Tribunals and Commissions09 Jan 2007
Life Insurance Corporation of India Vs MURTI DEVI
National Consumer Disputes Redressal Commission · 2007 3 CPJ 110
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments, 2007
804 judgments · page 40 of 41
Tribunals and Commissions09 Jan 2007Appeal allowed
VIRENDRA MAHLA Vs Susheel Kumar
National Consumer Disputes Redressal Commission · 2008 2 CPJ 547
Tribunals and Commissions09 Jan 2007
Jaswant Singh Vs HDFC BANK LTD
National Consumer Disputes Redressal Commission · 2007 2 CPJ 3
Tribunals and Commissions09 Jan 2007Petition dismissed
U.P. Power Corporation Ltd. and Anr. Vs KRISHAN GOPAL RASTOGI
National Consumer Disputes Redressal Commission · 2007 1 CPR 254 : 2007 2 UC 1280
Tribunals and Commissions08 Jan 2007
Ashok Kumar Singh Vs Senior Divisional Manager and another
National Consumer Disputes Redressal Commission · (2007) 01 NCDRC CK 0062
Indian Penal Code, 1860, Section 380, Section 457 - Theft in dwelling-house, etc. - Lurking house-trespass or house-breaking by night in order to commit offence punishable with imprisonment
Tribunals and Commissions08 Jan 2007Revision Petition dismissed
S. Balwant Singh Vs Kanpur Development Authority
National Consumer Disputes Redressal Commission · 2007 3 CPJ 425
Tribunals and Commissions08 Jan 2007
Sobha Vs National Insurance Co Ltd
National Consumer Disputes Redressal Commission · 2008 2 CPJ 100
Tribunals and Commissions08 Jan 2007Appeal dismissed
KAMLA ISRANI Vs TATA SHARE REGISTRY LTD.
National Consumer Disputes Redressal Commission · 2007 1 CPJ 289 : 2007 1 CPR 324
Tribunals and Commissions08 Jan 2007Revision Petition partly allowed
J.K. Cotton Spinning and Weaving Mills Company Ltd. Vs AMIN UDDIN AHMAD
National Consumer Disputes Redressal Commission · 2007 1 CPJ 320 : 2007 1 CPR 290
Tribunals and Commissions08 Jan 2007
New India Assurance Co Ltd Vs Mala
National Consumer Disputes Redressal Commission · 2007 1 CPR 240 : 2007 2 CPJ 80
Tribunals and Commissions08 Jan 2007Appeal dismissed
HASMUKH F. PRAJAPATI (DR.) Vs SHASHIKALABEN
National Consumer Disputes Redressal Commission · 2007 1 CPJ 318 : 2007 1 CPR 294
Tribunals and Commissions08 Jan 2007Revision Petition dismissed
ASHOK KUMAR SINGH Vs Oriental Insurance Company Ltd.
National Consumer Disputes Redressal Commission · 2007 1 CPJ 317 : 2007 1 CPR 234
Tribunals and Commissions08 Jan 2007Appeal dismissed
AMIT KUMAR JHA Vs CONNECTORS
National Consumer Disputes Redressal Commission · 2007 1 CPJ 463
Tribunals and Commissions07 Jan 2007Appeal Dismissed
Dr. S. K. Govil Vs Smt. Saroj Gupta
National Consumer Disputes Redressal Commission · (2007) 01 NCDRC CK 0061
Tribunals and Commissions05 Jan 2007
M. R. Shah Transport Vs United India Insurance Co. Ltd. and another
National Consumer Disputes Redressal Commission · (2007) 01 NCDRC CK 0063
Tribunals and Commissions05 Jan 2007Appeal allowed
SHAKUNTALA SHANKARRAO PATIL Vs MAHENDRA RAVINDRA YADAV
National Consumer Disputes Redressal Commission · 2008 2 CPJ 385
Tribunals and Commissions04 Jan 2007Revision Petitions dismissed
MAHESH SAKWAR Vs MADHYA PRADESH HOUSING BOARD
National Consumer Disputes Redressal Commission · 2007 1 CPJ 206
Tribunals and Commissions04 Jan 2007
TALKATORA GARDEN MORNING WALKERS' ASSOCIATION Vs NDMC
National Consumer Disputes Redressal Commission · 2007 1 CLT 466 : 2007 1 CPJ 163
Tribunals and Commissions04 Jan 2007
Tashi Rigzin Vs National Insurance Company
National Consumer Disputes Redressal Commission · 2007 2 CPJ 417
Tribunals and Commissions03 Jan 2007Appeal dismissed
KINETIC MOTOR CO. LTD. Vs SHIV CHARAN NEGI
National Consumer Disputes Redressal Commission · 2007 4 CPJ 167