Tribunals and Commissions07 Jan 1998Complaint dismissed
T.THANARAJ Vs BANK OF MAHARASHTRA
National Consumer Disputes Redressal Commission · 2000 1 CPJ 105
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments, 1998
674 judgments · page 34 of 34
Tribunals and Commissions07 Jan 1998Appeal dismissed with costs
Estate Officer, Haryana Urban Development Authority Vs S.K.VATS
National Consumer Disputes Redressal Commission · 1998 1 CPC 364 : 1998 2 CLT 38 : 1998 3 CPJ 144
Tribunals and Commissions07 Jan 1998Appeal dismissed
CHANDRA LEKHA DUTTA GUPTA Vs Calcutta Telephones
National Consumer Disputes Redressal Commission · 1998 1 CPJ 399
Tribunals and Commissions07 Jan 1998Appeals dismissed with costs
Estate Officer, Haryana Urban Development Authority Vs SWARAN KUMAR
National Consumer Disputes Redressal Commission · 1998 2 CLT 39 : 1998 3 CPJ 421
Tribunals and Commissions06 Jan 1998Appeal dismissed
GENERAL MANAGER, TELECOM Vs RAMJIDAS AGARWAL
National Consumer Disputes Redressal Commission · 1998 2 CPC 45 : 1998 2 CPJ 671 : 1998 2 CPR 71
Tribunals and Commissions06 Jan 1998Enquiry discharged
DIRECTOR GENERAL (I And R) Vs MAHINDRA and MAHINDRA LTD.
National Consumer Disputes Redressal Commission · 1998 1 CPJ 18
Tribunals and Commissions06 Jan 1998
Union of India Vs PUNJAB STATE ELECTRICITY BOARD
National Consumer Disputes Redressal Commission · 1998 1 CPC 672 : 1998 1 CPJ 245 : 1998 2 CPR 384
Tribunals and Commissions06 Jan 1998Complaint dismissed
R.CHINNIKRISHNAN Vs SUB-POST MASTER
National Consumer Disputes Redressal Commission · 2000 1 CPJ 97
Tribunals and Commissions06 Jan 1998A. No. 1062 allowed & A. No. 985 dismissed
Branch Manager, The Oriental Insurance Co. Ltd Vs L.PADMALAYAN
National Consumer Disputes Redressal Commission · 1998 3 CPR 171 : 1999 1 CPC 658 : 1999 1 CPJ 434
Tribunals and Commissions06 Jan 1998NOE discharged
DIRECTOR GENERAL OF INVESTIGATION And REGISTRATION Vs Hawkins Cookers Ltd.
National Consumer Disputes Redressal Commission · 1998 1 CPJ 25
Tribunals and Commissions06 Jan 1998Appeal allowed
DEVISINGH DHULABHAI SOLANKI Vs United India Insurance Co. Ltd
National Consumer Disputes Redressal Commission · 1998 1 CPJ 452 : 1998 2 CPC 273 : 1998 2 CPR 368
Tribunals and Commissions02 Jan 1998Complaint dismissed
S.P.KANNAPPAN Vs Bank of Madura Ltd.
National Consumer Disputes Redressal Commission · 1998 3 CPJ 56
Tribunals and Commissions02 Jan 1998Appeal dismissed
PRADEEP CHHABRA Vs Rakesh Kumar
National Consumer Disputes Redressal Commission · 1998 1 CLT 569 : 1998 1 CPJ 607
Tribunals and Commissions02 Jan 1998Complaint dismissed
AJAY KUMAR SAHAY Vs Raj Kumar Singh
National Consumer Disputes Redressal Commission · 1998 2 CPJ 416