed
MADHU CHANDRASHEKHAR ACHARYA Vs ANANT THAKKAR
National Consumer Disputes Redressal Commission · 2007 2 CPJ 495
Tribunals and Commissions24 Jan 2007Appeal dismissed
Simran Roadlines Vs Oriental Insurance Company Ltd. and Anr.
National Consumer Disputes Redressal Commission · 2007 1 CPR 360 : 2007 3 UC 1692
Tribunals and Commissions22 Jan 2007Revision Petition dismissed
ROSHAN CO-OPERATIVE CREDIT SOCIETY LTD. Vs NOOR MD. I. FOOTWEL
National Consumer Disputes Redressal Commission · 2007 1 CPR 333 : 2007 2 CPJ 16 : 2007 3 CPJ 159
Tribunals and Commissions22 Jan 2007Appeal dismissed
ER. C.S. RANDHAWA Vs Punjab National Bank
National Consumer Disputes Redressal Commission · 2007 3 CPJ 116
Tribunals and Commissions22 Jan 2007Revision Petition allowed
R. JAGAN (Dr.) Vs MOTOR VEHICLES MAINTENANCE DEPARTMENT
National Consumer Disputes Redressal Commission · 2007 1 CLT 656 : 2007 1 CPJ 192 : 2007 1 CPR 353
Tribunals and Commissions22 Jan 2007Appeal dismissed
NASEEM MOHAMMED BASHIR ANSARI Vs DHANGE HOSPITAL
National Consumer Disputes Redressal Commission · 2007 1 CPR 351 : 2007 2 CPJ 259
Tribunals and Commissions22 Jan 2007
NATIONAL INSURANCE CO. LTD. Vs MAYA GANDHI
National Consumer Disputes Redressal Commission · 2007 0 NCDRC 39 : 2007 1 CLT 652 : 2007 1 CPJ 189
Tribunals and Commissions19 Jan 2007Revision Petition allowed
TORRENT SECURITIES PVT. LTD. Vs National Insurance Co. Ltd.
National Consumer Disputes Redressal Commission · 2007 2 CPJ 251
Tribunals and Commissions19 Jan 2007
RAJ KUMAR GUPTA Vs P S HARDIA
National Consumer Disputes Redressal Commission · 2007 3 CPJ 146
Tribunals and Commissions19 Jan 2007Appeal dismissed
P.S. KARUNAKAR Vs NARAYANA HRUDAYALAYA
National Consumer Disputes Redressal Commission · 2007 2 CPJ 363
Tribunals and Commissions19 Jan 2007
M P STATE ELECTRICITY BOARD Vs VINOD KUMAR
National Consumer Disputes Redressal Commission · 2007 3 CPJ 26