Tribunals and Commissions11 Mar 1996Complaint disposed of
AVTAR SINGH Vs NEW INDIA ASSURANCE CO. LTD.
National Consumer Disputes Redressal Commission · 1996 3 CPJ 93
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments, 1996
816 judgments · page 35 of 41
Tribunals and Commissions11 Mar 1996Complaint allowed with costs
S.R.BHANRALE Vs Union of India
National Consumer Disputes Redressal Commission · 1996 2 CPJ 354 : 1996 3 CPR 81
Tribunals and Commissions11 Mar 1996Complaint dismissed
RAJINDER KUMAR Vs ALL INDIA DEAF And DUMB SOCIETY
National Consumer Disputes Redressal Commission · 1996 2 CPJ 359 : 1996 3 CPR 156
Tribunals and Commissions08 Mar 1996Directions passed
ANAND PARBAT RESIDENTS ASSOCIATION Vs RAMJAS FOUNDATION
National Consumer Disputes Redressal Commission · 1996 2 CPJ 319
Tribunals and Commissions07 Mar 1996Appeal dismissed
HARYANA STATE ELECTRICITY BOARD Vs GIANI RAM
National Consumer Disputes Redressal Commission · 1996 2 CPJ 13
Tribunals and Commissions07 Mar 1996Complaint allowed with costs
Tamil Nadu State Construction Corporation Ltd. Vs Tamil Nadu Mercantile Bank Ltd.
National Consumer Disputes Redressal Commission · 1996 2 CPJ 500 : 1997 1 CPR 1 : 1997 2 CPC 694
Tribunals and Commissions07 Mar 1996Appeal allowed
POST MASTER, HEAD POST OFFICE, PONDICHERRY Vs Mahesh Patel
National Consumer Disputes Redressal Commission · 1996 1 CPC 507 : 1996 1 CPR 434 : 1996 2 CPJ 234
Tribunals and Commissions06 Mar 1996Appeal dismissed with costs
CHAIRMAN STERLITE INDUSTRIES (INDIA) LTD. Vs Deepak Gupta
National Consumer Disputes Redressal Commission · 1998 2 CPJ 592
Tribunals and Commissions05 Mar 1996Complaint dismissed
NAGASWAMY ASSOCIATES Vs MANAGER, STATE BANK OF INDIA
National Consumer Disputes Redressal Commission · 1996 2 CPJ 240 : 1996 3 CPR 122
Tribunals and Commissions04 Mar 1996Appeal allowed
MANAGER, SOUTH INDIAN BANK LTD. Vs SUDHABHANU
National Consumer Disputes Redressal Commission · 1997 1 CPJ 573
Tribunals and Commissions29 Feb 1996Appeal dismissed
HANUMAN MITTAL Vs INDIAN RED CROSS SOCIETY, HISAR
National Consumer Disputes Redressal Commission · 1996 1 CPC 597 : 1996 2 CPJ 52 : 1997 1 CLT 113
Tribunals and Commissions29 Feb 1996
UNITED INDIA INSURANCE CO. LTD. Vs NARESH KUMAR
National Consumer Disputes Redressal Commission · 1996 0 NCDRC 85 : 1996 1 CPC 668 : 1996 1 CPJ 318 : 1996 2 CLT 271
Tribunals and Commissions29 Feb 1996
CHAIRMAN, TAMIL NADU HOUSING BOARD Vs N.SIVASAILAM
National Consumer Disputes Redressal Commission · 1996 0 NCDRC 91 : 1996 1 CPJ 321 : 1996 2 CPC 337 : 1996 2 CPR 114 : 1997 1 CLT 134
Tribunals and Commissions28 Feb 1996Appeal dismissed
PRIVATE HEALTH PLAN Vs ARCHYA KUSUM DUTTA GUPTA
National Consumer Disputes Redressal Commission · 1996 2 CPJ 522
Tribunals and Commissions28 Feb 1996
N M Bhashyam Vs Prabhakar Vasudev Joshi
National Consumer Disputes Redressal Commission · 1996 1 CPC 657 : 1996 1 CPJ 337 : 1996 1 CPR 154
Tribunals and Commissions28 Feb 1996
CHAIRMAN TAMIL NADU ELECTRICITY BOARD Vs M Abdul Hameed
National Consumer Disputes Redressal Commission · 1996 1 CPJ 312 : 1996 2 CPC 335 : 1996 2 CPR 116 : 1997 1 CLT 139
Tribunals and Commissions28 Feb 1996
Station Manager Indian Airlines Andors Vs Jiteswar Ahir
National Consumer Disputes Redressal Commission · 1996 1 CPC 665 : 1996 1 CPJ 326 : 1996 1 CPR 152 : 1996 2 CLT 302
Tribunals and Commissions27 Feb 1996Appeal dismissed
ASSTT. EXECUTIVE ENGINEER, WORLD BANK Vs GRACY PAULOSE, THEKKINADATHU VEEDU
National Consumer Disputes Redressal Commission · 1996 3 CPJ 601
Tribunals and Commissions26 Feb 1996Appeal allowed
C.V. Mathew Vs P.Babu
National Consumer Disputes Redressal Commission · 1997 1 CPJ 600
Tribunals and Commissions26 Feb 1996Complaint dismissed with costs
ALTAF AMIN BHAGAD Vs DHANSUKH B.SHAH
National Consumer Disputes Redressal Commission · 1997 2 CPJ 219