Tribunals and Commissions22 Dec 2023Dismissed
Mohd. Akram Choudhary Vs Chambal Motors Pvt. Ltd. & 2 Ors
National Consumer Disputes Redressal Commission · (2023) 12 NCDRC CK 0122
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments, 2023
1,413 judgments · page 3 of 71
Tribunals and Commissions22 Dec 2023Allowed
Dr. K.S. Behgal, Sole Proprietor Behgal Institute Of It & Radiation Technology Vs Varian Medical Systems International India Pvt. Ltd. & Anr
National Consumer Disputes Redressal Commission · (2023) 12 NCDRC CK 0121
Consumer Protection Act, 1986 — Section 17, 19Limitation Act, 1963 — Section 14
Tribunals and Commissions22 Dec 2023Dismissed
Bank Of India Vs MD. Mozammel Haque, Proprietor Of M/S. Mahatron Enterprises
National Consumer Disputes Redressal Commission · (2023) 12 NCDRC CK 0120
Consumer Protection Act, 1986 — Section 2(1)(d), 19
Tribunals and Commissions22 Dec 2023Dismissed
New India Assurance Co. Ltd.Vs Kapil Kumar Jangid
National Consumer Disputes Redressal Commission · (2023) 12 NCDRC CK 0119
Consumer Protection Act, 1986 — Section 19Insurance Act, 1938 — Section 64UM(1A), 64UM(2)
Tribunals and Commissions22 Dec 2023Allowed
Universal Sompo General Insurance Company Limited Vs M/s Subhash Traders & Anr
National Consumer Disputes Redressal Commission · (2023) 12 NCDRC CK 0118
Consumer Protection Act, 1986 — Section 19
Tribunals and Commissions22 Dec 2023Dismissed
DLF Southem Towns Pvt. Ltd. & 2 Ors Vs Dr. Johny Cyriac & Anr
National Consumer Disputes Redressal Commission · (2023) 12 NCDRC CK 0117
Tribunals and Commissions22 Dec 2023Dismissed
United India Insurance Company Ltd Vs M/s Krishna Overseas
National Consumer Disputes Redressal Commission · (2023) 12 NCDRC CK 0116
Consumer Protection Act, 2019 — Section 51, 72Insurance Act, 1938 — Section 64UM(1A), 64UM(2)Indian Penal Code, 1860 — Section 34, 407, 420
Tribunals and Commissions22 Dec 2023Dismissed
Shriram General Insurance Co. Ltd Vs Sankunwar Sahu
National Consumer Disputes Redressal Commission · (2023) 12 NCDRC CK 0115
Limitation Act, 1963 — Section 5
Tribunals and Commissions22 Dec 2023Disposed Of
Shriram General Insurance Co.Ltd. Vs Tukaram Ramappa Uppar
National Consumer Disputes Redressal Commission · (2023) 12 NCDRC CK 0114
Tribunals and Commissions22 Dec 2023Dismissed
Vijay Kumar Mahajan Vs Chief Administrator, Punjab Urban Development Authority (Puda) & 2 Ors
National Consumer Disputes Redressal Commission · (2023) 12 NCDRC CK 0113
Consumer Protection Act, 1986 — Section 2(d), 19Punjab Apartment and Property Regulation Act, 1995 — Section 44, 44(2)
Tribunals and Commissions21 Dec 2023Dismissed
Mr. Anand Kankipati S/O. K. Hanumantha Rao Vs Samatha Rehabilitation And Psychiatric Centre
National Consumer Disputes Redressal Commission · (2023) 12 NCDRC CK 0173
Consumer Protection Act 1986 — Section 24A
Tribunals and Commissions21 Dec 2023Dismissed
Chandranath Jha & Anr Vs Joydeep Sinha & 4 Ors
National Consumer Disputes Redressal Commission · (2023) 12 NCDRC CK 0172
Consumer Protection Act 1986 — Section 24A
Tribunals and Commissions21 Dec 2023Dismissed
M/s Arina Builders And Developers Through Mrs. Aruna Shaileshbhai Jain Vs Mrs.Chhaya Jignesh Desai
National Consumer Disputes Redressal Commission · (2023) 12 NCDRC CK 0171
Consumer Protection Act 1986 — Section 24A
Tribunals and Commissions21 Dec 2023Dismissed
Sikka Infrastructure Pvt. Ltd Vs Ankit Khurana
National Consumer Disputes Redressal Commission · (2023) 12 NCDRC CK 0143
Tribunals and Commissions21 Dec 2023Allowed
Azad Singh Arya Vs Bestech India Pvt. Ltd
National Consumer Disputes Redressal Commission · (2023) 12 NCDRC CK 0142
Code of Civil Procedure, 1908 — Section 151, Order 6 Rule 17
Tribunals and Commissions21 Dec 2023Partly Allowed
Raj Kumar Vs Taneja Developers & Infrastructures Ltd. & Anr
National Consumer Disputes Redressal Commission · (2023) 12 NCDRC CK 0141
Tribunals and Commissions21 Dec 2023Disposed Of
Atul Gupta & Anr Vs M/s Ireo Pvt. Ltd
National Consumer Disputes Redressal Commission · (2023) 12 NCDRC CK 0140
Tribunals and Commissions21 Dec 2023Dismissed
New India Assurance Co. Ltd Vs M/s M.R. Filling Station
National Consumer Disputes Redressal Commission · (2023) 12 NCDRC CK 0106
Consumer Protection Act 1986 — Section 21(b)Central Motor Vehicles Rules, 1989 — Rule 132(5)
Tribunals and Commissions21 Dec 2023Disposed Of
Vikas Goyal Vs Haryana Urban Development Authority & Anr
National Consumer Disputes Redressal Commission · (2023) 12 NCDRC CK 0105
Consumer Protection Act 1986 — Section 2(d), 21(b)
Tribunals and Commissions20 Dec 2023Dismissed
Sukhvir Singh Vs Ansal Lotus Melange Projects Pvt. Ltd. (City Centre)
National Consumer Disputes Redressal Commission · (2023) 12 NCDRC CK 0174
Consumer Protection Act 1986 — Section 24A