Tribunals and Commissions23 Dec 1998Complaint dismissed
FINE WEAR LEATHERS Vs LEFOOT MACHINES PVT.LTD
National Consumer Disputes Redressal Commission · 1999 1 CPJ 642
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments, 1998
674 judgments · page 2 of 34
Tribunals and Commissions23 Dec 1998Complaint allowed
CHANDA AGGARWAL Vs HARYANA URBAN DEVELOPMENT AUTHORITY
National Consumer Disputes Redressal Commission · 1999 1 CPJ 287
Tribunals and Commissions23 Dec 1998Appeal dismissed
PUNJAB STATE ELECTRICITY BOARD Vs Satish Kumar
National Consumer Disputes Redressal Commission · 1999 1 CLT 608 : 1999 2 CPC 188 : 1999 2 CPJ 359
Tribunals and Commissions22 Dec 1998Complaint dismissed
OM GOEL SPINNERS, PANIPAT Vs INDIAN BANK, PANIPAT
National Consumer Disputes Redressal Commission · 1999 1 CPC 231 : 1999 1 CPJ 475
Tribunals and Commissions22 Dec 1998Complaint dismissed
MASTER SUBAM KASHYAP Vs SARLA MADKAN
National Consumer Disputes Redressal Commission · 1999 1 CLT 333 : 1999 1 CPC 384 : 1999 1 CPJ 505
Tribunals and Commissions22 Dec 1998Application disposed of
SHAKUNTALA KATHER Vs DELHI DEVELOPMENT AUTHORITY
National Consumer Disputes Redressal Commission · 1999 1 CPJ 20
Tribunals and Commissions22 Dec 1998Appeal dismissed
A.J.YUVARAJ Vs DEPUTY GENERAL MANAGER, SYNDICATE BANK
National Consumer Disputes Redressal Commission · 1999 2 CPJ 449 : 2000 1 CPC 343 : 2000 1 CPR 62
Tribunals and Commissions22 Dec 1998Complaint dismissed
Maya Devi Vs ESCORTS MEDICAL CENTRE
National Consumer Disputes Redressal Commission · 1999 1 CLT 331 : 1999 1 CPC 386 : 1999 1 CPJ 449
Tribunals and Commissions22 Dec 1998Complaint dismissed
NITIKA CEMENTS LIMITED Vs HARYANA STATE ELECTRICITY BOARD
National Consumer Disputes Redressal Commission · 1999 1 CPJ 430
Tribunals and Commissions22 Dec 1998Appeal dismissed
KOTA ATCHUTA RAO Vs Chairman, Life Insurance Corporation of India
National Consumer Disputes Redressal Commission · 2000 1 CPJ 348
Tribunals and Commissions22 Dec 1998Enquiries disposed of
S.P.ANAND Vs HARYANA URBAN DEVELOPMENT AUTHORITY
National Consumer Disputes Redressal Commission · 1999 1 CPJ 38
Tribunals and Commissions21 Dec 1998Allowed
SUB-DIVISIONAL OFFICER, SUB-DIVISION, HARYANA STATE ELECTRICITY BOARD Vs JAGIRO DEVI
National Consumer Disputes Redressal Commission · 1999 1 CLT 380 : 1999 1 CPJ 311
Tribunals and Commissions21 Dec 1998Complaint allowed with costs
SARDAR VIKKAR SINGH Vs DIVISIONAL/BRANCH MANAGER, UNITED INDIA INSURANCE CO. LTD
National Consumer Disputes Redressal Commission · 1999 1 CLT 522 : 1999 1 CPC 506 : 1999 1 CPJ 611 : 1999 1 CPR 626
Tribunals and Commissions21 Dec 1998Appeal dismissed
Union of India Vs GOKAL CHAND
National Consumer Disputes Redressal Commission · 1999 1 CLT 188 : 1999 2 CPJ 111
Tribunals and Commissions21 Dec 1998Complaint partly allowed
BHOGALS Vs Reserve Bank of India
National Consumer Disputes Redressal Commission · 1999 1 CPC 151 : 1999 1 CPJ 414
Tribunals and Commissions21 Dec 1998Appeal partly allowed
GULF AIR Vs SACHAN AGGARWAL
National Consumer Disputes Redressal Commission · 1999 1 CPJ 556
Tribunals and Commissions21 Dec 1998Appeal allowed
HARYANA SEEDS DEVELOPMENT CORPORATION LIMITED Vs SUNIL KUMAR
National Consumer Disputes Redressal Commission · 1999 1 CLT 377 : 1999 1 CPC 366 : 1999 1 CPJ 463
Tribunals and Commissions21 Dec 1998Complaint allowed with costs
SHAKUNTLA DEVI Vs CHIEF ADMINISTRATOR, HARYANA URBAN DEVELOPMENT AUTHORITY
National Consumer Disputes Redressal Commission · 1999 1 CLT 198 : 1999 1 CPC 512 : 1999 1 CPJ 495
Tribunals and Commissions21 Dec 1998Complaint allowed
LUXMI RICE MILLS Vs National Insurance Company Ltd.
National Consumer Disputes Redressal Commission · 1999 1 CPC 221 : 1999 1 CPJ 289
Tribunals and Commissions21 Dec 1998Complaint allowed with costs
RAMA AUTO CARS Vs United India Insurance Co. Ltd.
National Consumer Disputes Redressal Commission · 1999 1 CLT 355 : 1999 1 CPJ 322