Tribunals and Commissions21 Dec 1998Revision Petitions disposed of
ANITA CHAUDHARY Vs Administrator Haryana Urban Development Authority
National Consumer Disputes Redressal Commission · 1999 1 CPJ 346
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments, 1998
674 judgments · page 3 of 34
Tribunals and Commissions21 Dec 1998Complaint disposed of with costs
N.K. SHARMA Vs GAINWALL MEDIMART LIMITED
National Consumer Disputes Redressal Commission · 1999 1 CPJ 350
Tribunals and Commissions21 Dec 1998Complaint disposed of
Shiv Kumar Aggarwal Vs CHAIRMAN, ANSAL HOUSING And CONSTRUCTION LTD.
National Consumer Disputes Redressal Commission · 1999 1 CLT 178 : 1999 1 CPJ 360
Tribunals and Commissions21 Dec 1998Ordered accordingly
HARYANA STATE ELECTRICITY BOARD Vs RAVINDER VIR SHARMA
National Consumer Disputes Redressal Commission · 1999 1 CLT 340 : 1999 1 CPC 191 : 1999 2 CPJ 39
Tribunals and Commissions17 Dec 1998Appeal dismissed
PATANGI SENAPATI Vs Life Insurance Corporation of India
National Consumer Disputes Redressal Commission · 1999 3 CPJ 610 : 1999 3 CPR 357
Tribunals and Commissions17 Dec 1998
A.B.BURTADO Vs RADHA OFFSET PRESS
National Consumer Disputes Redressal Commission · 1998 0 NCDRC 3 : 1999 0 ACJ 21 : 1999 1 CLT 317 : 1999 1 CPC 145 : 1999 1 CPJ 37 : 1999 1 CPR 25
Tribunals and Commissions16 Dec 1998Complaint dismissed
M. DEIVANAI Vs Zonal Manager, Life Insurance Corporation of India
National Consumer Disputes Redressal Commission · 1999 1 CPJ 570
Tribunals and Commissions16 Dec 1998Complaint disposed of
SUNDARAM TEXTILES LTD Vs SAVANI ROADLINES
National Consumer Disputes Redressal Commission · 1999 1 CPJ 604
Tribunals and Commissions16 Dec 1998Application disposed of
BHAVNAGAR DISTRICT SALT MANUFACTURERS' ASSOCIATION Vs HINDUSTAN LEVER LTD.
National Consumer Disputes Redressal Commission · 1999 1 CPJ 32
Tribunals and Commissions14 Dec 1998Appeal allowed
Life Insurance Corporation of India Vs Vimlesh Kumari
National Consumer Disputes Redressal Commission · 1999 1 CPJ 630 : 1999 2 CPC 342 : 1999 2 CPR 37
Tribunals and Commissions14 Dec 1998Complaint disposed of
PUNEET INDUSTRIES CO. (P) LTD. Vs National Insurance Co. Ltd.
National Consumer Disputes Redressal Commission · 1999 1 CPJ 701
Tribunals and Commissions13 Dec 1998Complaint dismissed
T.RAJENDRA PRASAD Vs AIR INDIA
National Consumer Disputes Redressal Commission · 1999 1 CPJ 539
Tribunals and Commissions11 Dec 1998Complaint allowed with costs
DEEPAK SAWHNEY Vs TECHNOLOGY PARKS LTD.
National Consumer Disputes Redressal Commission · 1999 1 CPJ 514
Tribunals and Commissions11 Dec 1998Appeal dismissed
CHIEF GENERAL MANAGER, TELECOMMUNICATION SERVICE ORGANISATION Vs UPBHOKTA KALYAN SANGH
National Consumer Disputes Redressal Commission · 1999 1 CLT 627 : 1999 1 CPR 336 : 1999 2 CPJ 113
Tribunals and Commissions09 Dec 1998Complaint allowed
KARUR KNITTING COMPANY Vs TRANSLANKA AIR TRAVELS PVT. LTD
National Consumer Disputes Redressal Commission · 1999 1 CPJ 609 : 1999 1 CPR 525 : 1999 2 CPC 36
Tribunals and Commissions09 Dec 1998Complaint dismissed
SREE JAYADEV MEDICAL CENTRE Vs SRI SAIRAM HOSPITAL EQUIPMENTS PVT. LTD.
National Consumer Disputes Redressal Commission · 1999 1 CPJ 576
Tribunals and Commissions09 Dec 1998Appeal allowed
NATIONAL INSURANCE COMPANY LIMITED Vs VINAY KUMAR SEHGAL
National Consumer Disputes Redressal Commission · 1999 2 CLT 152 : 1999 2 CPC 88 : 1999 2 CPJ 341
Tribunals and Commissions09 Dec 1998Complaint allowed
PULOMAJA MISRA Vs KAILASH CHAND GUPTA
National Consumer Disputes Redressal Commission · 1999 1 CPJ 565 : 1999 2 CPC 357 : 1999 2 CPR 266
Tribunals and Commissions09 Dec 1998Complaint dismissed
S.M.RAMANUJAM Vs R.DAMODARAN
National Consumer Disputes Redressal Commission · 1999 1 CPJ 592
Tribunals and Commissions09 Dec 1998Appeal dismissed
SHARAD JAISWAL Vs ADHYAKSHAK, BHARTIYA JEEWAN BEEMA NIGAM
National Consumer Disputes Redressal Commission · 1999 1 CPJ 650