Tribunals and Commissions09 Dec 1991Appeal dismissed
TELECOM DISTRICT ENGINEER, SANGRUR Vs NIRANJAN DASS
National Consumer Disputes Redressal Commission · 1991 0 CPC 699 : 1992 1 CPJ 396 : 1992 2 CPR 171 : 1993 1 CLC 604 : 1993 2 CLT 138
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments, 1991
376 judgments · page 2 of 19
Tribunals and Commissions09 Dec 1991Appeal dismissed
HINDUSTAN COMPUTERS LTD. Vs AMARJEET PAUL
National Consumer Disputes Redressal Commission · 1993 0 CPC 16 : 1993 1 CPJ 600 : 1993 1 CPR 737 : 1993 2 CLT 151
Tribunals and Commissions09 Dec 1991Appeal allowed
MOHAN LAL Vs PUNJAB STATE ELECTRICITY BOARD
National Consumer Disputes Redressal Commission · 1991 0 CPC 612 : 1992 1 CPJ 340 : 1992 2 CPR 165 : 1993 2 CLT 117
Tribunals and Commissions07 Dec 1991Complaint dismissed
DINESH CHANDRA GOSWAMI Vs RAJASTHAN HOUSING BOARD
National Consumer Disputes Redressal Commission · 1992 2 CPJ 477
Tribunals and Commissions06 Dec 1991Complaint accepted
CHANDRESH KUMAR Vs SKIPPER INDIA LTD.
National Consumer Disputes Redressal Commission · 1992 1 CPJ 349
Tribunals and Commissions05 Dec 1991Complaint dismissed
CHAIRMAN, KALLOLLI LARGE SCALE MULTIPURPOSE CO.-OP. SOCIETY LTD. Vs MANAGING DIRECTOR, KARNATAKA STATE CO.-OP. MARKETING FEDERATION LTD.
National Consumer Disputes Redressal Commission · 1992 0 CPC 227 : 1992 1 CPJ 312 : 1992 1 CPR 328
Tribunals and Commissions03 Dec 1991Appeal allowed
Babu Lal Garg Vs RAJASTHAN HOUSING BOARD
National Consumer Disputes Redressal Commission · 1992 1 CPR 594 : 1992 2 CPJ 874
Tribunals and Commissions03 Dec 1991Appeal Dismissed
MYOLA MASCARNAS Vs BRANCH MANAGER, STATE BANK OF MYSORE
National Consumer Disputes Redressal Commission · 1992 1 CPJ 305 : 1992 1 CPR 407
Tribunals and Commissions29 Nov 1991Appeal/Revision allowed
Union of India Vs DERBY TEXTILE
National Consumer Disputes Redressal Commission · 1992 2 CPJ 893 : 1992 2 CPR 559
Tribunals and Commissions29 Nov 1991Appeal dismissed
RADHEY SHYAM THAKURIA Vs RAJASTHAN ELECTRICITY BOARD
National Consumer Disputes Redressal Commission · 1992 1 CPR 606 : 1992 3 CPJ 523
Tribunals and Commissions29 Nov 1991Disposed of
MANJULABEN V. PARMAR Vs L.I.C. of India
National Consumer Disputes Redressal Commission · 1991 0 CPC 95 : 1992 1 CPJ 101 : 1992 1 CPR 272 : 1993 1 CLT 341
Tribunals and Commissions29 Nov 1991Allowed
MADRAS TELEPHONES Vs MADRAS PROVINCIAL CONSUMERS' ASSOCIATION
National Consumer Disputes Redressal Commission · 1991 2 CPR 317 : 1992 1 CPJ 107 : 1992 1 CPJ 99 : 1992 1 CPR 232 : 1993 1 CLT 345 : 1993 1 CLT 347
Tribunals and Commissions29 Nov 1991
UNION OF INDIA Vs JAGDAMBA RICE MILLS
National Consumer Disputes Redressal Commission · 1991 0 CPC 664 : 1991 0 NCDRC 3 : 1992 1 CPJ 90 : 1992 1 CPR 293 : 1993 1 CLT 705
Tribunals and Commissions28 Nov 1991Appeal disposed of
BHAG SINGH PRETAM SINGH Vs Maruti Udyog Ltd.
National Consumer Disputes Redressal Commission · 1992 1 CPJ 7 : 1992 1 CPR 144
Tribunals and Commissions28 Nov 1991Petition dismissed
Jiyajeerao Cotton Mills Ltd. Vs New India Assurance Co. Ltd
National Consumer Disputes Redressal Commission · 1992 0 CPC 78 : 1992 1 CPJ 292 : 1992 1 CPR 124 : 1993 1 CLT 436
Tribunals and Commissions27 Nov 1991Appeal allowed
REGIONAL DIRECTOR, NATIONAL SAVINGS (GOVT. OF INDIA) HARYANA Vs PUSHPA JAIN And OTHERS
National Consumer Disputes Redressal Commission · 1992 3 CPJ 124 : 1994 1 CLT 602
Tribunals and Commissions26 Nov 1991Appeal dismissed
Prabhu Dutt Sharma Vs PROPRIETOR/MANAGER KHWAJA GAS AGENCY
National Consumer Disputes Redressal Commission · 1992 2 CPJ 665
Tribunals and Commissions26 Nov 1991Appeal dismissed
SUB POSTMASTER Vs V.Ramakrishnan
National Consumer Disputes Redressal Commission · 1993 2 CPJ 621
Tribunals and Commissions25 Nov 1991Appeal dismissed
SADHU RAM Vs VAKIL CHAND
National Consumer Disputes Redressal Commission · 1993 3 CPJ 1484 : 1994 1 CLT 58
Tribunals and Commissions25 Nov 1991Complaint dismissed
SAVITHRI BAI Vs General Manager, Southern Railway
National Consumer Disputes Redressal Commission · 1992 1 CPR 480 : 1992 3 CPJ 496