Tribunals and Commissions29 Jan 1996
EAST INDIA TRANSPORT AGENCY Vs Jagdish Bhai M Chandan
National Consumer Disputes Redressal Commission · 1996 1 CPC 400 : 1996 1 CPJ 263 : 1996 1 CPR 126 : 1996 2 CLT 38
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments, 1996
816 judgments · page 39 of 41
Tribunals and Commissions24 Jan 1996Appeal dismissed with costs
ORIENTAL INSURANCE COMPANY LTD Vs Kedar Nath Singh
National Consumer Disputes Redressal Commission · 1996 2 CPJ 317
Tribunals and Commissions24 Jan 1996
Brooke Bond Lipton India Ltd Vs AJIT SINGH PARIHAR
National Consumer Disputes Redressal Commission · 1996 1 CPJ 224 : 1996 1 CPR 656 : 1996 2 CLT 393
Tribunals and Commissions24 Jan 1996
NEW INDIA ASSURANCE CO LTD Vs Jadav Narendrabhai Jethabhai
National Consumer Disputes Redressal Commission · 1996 1 CLT 667 : 1996 1 CPC 170 : 1996 1 CPJ 230 : 1996 1 CPR 78
Tribunals and Commissions23 Jan 1996Appeal allowed
Maruti Udyog Ltd. Vs AMIT KOTHARI, ADVOCATE
National Consumer Disputes Redressal Commission · 1996 2 CPJ 169
Tribunals and Commissions23 Jan 1996
K M Singh Vs UNIT TRUST OF INDIA
National Consumer Disputes Redressal Commission · 1996 1 CLT 588 : 1996 1 CPC 162 : 1996 1 CPJ 256 : 1996 1 CPR 48
Tribunals and Commissions23 Jan 1996
LIFE INSURANCE CORPORATION OF INDIA Vs Sujata Mahabal Punja
National Consumer Disputes Redressal Commission · 1996 1 CLT 591 : 1996 1 CPC 163 : 1996 1 CPJ 222 : 1996 1 CPR 49
Tribunals and Commissions22 Jan 1996Complaint disposed of
KULBHUSHAN KUMAR GUPTA Vs DIRECTOR, JAndK FUNDS ORGANISATION
National Consumer Disputes Redressal Commission · 1997 3 CPJ 353
Tribunals and Commissions22 Jan 1996
V.L.BHANUKUMAR Vs DEGA SUNDARA RAMA REDDY
National Consumer Disputes Redressal Commission · 1996 0 ACJ 112 : 1996 0 NCDRC 39 : 1996 1 CLT 643 : 1996 1 CPC 231 : 1996 1 CPJ 278 : 1996 1 CPR 68
Tribunals and Commissions22 Jan 1996
BANK OF BARODA Vs Arvind Modern Dal And Rice Mill
National Consumer Disputes Redressal Commission · 1996 1 CLT 576 : 1996 1 CPC 192 : 1996 1 CPJ 271 : 1996 1 CPR 568
Tribunals and Commissions22 Jan 1996
Executive Engineer Gosikhurd Dam Division Wahi Pawani Vs Hariganga Cement Ltd
National Consumer Disputes Redressal Commission · 1996 1 CLT 559 : 1996 1 CPC 151 : 1996 1 CPJ 299 : 1996 1 CPR 37
Tribunals and Commissions22 Jan 1996
Consumer Protection Organisation Vs DIVISIONAL MANAGER UNITED INDIA INSURANCE CO LTD
National Consumer Disputes Redressal Commission · 1996 1 CLT 567 : 1996 1 CPC 228 : 1996 1 CPJ 275 : 1996 1 CPR 40
Tribunals and Commissions22 Jan 1996
NEW INDIA ASSURANCE CO LTD Vs Pushpa Yashwant Ghatge
National Consumer Disputes Redressal Commission · 1996 1 CLT 562 : 1996 1 CPC 168 : 1996 1 CPJ 276 : 1996 1 CPR 38
Tribunals and Commissions22 Jan 1996
Anjaleem Enterprises Pvt Ltd Vs A Lakshmanan
National Consumer Disputes Redressal Commission · 1996 1 CLT 549 : 1996 1 CPC 187 : 1996 1 CPJ 257 : 1996 1 CPR 32
Tribunals and Commissions22 Jan 1996
Rajaram Corn Producers Punjab Ltd Vs Suryakant Nitin Kumar Gupta Huf And 4 Ors
National Consumer Disputes Redressal Commission · 1996 1 CCC 74 : 1996 1 CLT 554 : 1996 1 CPC 181 : 1996 1 CPJ 233 : 1996 1 CPR 35
Tribunals and Commissions20 Jan 1996
NEW INDIA ASSURANCE CO. LTD. Vs ADARSH BAZAR WHOLESALE AND RETAIL COOPERATIVE CONSUMER STORE LTD., PATNA
National Consumer Disputes Redressal Commission · 1996 0 NCDRC 43 : 1996 1 CPC 229 : 1996 1 CPJ 286 : 1996 1 CPR 44
Tribunals and Commissions19 Jan 1996Appeal dismissed
HARYANA STATE ELECTRICITY BOARD Vs SURESH KUMAR
National Consumer Disputes Redressal Commission · 1997 2 CPJ 418
Tribunals and Commissions19 Jan 1996Revision dismissed
LUXMI CHAND SAINI Vs UGAIN FINANCE And LEASING CO
National Consumer Disputes Redressal Commission · 1996 1 CPJ 339
Tribunals and Commissions19 Jan 1996Appeal dismissed
VISHNA DEVI @ VISHLA DEVI Vs State of Haryana
National Consumer Disputes Redressal Commission · 1996 2 CPJ 137
Tribunals and Commissions19 Jan 1996Appeal allowed
M.C.PRABHAKARAN PILLAI Vs Gopinathan Nair
National Consumer Disputes Redressal Commission · 1997 1 CPJ 284 : 1997 2 CPR 72