Tribunals and Commissions16 Dec 1996Appeal dismissed
Oriental Insurance Company Ltd. Vs HIM AGRO CHEMICAL And NUTRIENTS
National Consumer Disputes Redressal Commission · 1997 1 CLT 749 : 1997 1 CPC 14 : 1997 1 CPR 596 : 1998 1 CPJ 223
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments, 1996
816 judgments · page 2 of 41
Tribunals and Commissions13 Dec 1996Order set aside
D.P. SEHGAL Vs Ashok Goyal
National Consumer Disputes Redressal Commission · 1997 1 CPC 529 : 1997 1 CPJ 436 : 1997 1 CPR 481
Tribunals and Commissions13 Dec 1996Appeal accepted
FARM FRESH FOODS PRIVATE LTD. Vs BRANCH MANAGER, ORIENTAL INSURANCE COMPANY LTD.
National Consumer Disputes Redressal Commission · 1996 3 CPJ 514
Tribunals and Commissions12 Dec 1996Appeal dismissed
R.RAMASWAMY Vs Union of India
National Consumer Disputes Redressal Commission · 1997 1 CPC 557 : 1997 1 CPJ 290 : 1997 2 CPR 51
Tribunals and Commissions12 Dec 1996Complaint allowed
JAI KISHAN SHARMA Vs United India Insurance Co. Ltd.
National Consumer Disputes Redressal Commission · 1997 1 CPJ 371 : 1997 2 CPR 313
Tribunals and Commissions12 Dec 1996Appeal allowed
M.N. GANDHI Vs East India Hotels Ltd.
National Consumer Disputes Redressal Commission · 1997 1 CPJ 422 : 1997 3 CPR 72
Tribunals and Commissions11 Dec 1996Complaint allowed with costs
COL.H.S.NAHAL Vs PUNJAB URBAN DEVELOPMENT AUTHORITY
National Consumer Disputes Redressal Commission · 1997 1 CLT 657 : 1997 1 CPC 192 : 1997 1 CPJ 501
Tribunals and Commissions10 Dec 1996Appeal allowed
Indian Oil Corporation Ltd. Vs JEEVANLAL S. KALAL
National Consumer Disputes Redressal Commission · 1997 1 CPJ 578
Tribunals and Commissions10 Dec 1996Complaint dismissed
RAJESH AGGARWAL Vs VIPIN KUMAR GOYAL
National Consumer Disputes Redressal Commission · 1997 1 CPJ 430
Tribunals and Commissions10 Dec 1996Complaint allowed with costs
KARAM CHAND SHARMA Vs BRANCH MANAGER, LIFE INSURANCE CORPORATION OF INDIA
National Consumer Disputes Redressal Commission · 1997 1 CLT 759 : 1997 1 CPC 9 : 1997 1 CPR 602 : 1998 1 CPJ 498
Tribunals and Commissions10 Dec 1996Appeal dismissed
Divisional Manager, Oriental Insurance Co. Ltd. Vs P.Balachandran
National Consumer Disputes Redressal Commission · 1997 2 CPC 357 : 1997 2 CPJ 357 : 1997 2 CPR 244
Tribunals and Commissions09 Dec 1996Ordered accordingly
SAMBHAVANA BUILDERS AGGRIEVED MEMBER'S ASSOCIATION Vs SAMBHAVANA BUILDERS (P) LTD.
National Consumer Disputes Redressal Commission · 1996 3 CPJ 167 : 1997 1 CPR 14
Tribunals and Commissions09 Dec 1996Appeal accepted
TRILOK CHAND Vs DHANDEV
National Consumer Disputes Redressal Commission · 1997 1 CLT 729 : 1997 1 CPJ 292
Tribunals and Commissions06 Dec 1996Appeal dismissed
New India Assurance Co. Ltd. Vs KALADI RAMBABU
National Consumer Disputes Redressal Commission · 1997 2 CPJ 578
Tribunals and Commissions06 Dec 1996Appeal allowed
MOHINI WHEAT PRODUCTS Vs NALANDA AGRO WORKS
National Consumer Disputes Redressal Commission · 1996 3 CPJ 179 : 1997 2 CPC 549
Tribunals and Commissions06 Dec 1996Appeal dismissed with costs
Divisional Manager, National Insurance Co. Ltd. Vs KALYANI AGENCIES
National Consumer Disputes Redressal Commission · 1997 1 CPJ 78
Tribunals and Commissions05 Dec 1996Appeal disposed of
A. NAGESWAR RAO Vs Orissa State Road Transport Corporation
National Consumer Disputes Redressal Commission · 1997 2 CPJ 324
Tribunals and Commissions04 Dec 1996Appeals dismissed
ASSTT. HOUSING OFFICER, RAJASTHAN HOUSING BOARD Vs VINAY MOHAN MITTAL
National Consumer Disputes Redressal Commission · 1997 3 CPJ 298 : 1998 1 CPR 538
Tribunals and Commissions04 Dec 1996
Wg Cdr S S Gyani Vs S Poply Interads Advertising P Ltd
National Consumer Disputes Redressal Commission · 1996 3 CPJ 450 : 1997 1 CLT 380 : 1997 1 CPR 391
Tribunals and Commissions04 Dec 1996
Sohan Lal Shringi Vs UNITED INDIA INSURANCE COMPANY LTD
National Consumer Disputes Redressal Commission · 1996 3 CPJ 571