Tribunals and Commissions18 Mar 1996Appeal disposed of
HARYANA STATE ELECTRICITY BOARD Vs RAJ KUMAR
National Consumer Disputes Redressal Commission · 1996 1 CPC 600 : 1996 2 CPJ 41 : 1997 1 CLT 275
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments, 1996
816 judgments · page 34 of 41
Tribunals and Commissions14 Mar 1996Appeal dismissed
KISHAN ROADWAYS Vs National Insurance Co. Ltd.
National Consumer Disputes Redressal Commission · 1996 2 CPC 177 : 1996 2 CPR 169 : 1996 3 CPJ 51 : 1997 1 CLT 200
Tribunals and Commissions14 Mar 1996Revision Petition dismissed
BANK OF INDIA Vs PRAMILABAI BHAURAOJI BHADGARE
National Consumer Disputes Redressal Commission · 1996 3 CPJ 54
Tribunals and Commissions14 Mar 1996Appeal allowed
VED PARKASH Vs KRISHNA KHURANA
National Consumer Disputes Redressal Commission · 1996 3 CPJ 60
Tribunals and Commissions14 Mar 1996Appeal allowed
BAJRANG BALI BRICK KILN COMPANY Vs SATYAVEER ARYA
National Consumer Disputes Redressal Commission · 1996 2 CPJ 85
Tribunals and Commissions14 Mar 1996Appeals dismissed
AUTO CARS Vs Ved Parkash Sharma
National Consumer Disputes Redressal Commission · 1996 2 CPJ 328
Tribunals and Commissions14 Mar 1996
HINDUSTAN MOTORS LTD. Vs NARAYAN PUNDALIK TAMANKAR
National Consumer Disputes Redressal Commission · 1996 0 NCDRC 45 : 1996 1 CPC 654 : 1996 1 CPJ 313 : 1996 1 CPR 150 : 1996 2 CLT 276
Tribunals and Commissions14 Mar 1996
AMTREX AMBIENCE LTD. Vs ALPHA RADIOS
National Consumer Disputes Redressal Commission · 1996 0 CTJ 906 : 1996 0 NCDRC 36 : 1996 1 CPJ 324 : 1996 2 CPR 171 : 1996 4 CTJ 906 : 1998 1 ACC 412 : 1999 0 ACJ 120
Tribunals and Commissions14 Mar 1996
FUEPROS Vs KARNATAKA STATE FINANCIAL CORPORATION
National Consumer Disputes Redressal Commission · 1996 0 NCDRC 3 : 1996 1 CPC 651 : 1996 1 CPR 163 : 1996 2 CLT 334 : 1997 3 CPJ 11
Tribunals and Commissions14 Mar 1996
REMINGTON RAND OF INDIA LTD Vs Pioneer Typewriter Co
National Consumer Disputes Redressal Commission · 1996 1 CPJ 317 : 1996 2 CPC 286 : 1996 2 CPR 112 : 1997 1 CLT 131
Tribunals and Commissions14 Mar 1996
P Narayanankutty Astrologer Vs Uptron India Ltd
National Consumer Disputes Redressal Commission · 1996 1 CPJ 340 : 1996 2 CPC 281 : 1996 2 CPR 151
Tribunals and Commissions14 Mar 1996
GURMEET KAUR Vs Regional Officer Tt Ltd
National Consumer Disputes Redressal Commission · 1996 1 CPJ 310 : 1996 2 CPC 651 : 1996 3 CPR 157 : 1997 1 CLT 361
Tribunals and Commissions14 Mar 1996
INDUSTRIAL DEVELOPMENT BANK OF INDIA Vs Krishnemdu Ghosh
National Consumer Disputes Redressal Commission · 1996 2 CPC 224 : 1996 2 CPJ 146 : 1996 2 CPR 155 : 1997 1 CLT 175
Tribunals and Commissions14 Mar 1996
HARYANA STATE ELECTRICITY BOARD Vs NARESH KUMAR
National Consumer Disputes Redressal Commission · 1996 1 CPJ 306 : 1996 2 CLT 154 : 1996 2 CPC 79 : 1996 2 CPR 47
Tribunals and Commissions14 Mar 1996
Sahith Ya Pravarthaka Co -Operative Society Ltd Vs K N Narayanan Pillai
National Consumer Disputes Redressal Commission · 1996 1 CLT 648 : 1996 1 CPC 660 : 1996 1 CPJ 329 : 1996 1 CPR 85
Tribunals and Commissions14 Mar 1996
Distt Engineer Telecommunications Deptt Vs ROSHAN LAL AGGARWAL
National Consumer Disputes Redressal Commission · 1996 1 CPJ 335 : 1996 2 CPC 206 : 1996 2 CPR 148 : 1997 1 CLT 159
Tribunals and Commissions13 Mar 1996
GENERAL MANAGER, TELECOM, JAIPUR Vs RADHEY SHYAM
National Consumer Disputes Redressal Commission · 1996 0 NCDRC 75 : 1996 2 CPC 211 : 1996 2 CPJ 82 : 1996 2 CPR 158 : 1997 1 CLT 180
Tribunals and Commissions13 Mar 1996
UNITED INDIA INSURANCE CO. LTD. Vs POOJA GYANCHANDRA JOSHI
National Consumer Disputes Redressal Commission · 1996 0 NCDRC 40 : 1996 2 CPC 270 : 1996 2 CPJ 56 : 1996 2 CPR 149
Tribunals and Commissions12 Mar 1996Appeal allowed
GENERAL MANAGER, BANGALORE TELECOM DISTRICT Vs K.VEERESH BABHU
National Consumer Disputes Redressal Commission · 1996 2 CPJ 217 : 1996 3 CPR 118
Tribunals and Commissions12 Mar 1996Complaint disposed of
SIMPLICITY PROJECTS PVT. LTD. Vs Haryana State Industrial Development Corporation Ltd.
National Consumer Disputes Redressal Commission · 1996 2 CPC 326 : 1996 2 CPR 153 : 1996 3 CPJ 169 : 1997 1 CLT 168