Tribunals and Commissions19 Dec 2023Dismissed
Nasrul Hassan Dosani @ Md. Kesar Dosani Vs M/s Jaika Automobile Private Limited
National Consumer Disputes Redressal Commission · (2023) 12 NCDRC CK 0092
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments, 2023
1,413 judgments · page 5 of 71
Tribunals and Commissions19 Dec 2023Disposed Of
Vasan Automotive Ltd. & Anr Vs Subhash Rajaram Vande
National Consumer Disputes Redressal Commission · (2023) 12 NCDRC CK 0091
Tribunals and Commissions19 Dec 2023Dismissed
Oriental Insurance Co. Ltd Vs Harishankar Commercial Private Limited
National Consumer Disputes Redressal Commission · (2023) 12 NCDRC CK 0085
Code of Civil Procedure, 1908 — Order 6 Rule 17Consumer Protection Act 1986 — Section 19Indian Penal Code, 1860 — Section 279, 304A
Tribunals and Commissions19 Dec 2023Dismissed
IDBI Federal Life Insurance Co. Ltd Vs Hariprasad Jethaliya
National Consumer Disputes Redressal Commission · (2023) 12 NCDRC CK 0084
Consumer Protection Act 1986 — Section 21(b)
Tribunals and Commissions18 Dec 2023Allowed
Future Generali India Insurance Company Ltd Vs Balram Das & Anr
National Consumer Disputes Redressal Commission · (2023) 12 NCDRC CK 0090
Consumer Protection Act 1986 — Section 21(b)Motor Vehicles Act, 1988 — Section 39
Tribunals and Commissions18 Dec 2023Allowed
Mercedes Benz India Pvt. Ltd. (Formerly Known As Daimlerchrysler India Pvt. Ltd.) Vs Saboo Industries & Anr
National Consumer Disputes Redressal Commission · (2023) 12 NCDRC CK 0081
Consumer Protection Act 1986 — Section 13(1)(c), 21(b)
Tribunals and Commissions15 Dec 2023Dismissed
J.S Tractors Vs Girraj Prasad & 3 Ors
National Consumer Disputes Redressal Commission · (2023) 12 NCDRC CK 0104
Tribunals and Commissions15 Dec 2023
HDFC Bank Limited Vs Upkar Sales Private Limited
National Consumer Disputes Redressal Commission · (2023) 12 NCDRC CK 0103
Consumer Protection Act, 2019 — Section 58(1)(b)
Tribunals and Commissions15 Dec 2023Dismissed
Gangamai Industries & Construction Ltd Vs New India Assurance Co. Ltd
National Consumer Disputes Redressal Commission · (2023) 12 NCDRC CK 0075
Consumer Protection Act 1986 — Section 19Insurance Act, 1938 — Section 64UM(2)
Tribunals and Commissions15 Dec 2023Disposed Of
Eden Real Estates Pvt. Ltd Vs Prakash Chand Abhani & Anr
National Consumer Disputes Redressal Commission · (2023) 12 NCDRC CK 0074
Consumer Protection Act 1986 — Section 19Arbitration & Reconciliation Act, 1996 — Section 8
Tribunals and Commissions15 Dec 2023Disposed Of
M/s Genesis Infratech Pvt. Ltd. & 2 Ors Vs Mohd. Zaki
National Consumer Disputes Redressal Commission · (2023) 12 NCDRC CK 0073
Consumer Protection Act 1986 — Section 19
Tribunals and Commissions15 Dec 2023Disposed Of
UCO Bank & Anr Vs Vinay Kumar Agrawal & 2 Ors
National Consumer Disputes Redressal Commission · (2023) 12 NCDRC CK 0072
Consumer Protection Act, 2019 — Section 2(7), 51
Tribunals and Commissions15 Dec 2023Disposed Of
UCO Bank & Anr Vs Shweta Agarwal & Anr
National Consumer Disputes Redressal Commission · (2023) 12 NCDRC CK 0071
Consumer Protection Act, 2019 — Section 2(7), 51
Tribunals and Commissions15 Dec 2023Dismissed
National Insurance Company Limited Vs M/s Shivam Medico
National Consumer Disputes Redressal Commission · (2023) 12 NCDRC CK 0070
Consumer Protection Act 1986 — Section 19
Tribunals and Commissions15 Dec 2023Dismissed
Housing Commissioner Up Avas Vikas Parishad & Ors Vs Shiv Charan Sagar
National Consumer Disputes Redressal Commission · (2023) 12 NCDRC CK 0069
Tribunals and Commissions14 Dec 2023Dismissed
Vikas Bhatnagar Vs Principal Nodal Officer, Hdfc Bank Ltd. & 2 Ors
National Consumer Disputes Redressal Commission · (2023) 12 NCDRC CK 0068
Tribunals and Commissions14 Dec 2023Dismissed
Kalinga Eye Hopsital & Research Centre Vs Bhabagrahi Sahu & Anr
National Consumer Disputes Redressal Commission · (2023) 12 NCDRC CK 0066
Consumer Protection Act, 1986 — Section 2(1)(o), 21(b)
Tribunals and Commissions13 Dec 2023Dismissed
Mahima General Avam Kangan Stores Vs Manager, Reliance Insurance Company Ltd. & Anr
National Consumer Disputes Redressal Commission · (2023) 12 NCDRC CK 0083
Tribunals and Commissions13 Dec 2023Dismissed
The Secretary, Lucknow Development Authority Vs Om Prakash Srivastava
National Consumer Disputes Redressal Commission · (2023) 12 NCDRC CK 0077
Tribunals and Commissions13 Dec 2023
Shashi Bhushan Kumar Vs Branch Manager, State Bank Of India
National Consumer Disputes Redressal Commission · (2023) 12 NCDRC CK 0076