Tribunals and Commissions13 Feb 1996Complaint dismissed
O.N.BHAN Vs Senior Superintendent of Post Offices
National Consumer Disputes Redressal Commission · 1997 3 CPJ 610
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments, 1996
816 judgments · page 37 of 41
Tribunals and Commissions13 Feb 1996Appeal allowed to the extent indicated
SRI NARAYAN SAHOO Vs BRANCH MANAGER L.I.C. OF INDIA
National Consumer Disputes Redressal Commission · 1996 3 CPJ 373 : 1997 1 CPR 544
Tribunals and Commissions12 Feb 1996
CANARA BANK Vs Uppal Brass Industries
National Consumer Disputes Redressal Commission · 1996 1 CPR 109 : 1997 2 CPJ 143
Tribunals and Commissions09 Feb 1996Complaint dismissed
MAN MOHAN BHAGATI Vs United India Insurance Co. Ltd.
National Consumer Disputes Redressal Commission · 1997 3 CPJ 345
Tribunals and Commissions09 Feb 1996Case disposed of
N.C. PANIGRAHI Vs SRI SAROJ CHHETRAY
National Consumer Disputes Redressal Commission · 1996 2 CPJ 456 : 1996 3 CPR 420 : 1997 1 CPC 60
Tribunals and Commissions09 Feb 1996Appeal dismissed
TULSIRAM AGARWAL, KANTABANJI Vs SUB-DIVISIONAL OFFICER, PUBLIC HEALTH DIVISION, KANTABANJI
National Consumer Disputes Redressal Commission · 1996 2 CPJ 297 : 1996 3 CPR 85
Tribunals and Commissions09 Feb 1996
ADDITIONAL DIRECTOR, C.G.H.S., PUNE Vs R.L.BUTANI
National Consumer Disputes Redressal Commission · 1996 0 NCDRC 57 : 1996 1 CPC 518 : 1996 1 CPJ 255 : 1996 1 CPR 136 : 1996 4 CTJ 401
Tribunals and Commissions08 Feb 1996Complaint disposed of
ASHOK KUMAR BRAROO Vs National Insurance Co. Ltd
National Consumer Disputes Redressal Commission · 1997 3 CPJ 410 : 1998 1 CPR 613
Tribunals and Commissions08 Feb 1996Appeal dismissed with costs
BHUPENDRA C. MEHTA Vs SHANTABEN AMBALAL PATEL
National Consumer Disputes Redressal Commission · 1996 2 CPR 337 : 1996 3 CPJ 440
Tribunals and Commissions07 Feb 1996Complaint dismissed with costs
MANIBHAI SHANKERDAS PATEL Vs GUJARAT ELECTRICITY BOARD
National Consumer Disputes Redressal Commission · 1996 2 CPR 332 : 1996 3 CPJ 424
Tribunals and Commissions07 Feb 1996Complaint partly allowed with costs
SUSHILABEN BUPATRAI SONI Vs NEW INDIA ASSURANCE CO. LTD.
National Consumer Disputes Redressal Commission · 1996 2 CPR 329 : 1996 3 CPJ 404
Tribunals and Commissions07 Feb 1996Appeals dismissed
ESTATE OFFICER, URBAN ESTATES Vs Madhu Jindal
National Consumer Disputes Redressal Commission · 1996 2 CPC 497 : 1996 3 CPJ 244
Tribunals and Commissions07 Feb 1996Complaint dismissed
RATHOD LALJIBHAI RAMUBHAI MANSAR Vs ZALAVAD TRACTORS
National Consumer Disputes Redressal Commission · 1996 2 CPR 334 : 1996 3 CPJ 323
Tribunals and Commissions07 Feb 1996Appeal dismissed
GANDHI INDUSTRIAL CORPORATION Vs GUJARAT ELECTRICITY BOARD
National Consumer Disputes Redressal Commission · 1996 2 CPR 366 : 1996 3 CPJ 335
Tribunals and Commissions07 Feb 1996Appeal dismissed
ORIENTAL INSURANCE CO LTD Vs MANILAL BHAGVANDAS GANDHI
National Consumer Disputes Redressal Commission · 1996 2 CPR 325 : 1996 3 CPJ 357
Tribunals and Commissions06 Feb 1996Complaint dismissed
GOPINATH TALKIES Vs ORIENTAL GENERAL INSURANCE COMPANY
National Consumer Disputes Redressal Commission · 1996 3 CPJ 202
Tribunals and Commissions06 Feb 1996Complaint dismissed
S.Kamala Vs NEW INDIA ASSURANCE CO.LTD
National Consumer Disputes Redressal Commission · 1996 2 CPJ 325 : 1996 3 CPR 93
Tribunals and Commissions06 Feb 1996Appeal allowed
SUPERINTENDENT OF POST OFFICE Vs K.P.REKHA
National Consumer Disputes Redressal Commission · 1996 3 CPJ 388
Tribunals and Commissions05 Feb 1996Complaint allowed
SUNILKUMAR NAIR Vs GENERAL MANAGER, INTERNATIONAL AIRPORT AUTHORITY OF INDIA
National Consumer Disputes Redressal Commission · 1996 1 CPC 547 : 1996 1 CPR 361 : 1996 2 CPJ 25
Tribunals and Commissions05 Feb 1996
UNITED INDIA INSURANCE CO LTD Vs Navrathan Kothari
National Consumer Disputes Redressal Commission · 1996 1 CPC 460 : 1996 1 CPR 106 : 1996 2 CLT 94 : 1997 2 CPJ 30