Tribunals and Commissions18 Apr 1996Appeal dismissed with costs
SECRETARY, PONDICHERRY HOUSING BOARD Vs R.PANEERSELVAM
National Consumer Disputes Redressal Commission · 1996 2 CPR 375 : 1996 3 CPJ 197
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments, 1996
816 judgments · page 32 of 41
Tribunals and Commissions18 Apr 1996Appeal partly allowed
PONDICHERRY CENTRAL GOVERNMENT EMPLOYEES CO-OPERATIVE HOUSING SOCIETY Vs S.SABESAN
National Consumer Disputes Redressal Commission · 1996 2 CPJ 301 : 1996 3 CPR 236
Tribunals and Commissions18 Apr 1996Appeal allowed
PRAMOD KUMAR Vs Urban Improvement Trust
National Consumer Disputes Redressal Commission · 1997 2 CPJ 312 : 1997 3 CPR 249
Tribunals and Commissions17 Apr 1996Complaint partly allowed with costs
HARIBHAI DHANJIBHAI VANIK Vs National Insurance Co. Ltd.
National Consumer Disputes Redressal Commission · 1997 1 CPJ 589 : 1997 1 CPR 362
Tribunals and Commissions17 Apr 1996Complaint dismissed
M.C.VIJAYAN Vs BRANCH MANAGER UNITED INDIA INSURANCE CO
National Consumer Disputes Redressal Commission · 1997 1 CPJ 228
Tribunals and Commissions17 Apr 1996Complaint partly allowed
SURAT CITIZENS' COUNCIL TRUST Vs STATION SUPERINTENDENT, SURAT RAILWAY STATION
National Consumer Disputes Redressal Commission · 1997 1 CPJ 605 : 1997 1 CPR 192
Tribunals and Commissions17 Apr 1996Complaint dismissed
CHIEF ENGINEER, GUJARAT STATE ELECTRICITY BOARD Vs SUCHI DISTRIBUTORS
National Consumer Disputes Redressal Commission · 1997 1 CPR 179 : 1997 2 CPJ 203
Tribunals and Commissions17 Apr 1996Appeal dismissed
Sikander Singh Vs DEPUTY GENERAL MANAGER, SBI
National Consumer Disputes Redressal Commission · 1996 3 CPJ 286 : 1997 1 CLT 654 : 1997 1 CPC 492 : 1997 2 CLT 654
Tribunals and Commissions16 Apr 1996Appeal dismissed
H.K.B.KHATTAR Vs ALFA AUTOMOBILES
National Consumer Disputes Redressal Commission · 1996 2 CPJ 350 : 1996 2 CPR 208
Tribunals and Commissions15 Apr 1996Complaint dismissed
V.Balasubramanian Vs Senior Divisional Manager, LIC of India
National Consumer Disputes Redressal Commission · 1996 3 CPJ 88
Tribunals and Commissions15 Apr 1996Complaint dismissed
V.Balasubramanian Vs SENIOR DIVISIONAL MANAGER, L.I.C. OF INDIA
National Consumer Disputes Redressal Commission · 1996 2 CPJ 263
Tribunals and Commissions12 Apr 1996Appeal dismissed with costs
ESTATE OFFICER, H.U.D.A.,GURGAON Vs GIRDHAR LAL YADAV
National Consumer Disputes Redressal Commission · 1996 2 CPC 345 : 1996 2 CPJ 295
Tribunals and Commissions12 Apr 1996Complaints allowed with costs
RAJ LEATHER CLOTH INDUSTRIES PVT.LTD Vs ORIENTIAL INSURANCE COMPANY LTD
National Consumer Disputes Redressal Commission · 1996 2 CPC 353 : 1996 2 CPJ 34 : 1996 2 CPR 258 : 1997 1 CLT 641
Tribunals and Commissions12 Apr 1996
PREM GS INTERNATIONAL Vs Iraqui Airways
National Consumer Disputes Redressal Commission · 1996 1 CPJ 342 : 1996 2 CLT 422 : 1996 2 CPC 52 : 1996 2 CPR 23
Tribunals and Commissions12 Apr 1996
ORIENTAL INSURANCE COMPANY LTD Vs Laxman G Korgoankar
National Consumer Disputes Redressal Commission · 1996 2 CPC 262 : 1996 2 CPJ 80 : 1996 2 CPR 161 : 1997 1 CLT 185
Tribunals and Commissions10 Apr 1996Appeal allowed
MANAGER, STATE BANK OF TRAVANCORE, KOTTAYAM Vs SURESH KUMAR
National Consumer Disputes Redressal Commission · 1997 1 CPJ 559
Tribunals and Commissions10 Apr 1996Partly allowed
V.G.P. HOUSING (P) LTD. Vs MADHURAM BALASUNDARAM
National Consumer Disputes Redressal Commission · 1996 3 CPJ 84
Tribunals and Commissions09 Apr 1996Appeal disposed of
M.MONEYLAL Vs ANIRUDHAN K.
National Consumer Disputes Redressal Commission · 1996 3 CPJ 464
Tribunals and Commissions09 Apr 1996Writ Petition allowed
HOTEL BHEEMA Vs TELECOM DISTRICT ENGINEER, DAVANGERE
National Consumer Disputes Redressal Commission · 1997 1 CPJ 534 : 1997 3 CPR 598
Tribunals and Commissions09 Apr 1996
Biren Kumar Jagadev Vs Controller Of Examination Utkal University
National Consumer Disputes Redressal Commission · 1996 3 CPJ 225