Tribunals and Commissions30 Dec 1996Petition disposed of
Bhag Singh Sain Vs K.K.MAHAJAN
National Consumer Disputes Redressal Commission · 1997 1 CPJ 437
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments, 1996
816 judgments · page 1 of 41
Tribunals and Commissions30 Dec 1996Petition stands disposed of
P.P.MONGA Vs SHIMLA DEVELOPMENT AUTHORITY
National Consumer Disputes Redressal Commission · 1997 1 CLT 539 : 1997 1 CPC 317 : 1997 1 CPJ 368
Tribunals and Commissions27 Dec 1996Complaint dismissed
MOHAMMAD ABDULLAH Vs ABID QUADIR, MANAGER, TIBBIYA COLLEGE
National Consumer Disputes Redressal Commission · 1997 1 CPJ 181
Tribunals and Commissions24 Dec 1996Appeal dismissed
ELECTRONS And LASERS (P) LTD. Vs PROMILLA MENON
National Consumer Disputes Redressal Commission · 1997 1 CPJ 399
Tribunals and Commissions23 Dec 1996Complaint dismissed
UDMI UPBHOGTA VIKAS PARISHAD Vs MANAGING DIRECTOR, FOREST INDIA LTD.
National Consumer Disputes Redressal Commission · 1997 1 CPJ 19
Tribunals and Commissions20 Dec 1996Appeal partly accepted
PUNJAB STATE SMALL INDUSTRIES And EXPORT CORPORATION LTD. Vs VIJAY NAGPAL
National Consumer Disputes Redressal Commission · 1997 1 CLT 691 : 1997 1 CPC 380 : 1997 1 CPR 200 : 1997 2 CPJ 149
Tribunals and Commissions20 Dec 1996Complaint dismissed
SAB INDUSTRIES LTD. Vs Indian Overseas Bank
National Consumer Disputes Redressal Commission · 1997 2 CPJ 43
Tribunals and Commissions19 Dec 1996Appeal rejected
FINANCIAL ADVISOR And CHIEF CONTROLLER OF ACCOUNTS Vs DILSUKHNAGAR CONSUMERS COUNCIL
National Consumer Disputes Redressal Commission · 1997 2 CPJ 597 : 1997 3 CPR 368
Tribunals and Commissions19 Dec 1996Appeal dismissed
S.D.O. ELECTRIC SUB-DEVISION Vs Ishwar Dass
National Consumer Disputes Redressal Commission · 1997 1 CLT 600 : 1997 1 CPC 12 : 1997 2 CPJ 430
Tribunals and Commissions18 Dec 1996Appeal allowed
BARAGARH MUNICIPALITY Vs GUNANIDHI DASH
National Consumer Disputes Redressal Commission · 1997 2 CPJ 346
Tribunals and Commissions18 Dec 1996Appeals dismissed with costs
ORIENTAL INSURANCE CO. LTD. THE SR. DIVISIONAL MANAGER Vs GUJARAT LYKA ORGANICS LTD.
National Consumer Disputes Redressal Commission · 1996 3 CPJ 175 : 1996 3 CPR 50
Tribunals and Commissions17 Dec 1996Appeal partly allowed
ASSTT. ENGINEER, CUTTACK WATER SUPPLY SUB-DIVISION Vs KRUSHNA CHANDRA MISHRA
National Consumer Disputes Redressal Commission · 1998 1 CPJ 403 : 1998 3 CPR 61
Tribunals and Commissions17 Dec 1996Ordered accordingly
DIVISIONAL MANAGER, L.I.C. OF INDIA Vs Rina Das
National Consumer Disputes Redressal Commission · 1997 1 CPJ 51
Tribunals and Commissions17 Dec 1996Complaint succeeds
Director of Agriculture Vs DISTRICT MANAGER TELEPHONE
National Consumer Disputes Redressal Commission · 1997 1 CLT 634 : 1997 1 CPJ 443
Tribunals and Commissions17 Dec 1996Appeal dismissed
Atul Sharma Vs SECRETARY POST AND TELEGRAPH DEPARTMENT OF POSTS
National Consumer Disputes Redressal Commission · 1997 1 CLT 746 : 1997 1 CPC 8 : 1997 3 CPJ 628
Tribunals and Commissions17 Dec 1996Appeal dismissed
S.D.O., HARYANA STATE BOARD Vs Kala Devi
National Consumer Disputes Redressal Commission · 1997 1 CPC 521 : 1998 1 CPJ 587
Tribunals and Commissions17 Dec 1996Case remanded
KANSHI RAM Vs Maruti Udyog Ltd.
National Consumer Disputes Redressal Commission · 1997 1 CLT 520 : 1997 1 CPJ 144
Tribunals and Commissions17 Dec 1996Complaint allowed with costs
Bhupinder Pal Singh Vs Chandigarh Administration, Chandigarh
National Consumer Disputes Redressal Commission · 1997 1 CLT 646 : 1997 1 CPC 190 : 1997 2 CPJ 58
Tribunals and Commissions17 Dec 1996Complaint dismissed
SANCTACLAUSE APPARELS Vs VIKAS FABRICS
National Consumer Disputes Redressal Commission · 1997 1 CLT 455 : 1997 1 CPC 328 : 1997 1 CPJ 434
Tribunals and Commissions17 Dec 1996Appeal dismissed
MAHESH INDUSTRIES Vs Branch Manager, State Bank of India
National Consumer Disputes Redressal Commission · 1997 2 CPJ 269