Tribunals and Commissions03 Jan 1996Appeal dismissed
CENTRAL BANK OF INDIA Vs RAJ PAL ADVOCATE
National Consumer Disputes Redressal Commission · 1996 2 CLT 516 : 1996 2 CPJ 147
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments, 1996
816 judgments · page 41 of 41
Tribunals and Commissions03 Jan 1996Revision petition disposed of
CANARA BANK Vs G.ANNAJI RAO
National Consumer Disputes Redressal Commission · 1996 1 CLT 525 : 1996 1 CPR 21 : 1996 3 CPJ 50
Tribunals and Commissions03 Jan 1996
BRANCH MANAGER, OSMANABAD DISTT.CENTRAL CO.OP.BANK LTD. Vs RAMACHANDRA DASHARATH MANE
National Consumer Disputes Redressal Commission · 1996 0 NCDRC 4 : 1996 1 CPC 197 : 1996 1 CPJ 133 : 1996 1 CPR 1
Tribunals and Commissions03 Jan 1996
NATIONAL INSURANCE CO. LTD. Vs SAFARI INDUSTRIES (INDIA) LTD.
National Consumer Disputes Redressal Commission · 1996 0 ACJ 92 : 1996 0 NCDRC 53 : 1996 1 CPC 164 : 1996 1 CPR 15 : 1997 2 CPJ 22 : 1998 1 CPJ 33
Tribunals and Commissions03 Jan 1996
NEW INDIA ASSURANCE CO. LTD. Vs ACHHAR KUMAR GARG
National Consumer Disputes Redressal Commission · 1996 0 ACJ 64 : 1996 0 NCDRC 6 : 1996 1 CPC 200 : 1996 1 CPJ 140 : 1996 1 CPR 4
Tribunals and Commissions03 Jan 1996
R.JAYAKUMAR Vs NATIONAL INSURANCE CO. LTD.
National Consumer Disputes Redressal Commission · 1996 0 NCDRC 5 : 1996 1 CLT 538 : 1996 1 CPC 201 : 1996 1 CPJ 139 : 1996 1 CPR 27
Tribunals and Commissions03 Jan 1996
Pramod Kumar Bothra Vs Ishwar Chand Sharma
National Consumer Disputes Redressal Commission · 1996 1 CLT 598 : 1996 1 CPC 172 : 1996 1 CPJ 149 : 1996 1 CPR 54
Tribunals and Commissions03 Jan 1996
R R Gopal Alias R Rajagopal Vs CHAIRMAN TAMIL NADU ELECTRICITY BOARD
National Consumer Disputes Redressal Commission · 1996 1 CLT 605 : 1996 1 CPC 175 : 1996 1 CPJ 143 : 1996 1 CPR 60
Tribunals and Commissions03 Jan 1996
VINOD KUMAR NAGRATH Vs UNITED INDIA INSURANCE CO LTD
National Consumer Disputes Redressal Commission · 1996 1 CLT 481 : 1996 1 CPC 237 : 1996 1 CPJ 153 : 1996 1 CPR 2
Tribunals and Commissions03 Jan 1996
RAM NARESH SINHA Vs Divisional Manager L I C Of India
National Consumer Disputes Redressal Commission · 1996 1 CPC 203 : 1996 1 CPJ 130 : 1996 1 CPR 6
Tribunals and Commissions03 Jan 1996
K Chandrasekaran Vs Stanes Motors South India Ltd
National Consumer Disputes Redressal Commission · 1996 1 CLT 595 : 1996 1 CPC 160 : 1996 1 CPJ 220 : 1996 1 CPR 52
Tribunals and Commissions02 Jan 1996Appeal dismissed
WEST BENGAL STATE ELECTRICITY BAORD Vs ARCHANA CHAKRABORTY
National Consumer Disputes Redressal Commission · 1996 1 CPJ 219 : 1996 2 CPC 131 : 1996 2 CPR 36
Tribunals and Commissions02 Jan 1996Appeal allowed
CHIEF ENGINEER/DISTRIBUTION MADRAS REGION, TAMIL NADU ELECTRICITY BOARD Vs SMN CONSUMER PROTECTION COUNCIL
National Consumer Disputes Redressal Commission · 1996 2 CPJ 5 : 1996 2 CPR 271
Tribunals and Commissions02 Jan 1996Appeal dismissed
JAYALAKSHMI TRANSPORT (REGD.) Vs MILL STORE (MADRAS) PVT.LTD
National Consumer Disputes Redressal Commission · 1996 1 CPJ 289 : 1996 1 CPR 574
Tribunals and Commissions01 Jan 1996Complaint disposed of
SHYAM LAL RAINA Vs UNITED INDIA INSURANCE COMPANY
National Consumer Disputes Redressal Commission · 1996 2 CLT 66 : 1997 1 CPJ 55
Tribunals and Commissions01 Jan 1996
GOVERNMENT OF TAMIL NADU, THROUGH: DISTRICT COLLECTOR, TIRUNELVELI Vs THIAGARAJA FINANCE LTD.
National Consumer Disputes Redressal Commission · 1996 0 NCDRC 89 : 1996 1 CLT 602 : 1996 1 CPC 156 : 1996 1 CPJ 135 : 1996 1 CPR 56 : 1998 0 ACJ 724