Tribunals and Commissions20 Dec 2023Dismissed
Krishan Dutt Sharma Vs Reliance Life Insurance Co. Ltd & 2 Ors
National Consumer Disputes Redressal Commission · (2023) 12 NCDRC CK 0139
Consumer Protection Act, 2019 — Section 58(1)(b)
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments, 2023
1,413 judgments · page 4 of 71
Tribunals and Commissions20 Dec 2023Allowed
Ranji Bhandari & Anr Vs M/s Shipra Estate Ltd. & Jai Krishan Estate Developers Pvt. Ltd. & Anr
National Consumer Disputes Redressal Commission · (2023) 12 NCDRC CK 0112
Code of Civil Procedure, 1908 — Section 146Transfer of Property Act, 1881 — Section 52
Tribunals and Commissions20 Dec 2023Allowed
Madhulekha Sawhney Vs M/s Shipra Estate Ltd. & Jai Krishan Estate Developers Pvt. Ltd. & 3 Ors
National Consumer Disputes Redressal Commission · (2023) 12 NCDRC CK 0111
Code of Civil Procedure, 1908 — Section 146Transfer of Property Act, 1881 — Section 52
Tribunals and Commissions20 Dec 2023Allowed
Tejinder Singh Vs M/s. Shipra Estate Ltd. & Jai Krishan Estate Developers Pvt. Ltd. & 3 Ors
National Consumer Disputes Redressal Commission · (2023) 12 NCDRC CK 0110
Code of Civil Procedure, 1908 — Section 146Transfer of Property Act, 1881 — Section 52
Tribunals and Commissions20 Dec 2023Allowed
Ambience Island Apartment Owners Vs Raj Singh Gehlot & Anr
National Consumer Disputes Redressal Commission · (2023) 12 NCDRC CK 0108
Code of Civil Procedure, 1908 — Section 146Consumer Protection Act, 1986 — Section 13(7)
Tribunals and Commissions20 Dec 2023Dismissed
M/s Vivek Traders Vs National Insurance Co. Ltd. & 2 Ors
National Consumer Disputes Redressal Commission · (2023) 12 NCDRC CK 0102
Consumer Protection Act 1986 — Section 19
Tribunals and Commissions20 Dec 2023Dismissed
U.C. Mittal Alias Uttam Chand Mittal & Anr Vs M/s Gaur Sons India Ltd
National Consumer Disputes Redressal Commission · (2023) 12 NCDRC CK 0101
Consumer Protection Act 1986 — Section 25, 27Consumer Protection Act, 2019 — Section 51
Tribunals and Commissions20 Dec 2023Dismissed
The Manager, ICICI Bank Ltd Vs Talakkottur RS. David
National Consumer Disputes Redressal Commission · (2023) 12 NCDRC CK 0100
Consumer Protection Act 1986 — Section 21(b)Consumer Protection Act, 2019 — Section 58(1)(b)
Tribunals and Commissions20 Dec 2023Dismissed
HDFC Bank Limited Vs Manjit Kaur & Anr
National Consumer Disputes Redressal Commission · (2023) 12 NCDRC CK 0099
Consumer Protection Act 1986 — Section 21(b)
Tribunals and Commissions20 Dec 2023Dismissed
Senior Branch Manager, LIC Of India Vs Asst. Provident Fund Commissioner Employees Provident Fund Organization & Anr
National Consumer Disputes Redressal Commission · (2023) 12 NCDRC CK 0098
Contract Act, 1872 — Section 182
Tribunals and Commissions20 Dec 2023Disposed Of
Sandeep Dhanda Vs National Insurance Company Limited
National Consumer Disputes Redressal Commission · (2023) 12 NCDRC CK 0097
Motor Vehicles Act, 1988 — Section 185, 202
Tribunals and Commissions20 Dec 2023Dismissed
C.G. State Electricity Board Vs Ram Nihora Sahu
National Consumer Disputes Redressal Commission · (2023) 12 NCDRC CK 0096
Consumer Protection Act 1986 — Section 21(b)Electricity Act, 2003 — Section 161
Tribunals and Commissions20 Dec 2023Dismissed
Samar Kumar Biswas Vs Citi Bank & Ors
National Consumer Disputes Redressal Commission · (2023) 12 NCDRC CK 0095
Consumer Protection Act 1986 — Section 2, 20(d)(ii)
Tribunals and Commissions20 Dec 2023Dismissed
Sudarshan Kumar Vs Meerut Development Authority
National Consumer Disputes Redressal Commission · (2023) 12 NCDRC CK 0094
Consumer Protection Act 1986 — Section 21(b)
Tribunals and Commissions20 Dec 2023Allowed
Chief General Manager, Secl & Anr Vs Regional Commissioner, CMPF & Anr
National Consumer Disputes Redressal Commission · (2023) 12 NCDRC CK 0093
Consumer Protection Act 1986 — Section 2(1)(d)(i), 2(1)(d)(ii), 2(1)(o), 11
Tribunals and Commissions19 Dec 2023Disposed Of
Gagan Suri Vs M/s Ansal Properties And Infrastructure Limited & Anr
National Consumer Disputes Redressal Commission · (2023) 12 NCDRC CK 0175
Tribunals and Commissions19 Dec 2023Dismissed
Kishorbhai Bhikhabhai Vavaliya Vs M/s Rudraksh Developers
National Consumer Disputes Redressal Commission · (2023) 12 NCDRC CK 0146
Tribunals and Commissions19 Dec 2023Dismissed
Sandhyaben Ghanshyambhai Prajapati Vs M/s Rudraksh Developers
National Consumer Disputes Redressal Commission · (2023) 12 NCDRC CK 0145
Tribunals and Commissions19 Dec 2023Dismissed
Love Home Marwar Via Manager Vs Anil Kumar S/o Shri Ram Bhajan
National Consumer Disputes Redressal Commission · (2023) 12 NCDRC CK 0144
Tribunals and Commissions19 Dec 2023Partly Allowed
Vaibhav Kumar & 9 Ors Vs M/s 1000 Trees Housing Pvt. Ltd. (Ats Meadows Pvt. Ltd.) & 2 Ors
National Consumer Disputes Redressal Commission · (2023) 12 NCDRC CK 0107
Arbitration and Conciliation Act, 1996 — Section 8Consumer Protection Act, 1986 — Section 12(1)(c)