COURT ARCHIVE

National Consumer Disputes Redressal Commission judgments, 2023

1,413 judgments · page 1 of 71

Tribunals and Commissions29 Dec 2023Dismissed

Vijaya Bank Vs K. Bangara Raju & 2 Ors

National Consumer Disputes Redressal Commission · (2023) 12 NCDRC CK 0177

Consumer Protection Act 1986 — Section 19Karnataka Town and Country Planning Act, 1961 — Section 14B

Tribunals and Commissions29 Dec 2023Allowed

M/s T & T Motors Ltd. & Anr Vs Pawan Gupta

National Consumer Disputes Redressal Commission · (2023) 12 NCDRC CK 0166

Consumer Protection Act 1986 — Section 13, 13(1)(c), 13(1)(d), 19

Tribunals and Commissions29 Dec 2023Disposed Of

Sanjay Dhall Vs M/s Nexgen Infracon Private Limited (A Mahagun Group Company)

National Consumer Disputes Redressal Commission · (2023) 12 NCDRC CK 0165

Tribunals and Commissions29 Dec 2023Dismissed

Barnali Ghosh & Anr Vs Oasis Landmarks Llp & 2 Ors

National Consumer Disputes Redressal Commission · (2023) 12 NCDRC CK 0164

Tribunals and Commissions29 Dec 2023Partly Allowed

Amresh Kumar Sinha & Anr Vs Satya Developers Pvt. Ltd. & 2 Ors

National Consumer Disputes Redressal Commission · (2023) 12 NCDRC CK 0163

Arbitration and Conciliation Act, 1996 — Section 8Contract Act, 1872 — Section 74

Tribunals and Commissions29 Dec 2023Dismissed

Kolkata Fish Supplier Welfare Association Vs R.G. Nirman Private Limited

National Consumer Disputes Redressal Commission · (2023) 12 NCDRC CK 0162

Arbitration and Conciliation Act, 1996 — Section 9

Tribunals and Commissions29 Dec 2023Dismissed

M. Rajashri & 124 Ors Vs M/s Sanathnagar Enterprises Limited & 2 Ors

National Consumer Disputes Redressal Commission · (2023) 12 NCDRC CK 0161

Code of Civil Procedure, 1908 — Order 2 Rule 2Consumer Protection Act 1986 — Section 12(1)(c), 24A

Tribunals and Commissions29 Dec 2023Dismissed

Srinivasan Parthasarathy Vs Silvex Realty Private Limited

National Consumer Disputes Redressal Commission · (2023) 12 NCDRC CK 0160

Arbitration and Conciliation Act, 1996 — Section 7, 11, 17Securitization and Reconstruction of Financial Assets and Enforcement of Security Interest Act, 2002 — Section 13(2), 13(4)

Tribunals and Commissions29 Dec 2023Dismissed

Pravin Padmakar Banavalikar Vs Silvex Realty Private Limited

National Consumer Disputes Redressal Commission · (2023) 12 NCDRC CK 0159

Arbitration and Conciliation Act, 1996 — Section 7, 11, 17Securitization and Reconstruction of Financial Assets and Enforcement of Security Interest Act, 2002 — Section 13(2), 13(4)

Tribunals and Commissions29 Dec 2023Dismissed

Chief Executive Officer Central Government Employees Welfare Housing Organization (CGEWHO) Vs Manoj Kumar Patel & Anr

National Consumer Disputes Redressal Commission · (2023) 12 NCDRC CK 0158

Consumer Protection Act 1986 — Section 19

Tribunals and Commissions29 Dec 2023Dismissed

United India Insurance Co. Ltd. & Anr Vs Renuka Gurung

National Consumer Disputes Redressal Commission · (2023) 12 NCDRC CK 0157

Consumer Protection Act, 1986 — Section 21(b)

Tribunals and Commissions29 Dec 2023Dismissed

Sanjiv Bhattacharya Vs Debjyoti Bhattacharjee

National Consumer Disputes Redressal Commission · (2023) 12 NCDRC CK 0156

Consumer Protection Act, 1986 — Section 21(b)Consumer Protection Act, 2019 — Section 58(1)(b)

Tribunals and Commissions29 Dec 2023Disposed Of

M/s Shukla Housing Pvt. Ltd. Vs Beena Kallan Pareri Phalgunan

National Consumer Disputes Redressal Commission · (2023) 12 NCDRC CK 0155

Tribunals and Commissions29 Dec 2023Dismissed

Sarawati Agro Chemical India Pvt Ltd Vs Balwan Singh & Anr

National Consumer Disputes Redressal Commission · (2023) 12 NCDRC CK 0154

Consumer Protection Act, 1986 — Section 21(b)Consumer Protection Act, 2019 — Section 58(1)(b)

Tribunals and Commissions29 Dec 2023Dismissed

Feroz Abdurrahim Shaikh Vs JMD VFM Cars India Pvt. Ltd. & Anr

National Consumer Disputes Redressal Commission · (2023) 12 NCDRC CK 0153

Consumer Protection Act, 2019 — Section 40, 41, 50, 51, 60, 67, 69Consumer Protection (Consumer Commission Procedure) Regulations, 2020 — Regulation 14

Tribunals and Commissions29 Dec 2023Dismissed

Hari Singh Vs Shivdei Enterprises

National Consumer Disputes Redressal Commission · (2023) 12 NCDRC CK 0152

Consumer Protection Act, 1986 — Section 21(b)Consumer Protection Act, 2019 — Section 58(1)(b)

Tribunals and Commissions29 Dec 2023Allowed

Bishram Vs Iffco Tokio General Insurance Co. Ltd. & Anr

National Consumer Disputes Redressal Commission · (2023) 12 NCDRC CK 0151

Consumer Protection Act, 1986 — Section 21(1)(b)

Tribunals and Commissions28 Dec 2023Allowed

Parveen Kumar Jain Vs HDFC Bank Ltd

National Consumer Disputes Redressal Commission · (2023) 12 NCDRC CK 0167

Consumer Protection Act 1986 — Section 2(1)(o), 21(b)/li>

Tribunals and Commissions28 Dec 2023Dismissed

National Insurance Co. Ltd. Vs Raghbir Singh

National Consumer Disputes Redressal Commission · (2023) 12 NCDRC CK 0150

Consumer Protection Act, 1986 — Section 19Indian Penal Code, 1860 — Section 379

Tribunals and Commissions28 Dec 2023Dismissed

Sudesh Kumari Vs Bajaj Allianz Life Ins. Co. & Anr

National Consumer Disputes Redressal Commission · (2023) 12 NCDRC CK 0149

Consumer Protection Act, 1986 — Section 21