Tribunals and Commissions29 Dec 2000Appeal dismissed
Kuldip Singh Vs MANAGER, BANK OF INDIA
National Consumer Disputes Redressal Commission · 2001 1 CLT 460 : 2001 1 CPJ 455 : 2001 1 CPR 393 : 2003 1 CPC 281
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments, 2000
778 judgments · page 1 of 39
Tribunals and Commissions29 Dec 2000E.P. disposed of
PARMA NAND JOGINDER PAL Vs G.M.P.FINISHING MILLS COLD STORAGE
National Consumer Disputes Redressal Commission · 2001 1 CLT 583 : 2001 1 CPC 657 : 2001 2 CPJ 253 : 2001 2 CPR 135
Tribunals and Commissions29 Dec 2000Appeal disposed of
BIRENDRA NATH KHARA Vs DISTRICT ENGINEER (INTERNAL)
National Consumer Disputes Redressal Commission · 2001 1 CPJ 527
Tribunals and Commissions29 Dec 2000Revision Petition dismissed
V. NAGARAJAN Vs S.M.GOVINDHASAMY
National Consumer Disputes Redressal Commission · 2002 1 CPJ 190
Tribunals and Commissions27 Dec 2000Appeal allowed
AIRPORTS AUTHORITY OF INDIA Vs GENERAL OPTICS (ASIA) LTD.
National Consumer Disputes Redressal Commission · 2002 1 CPJ 369
Tribunals and Commissions27 Dec 2000Appeal allowed
FEROZEPORE STATE BANK OF INDIA EMPLOYEES CO-OP URBAN SALARY EARNERS THRIFT AND CREDIT SOCIETY LTD. Vs SUDESH KAKKAR
National Consumer Disputes Redressal Commission · 2001 1 CPR 534 : 2001 2 CPC 235 : 2001 2 CPJ 405
Tribunals and Commissions26 Dec 2000Complaint dismissed
SMN CONSUMER PROTECTION COUNCIL Vs E.R.SAINATH
National Consumer Disputes Redressal Commission · 2001 3 CPJ 445
Tribunals and Commissions26 Dec 2000Appeals dismissed
Sukhdeep Singh Vs New India Assurance Co.Ltd.
National Consumer Disputes Redressal Commission · 2001 1 CLT 566 : 2001 2 CPJ 449
Tribunals and Commissions26 Dec 2000Complaint dismissed
SMN CONSUMER PROTECTION COUNCIL Vs GODREJ PHOTO-ME LTD.
National Consumer Disputes Redressal Commission · 2001 3 CPJ 601
Tribunals and Commissions22 Dec 2000Application disposed of
RAJ KUMARI Vs Ghaziabad Development Authority
National Consumer Disputes Redressal Commission · 2001 1 CPJ 38
Tribunals and Commissions22 Dec 2000N.O.E. discharged
DIRECTOR GENERAL (INVESTIGATION AND REGISTRATION) Vs Tata Tea Ltd.
National Consumer Disputes Redressal Commission · 2001 1 CPJ 55
Tribunals and Commissions22 Dec 2000Appeal allowed
GENERAL MANAGER, LIFE INSURANCE CORPORATION OF INDIA-/ Vs KOKILABEN JAGDISHCHANDRA JOSHI
National Consumer Disputes Redressal Commission · 2001 3 CPJ 349
Tribunals and Commissions20 Dec 2000Complaint allowed
RAMWATI @ URMILA Vs Life Insurance Corporation of India
National Consumer Disputes Redressal Commission · 2001 1 CPJ 463
Tribunals and Commissions20 Dec 2000C.A. disposed of
GIRIRAJ KUMAR Vs AIRCEL DIGILINK INDIA LIMITED
National Consumer Disputes Redressal Commission · 2001 1 CLT 699 : 2001 1 CPC 407 : 2001 1 CPJ 23 : 2001 1 CPR 29
Tribunals and Commissions20 Dec 2000C.A. disposed of
MUKUL JAIN Vs Ghaziabad Development Authority
National Consumer Disputes Redressal Commission · 2001 2 CPJ 10
Tribunals and Commissions20 Dec 2000Appeal dismissed
AMIR AHMED Vs PROPRIETOR, PRAGATI GAS FLAME AGENCY
National Consumer Disputes Redressal Commission · 2001 1 CPJ 355
Tribunals and Commissions19 Dec 2000Appeal allowed
RAJ RANI COLD STORAGE AND ICE FACTORY Vs MAHENDRA SINGH
National Consumer Disputes Redressal Commission · 2001 1 CPJ 506
Tribunals and Commissions19 Dec 2000Appeal dismissed in limine
DELHI VIDYUT BOARD Vs ROHTASH PAL MEHTA
National Consumer Disputes Redressal Commission · 2001 2 CPJ 101 : 2001 3 CPR 263
Tribunals and Commissions19 Dec 2000Appeal dismissed
NEW INDIA ASSURANCE COMPANY LIMITED Vs AVAISH AHMAD
National Consumer Disputes Redressal Commission · 2001 2 CPJ 137
Tribunals and Commissions19 Dec 2000Appeal dismissed
New India Assurance Co. Ltd. Vs CHANDULAL DHULABHAIPANCHAL
National Consumer Disputes Redressal Commission · 2001 2 CPJ 295 : 2001 3 CPR 338