COURT ARCHIVE
1,413 judgments · page 2 of 71
National Consumer Disputes Redressal Commission · (2023) 12 NCDRC CK 0148
National Consumer Disputes Redressal Commission · (2023) 12 NCDRC CK 0147
National Consumer Disputes Redressal Commission · (2023) 12 NCDRC CK 0136
National Consumer Disputes Redressal Commission · (2023) 12 NCDRC CK 0135
National Consumer Disputes Redressal Commission · (2023) 12 NCDRC CK 0134
National Consumer Disputes Redressal Commission · (2023) 12 NCDRC CK 0133
National Consumer Disputes Redressal Commission · (2023) 12 NCDRC CK 0132
National Consumer Disputes Redressal Commission · (2023) 12 NCDRC CK 0131
National Consumer Disputes Redressal Commission · (2023) 12 NCDRC CK 0130
National Consumer Disputes Redressal Commission · (2023) 12 NCDRC CK 0129
National Consumer Disputes Redressal Commission · (2023) 12 NCDRC CK 0128
National Consumer Disputes Redressal Commission · (2023) 12 NCDRC CK 0170
National Consumer Disputes Redressal Commission · (2023) 12 NCDRC CK 0169
National Consumer Disputes Redressal Commission · (2023) 12 NCDRC CK 0168
National Consumer Disputes Redressal Commission · (2023) 12 NCDRC CK 0138
National Consumer Disputes Redressal Commission · (2023) 12 NCDRC CK 0137
National Consumer Disputes Redressal Commission · (2023) 12 NCDRC CK 0127
National Consumer Disputes Redressal Commission · (2023) 12 NCDRC CK 0126
National Consumer Disputes Redressal Commission · (2023) 12 NCDRC CK 0125
National Consumer Disputes Redressal Commission · (2023) 12 NCDRC CK 0123