Tribunals and Commissions12 Dec 2000Appeal partly allowed
JITENDRA KUMAR BANSAL Vs Ghaziabad Development Authority
National Consumer Disputes Redressal Commission · 2001 2 CPJ 82
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments, 2000
778 judgments · page 3 of 39
Tribunals and Commissions11 Dec 2000Petition dismissed in limine
KM. AARUSHEE GUPTA Vs WESTERN INDIA SECURITIES
National Consumer Disputes Redressal Commission · 2001 1 CPJ 219
Tribunals and Commissions11 Dec 2000Complaint dismissed
KUNWAR SUDHAKAR SINGH Vs CHIEF ENGINEER, IRRIGATION DEPARTMENT
National Consumer Disputes Redressal Commission · 2001 1 CPR 185 : 2001 2 CLT 25 : 2003 2 CPJ 450
Tribunals and Commissions11 Dec 2000Complaint disposed of
GABRIEL FERNANDES Vs JOSE JOAO DOMINGOS GODINHO
National Consumer Disputes Redressal Commission · 2001 2 CPC 202 : 2001 2 CPR 290 : 2001 3 CPJ 82
Tribunals and Commissions11 Dec 2000Appeal disposed of
CALCUTTA PIPE FITTINGS CO. Vs V.RAMALINGAM
National Consumer Disputes Redressal Commission · 2001 2 CPJ 335
Tribunals and Commissions11 Dec 2000Appeal partly allowed
ASSISTANT ENGINEER (PHONES), DEPARTMENT OF TELE COMMUNICATION Vs Branch Manager, Bank of Baroda
National Consumer Disputes Redressal Commission · 2001 2 CPJ 106
Tribunals and Commissions11 Dec 2000A. No. 740/SC/1993 dismissed & A.No. 766/SC/1993 partly allowed
NEW INDIA ASSURANCE COMPANY LIMITED Vs Laxman singh
National Consumer Disputes Redressal Commission · 2001 1 CPC 616 : 2001 1 CPJ 394 : 2001 1 CPR 214
Tribunals and Commissions11 Dec 2000Appeal dismissed in limine
NEENA GUPTA Vs ASIA TELEVISION NETWORK LTD.
National Consumer Disputes Redressal Commission · 2001 1 CPC 600 : 2001 1 CPJ 372 : 2001 2 CPR 206
Tribunals and Commissions11 Dec 2000Appeal dismissed
PREMANAND BIJLAWAN Vs ORIENTAL INSURANCE Company
National Consumer Disputes Redressal Commission · 2001 1 CLT 701 : 2001 1 CPJ 375 : 2001 1 CPR 212
Tribunals and Commissions08 Dec 2000Application dismissed
AKASH DEEP SINGLA Vs Rajiv Kumar
National Consumer Disputes Redressal Commission · 2001 1 CLT 585 : 2001 3 CPJ 578
Tribunals and Commissions08 Dec 2000Application dismissed
RADHEYSHYAM BALKISHAN AGARWAL Vs CORPORATION REGIONAL MANAGER, MAHARASHTRA STATE FINANCIAL
National Consumer Disputes Redressal Commission · 2001 1 CLT 675 : 2001 1 CPJ 80
Tribunals and Commissions08 Dec 2000R.P.dismissed
S.RAMRAJ Vs P.UDHAYAKUMARALINGAM
National Consumer Disputes Redressal Commission · 2002 1 CPJ 360
Tribunals and Commissions08 Dec 2000Appeal partly allowed
PUNJAB URBAN DEVELOPMENT AUTHORITY Vs MAJOR SITA RAM SHARMA
National Consumer Disputes Redressal Commission · 2001 1 CLT 504 : 2001 3 CPJ 186
Tribunals and Commissions08 Dec 2000Complaint dismissed
V.K.BALAN Vs TRASIBA ELECTRONICS
National Consumer Disputes Redressal Commission · 2001 3 CPJ 189
Tribunals and Commissions08 Dec 2000Appeals dismissed
SADHU M.SHETTY Vs TUSHAR G.UPPIN
National Consumer Disputes Redressal Commission · 2001 1 CPJ 310
Tribunals and Commissions07 Dec 2000E.A. disposed of
BHUPINDER SINGH @ TEK SINGH Vs OMEGA AGRO PVT. LTD.
National Consumer Disputes Redressal Commission · 2001 1 CPC 655 : 2001 2 CPR 278 : 2002 1 CPJ 186
Tribunals and Commissions06 Dec 2000Appeal allowed
JAYA SWAMY Vs R.THIMMANNA
National Consumer Disputes Redressal Commission · 2001 2 CPC 680 : 2001 2 CPJ 517 : 2001 3 CPR 298
Tribunals and Commissions06 Dec 2000Appeal dismissed
GENERAL MANAGER, TELECOM DISTRICT, TELEPHONES DEPT Vs K.RAMACHANDRA RAJU
National Consumer Disputes Redressal Commission · 2001 2 CPJ 455
Tribunals and Commissions06 Dec 2000Appeal dismissed
PALURI NARAYANA MURTHY Vs United India Insurance Co. Ltd.
National Consumer Disputes Redressal Commission · 2001 2 CPJ 535
Tribunals and Commissions06 Dec 2000Appeal allowed
V.P.DAVIS Vs KARUNA TRUST
National Consumer Disputes Redressal Commission · 2001 2 CPC 286 : 2001 2 CPJ 138 : 2001 2 CPR 261