Tribunals and Commissions31 Dec 1998Appeal allowed
Oriental Insurance Co. Ltd. Vs B.R.VENKATESH KAMATH
National Consumer Disputes Redressal Commission · 1999 1 CPJ 678
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments, 1998
674 judgments · page 1 of 34
Tribunals and Commissions30 Dec 1998Complaint dismissed
SHANAAZ TANNING CO Vs New India Assurance Co. Ltd
National Consumer Disputes Redressal Commission · 1999 1 CPJ 622
Tribunals and Commissions30 Dec 1998Complaint dismissed
M.CHINNAIYAN Vs SRI GOKULAM HOSPITAL
National Consumer Disputes Redressal Commission · 1999 1 CPJ 587
Tribunals and Commissions30 Dec 1998Complaint dismissed
N.Venkatachalam Vs CHRISTIAN MEDICAL COLLEGE HOSPITAL
National Consumer Disputes Redressal Commission · 1999 1 CPJ 567
Tribunals and Commissions29 Dec 1998Appeal dismissed
DELHI VIDYUT BOARD Vs DAYA DUTT VASHISTHA
National Consumer Disputes Redressal Commission · 1999 1 CPJ 707 : 1999 2 CPC 375 : 1999 2 CPR 432
Tribunals and Commissions28 Dec 1998Appeal dismissed
USHA Vs L.I.C.
National Consumer Disputes Redressal Commission · 1999 1 CPJ 535
Tribunals and Commissions28 Dec 1998Appeal dismissed
Federal Bank Ltd. Vs THOMAS VARGHESE, KOTTACKATTATHU
National Consumer Disputes Redressal Commission · 2000 1 CPJ 155 : 2000 1 CPR 316
Tribunals and Commissions26 Dec 1998Appeal stands disposed of
Godrej and Boyce Mfg. Co. Ltd. Vs UP SACHIV, RAJYA VITTA AYOG
National Consumer Disputes Redressal Commission · 1999 2 CPJ 95 : 1999 2 CPR 24
Tribunals and Commissions24 Dec 1998Complaint allowed with costs
SOM NATH JAIN Vs ESTATE OFFICER, HARYANA URBAN DEVELOPMENT AUTHORITY
National Consumer Disputes Redressal Commission · 1999 1 CLT 192 : 1999 1 CPC 521 : 1999 3 CPJ 150
Tribunals and Commissions24 Dec 1998Complaint allowed
SINDHU FLOWERS PRIVATE LIMITED Vs NEW INDIA ASSURANCE COMPANY LIMITED
National Consumer Disputes Redressal Commission · 1999 1 CLT 196 : 1999 1 CPC 519 : 1999 2 CPJ 88
Tribunals and Commissions24 Dec 1998Appeal allowed with costs
RANI SINGLA Vs ESTATE OFFICER, HARYANA URBAN DEVELOPMENT AUTHORITY
National Consumer Disputes Redressal Commission · 1999 1 CLT 387 : 1999 1 CPC 247 : 1999 3 CPJ 129
Tribunals and Commissions24 Dec 1998Appeal No. 400/98 allowed with costs
PRITI CHAWLA Vs HARYANA URBAN DEVELOPMENT AUTHORITY
National Consumer Disputes Redressal Commission · 1998 2 CLT 646 : 1999 1 CPC 235 : 1999 3 CPJ 104
Tribunals and Commissions24 Dec 1998Appeal allowed with costs
NIRMAL KHADI GRAM UDYOG SAMITI Vs Oriental Bank of Commerce
National Consumer Disputes Redressal Commission · 1999 1 CLT 330 : 1999 1 CPC 388 : 1999 3 CPJ 113
Tribunals and Commissions24 Dec 1998Enquiry disposed of
ASHUTOSH AHLUWALIA Vs HARYANA URBAN DEVELOPMENT AUTHORITY
National Consumer Disputes Redressal Commission · 1999 1 CPJ 34
Tribunals and Commissions23 Dec 1998Complaint dismissed
S. SARASU Vs BRANCH MANAGER, THE CATHOLIC SYRIAN BANK LTD.
National Consumer Disputes Redressal Commission · 1999 1 CPJ 648
Tribunals and Commissions23 Dec 1998Appeal allowed
RAJESH MANI KAUSHIK Vs HARYANA INSTITUTE OF FINE ARTS
National Consumer Disputes Redressal Commission · 1999 1 CPC 500 : 1999 2 CPJ 45
Tribunals and Commissions23 Dec 1998Complaint disposed of
MURDESHWAR Vs MAXWORTH ORCHARDS (INDIA) LTD
National Consumer Disputes Redressal Commission · 1999 1 CPJ 638
Tribunals and Commissions23 Dec 1998Complaint allowed
SEHGAL KNITWEARS IMPORTERS EXPORTERS Vs UNITED INDIA INSURANCE COMPANY Limited
National Consumer Disputes Redressal Commission · 1999 1 CLT 612 : 1999 2 CPC 207 : 1999 2 CPJ 361
Tribunals and Commissions23 Dec 1998Complaint allowed
H.R.CHOPRA Vs HARYANA URBAN DEVELOPMENT AUTHORITY
National Consumer Disputes Redressal Commission · 1999 1 CLT 374 : 1999 1 CPC 358 : 1999 3 CPJ 159
Tribunals and Commissions23 Dec 1998Allowed
Darshan Singh Vs State of Haryana
National Consumer Disputes Redressal Commission · 1999 1 CLT 185 : 1999 1 CPC 133 : 1999 2 CPJ 108