Tribunals and Commissions30 Dec 1991Complaint dismissed
R.P.BEDI Vs KEDAR CO-OPERATIVE GROUP HOUSING SOCIETY LIMITED
National Consumer Disputes Redressal Commission · 1992 2 CPR 294 : 1992 3 CPJ 505 : 1994 1 CLT 359
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments, 1991
376 judgments · page 1 of 19
Tribunals and Commissions30 Dec 1991
HCL LIMITED Vs Bank of India
National Consumer Disputes Redressal Commission · 1992 1 CPJ 296
Tribunals and Commissions28 Dec 1991Complaint dismissed
Vemula Venkateswarlu Vs GONTLA VENKATA SATYANARAYANA
National Consumer Disputes Redressal Commission · 1992 2 CPJ 856 : 1993 2 CPR 302
Tribunals and Commissions26 Dec 1991
NILESH CUNHA GOMEZ Vs WHEEL MAGNETS
National Consumer Disputes Redressal Commission · 1992 1 CPJ 290 : 1992 1 CPR 266
Tribunals and Commissions24 Dec 1991Complaint allowed
NUNES ENTERPRISES, COCHIN Vs OFFICE OF THE ASSISTANT ENGINEER, ELECTRICITY DEPARTMENT, PANAJI
National Consumer Disputes Redressal Commission · 1992 1 CPJ 226 : 1992 1 CPR 467
Tribunals and Commissions21 Dec 1991Complaint partly allowed
SRI U.M. MALLAPPA Vs COMMISSIONER, MYSORE URBAN DEV. AUTHORITY
National Consumer Disputes Redressal Commission · 1992 0 CPC 552 : 1992 1 CPJ 265 : 1992 1 CPR 340
Tribunals and Commissions21 Dec 1991Appeal dismissed
B.M.,CANARA BANK Vs K.R.HANUMANTHA RAO
National Consumer Disputes Redressal Commission · 1992 0 CPC 294 : 1992 1 CPJ 295 : 1992 1 CPR 318
Tribunals and Commissions20 Dec 1991Appeal failed
Oriental Insurance Co Vs BAHADUR RAM
National Consumer Disputes Redressal Commission · 1992 2 CPJ 526 : 1993 2 CLT 176
Tribunals and Commissions20 Dec 1991Complaint dismissed
ACCHU KHAN Vs RAJASTHAN HOUSING BOARD
National Consumer Disputes Redressal Commission · 1992 2 CPJ 857
Tribunals and Commissions17 Dec 1991Appeal dismissed
Oriental Insurance Co. Ltd. Vs MANI RAM OF HISSAR
National Consumer Disputes Redressal Commission · 1992 1 CPJ 338 : 1993 2 CLT 111
Tribunals and Commissions17 Dec 1991Complaint partly allowed
VIJAYA INDUSTRIES Vs REGIONAL MANAGER, UNITED INDIA INSURANCE CO.
National Consumer Disputes Redressal Commission · 1992 1 CPJ 261 : 1992 1 CPR 330
Tribunals and Commissions17 Dec 1991Complaint dismissed
A.J. COELHO Vs Canara Bank
National Consumer Disputes Redressal Commission · 1992 1 CPJ 264
Tribunals and Commissions16 Dec 1991Appeal allowed
VIKMANS Vs Rakesh Kumar
National Consumer Disputes Redressal Commission · 1992 1 CPJ 386 : 1992 1 CPR 287
Tribunals and Commissions12 Dec 1991Appeal dismissed
Hindustan Motors Ltd. , PADMA VITHAL AMARAPURKAR Vs PADMA V. AMRAPURKAR , J. WILLIAMS And CO
National Consumer Disputes Redressal Commission · 1992 0 CPC 116 : 1992 1 CPJ 108 : 1992 1 CPR 216 : 1993 1 CLT 473
Tribunals and Commissions12 Dec 1991Complaint dismissed
PHOENIX PRINTING CO. (P) LTD. Vs MYSORE SALES INTERNATIONAL LTD.
National Consumer Disputes Redressal Commission · 1992 1 CPJ 267 : 1992 1 CPR 404
Tribunals and Commissions10 Dec 1991Appeal partly allowed
SUPER ENGINEERING CORPN. (HUF) Vs SANJAY VINAYAK PANT
National Consumer Disputes Redressal Commission · 1992 0 CPC 133 : 1992 1 CPJ 95 : 1992 1 CPR 218
Tribunals and Commissions10 Dec 1991Appeal dismissed
MANISHA SAMAL Vs Sambalpur University
National Consumer Disputes Redressal Commission · 1992 0 CPC 150 : 1992 1 CPJ 231 : 1992 1 CPR 215
Tribunals and Commissions10 Dec 1991
ABHAYA KUMAR PANDA Vs BAJAJ AUTO LIMITED.
National Consumer Disputes Redressal Commission · 1991 0 NCDRC 2 : 1992 1 CPJ 88 : 1992 1 CPR 246
Tribunals and Commissions09 Dec 1991Complaint dismissed
SWARN COLD STORAGE AND ICE FACTORY Vs New India Assurance Company Ltd.
National Consumer Disputes Redressal Commission · 1992 0 CPC 541 : 1992 1 CPJ 404 : 1993 1 CPR 699 : 1993 2 CLT 141
Tribunals and Commissions09 Dec 1991Appeal dismissed
L.C.MALHOTRA Vs J.C.MEHTA And CO.
National Consumer Disputes Redressal Commission · 1992 1 CPJ 389 : 1992 1 CPR 263