Tribunals and Commissions31 Dec 1997NOE disposed of
In Re : BLISS CHEMICALS And PHARMACEUTICALS (I) LTD. Vs State
National Consumer Disputes Redressal Commission · 1998 1 CPJ 12
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments, 1997
882 judgments · page 1 of 45
Tribunals and Commissions31 Dec 1997Complaint allowed with costs
HABIB GRANITE PROCESSING (P) LTD. Vs V. RAJAGOPAL And CO.
National Consumer Disputes Redressal Commission · 1998 1 CPR 423 : 1999 1 CPJ 284
Tribunals and Commissions30 Dec 1997Appeal allowed
Satheesh Kumar Vs ASSTT. MANAGER, SERVICEMARKETING DEPARTMENT
National Consumer Disputes Redressal Commission · 1998 3 CPJ 373 : 1998 3 CPR 512
Tribunals and Commissions29 Dec 1997Appeal disposed of
SENIOR MANAGER, CANARA BANK Vs A.RAJESH KUMAR
National Consumer Disputes Redressal Commission · 1998 2 CPC 690 : 1998 2 CPJ 645 : 1998 3 CPR 489 : 1999 1 CLT 245
Tribunals and Commissions27 Dec 1997Enquiry disposed of
DIRECTOR GENERAL OF INVESTIGATION And REGISTRATION Vs Ghaziabad Development Authority
National Consumer Disputes Redressal Commission · 1998 1 CPJ 9
Tribunals and Commissions24 Dec 1997Appeal allowed
LALIT MOHAN MADAN Vs NEW INDIA ASSURANCE CO. LTD.
National Consumer Disputes Redressal Commission · 1998 1 CPJ 334
Tribunals and Commissions23 Dec 1997Appeal allowed
National Insurance Co. Ltd. Vs GURMIT SINGH
National Consumer Disputes Redressal Commission · 1998 1 CPC 276 : 1998 1 CPJ 366 : 1998 1 CPR 510 : 1998 2 CLT 2
Tribunals and Commissions22 Dec 1997Appeals partly allowed
DELHI DEVELOPMENT AUTHORITY Vs T.D.KALRA
National Consumer Disputes Redressal Commission · 1998 2 CPJ 71 : 1998 3 CPR 270
Tribunals and Commissions22 Dec 1997Appeal dismissed
UNITED INDIA INSURANCE CO.LTD Vs RAJESH CHHABRA
National Consumer Disputes Redressal Commission · 1998 1 CPC 459 : 1998 2 CLT 43 : 1998 3 CPJ 448
Tribunals and Commissions22 Dec 1997S.C. Case No. 398/A/96 partly allowed & S.C. Case No. 405/A/96 dismissed
TELETRONICS Vs INDIA
National Consumer Disputes Redressal Commission · 1998 1 CPJ 283 : 1998 2 CPC 141 : 1998 2 CPR 197
Tribunals and Commissions18 Dec 1997Appeal allowed
Divisional Manager, Oriental Insurance Co. Ltd. Vs V.T.AJAY
National Consumer Disputes Redressal Commission · 1998 2 CPJ 345
Tribunals and Commissions17 Dec 1997Complaint dismissed
VASANTHI PLASTIC INDUSTRIES Vs MANAGER, BANK OF BARODA
National Consumer Disputes Redressal Commission · 1998 1 CPC 524 : 1998 1 CPR 387 : 1999 1 CPJ 266
Tribunals and Commissions17 Dec 1997Complaint dismissed
SAJJAN TEXTILES MILLS LTD. Vs Larsen and Toubro Ltd.
National Consumer Disputes Redressal Commission · 1998 1 CPC 484 : 1998 1 CPR 292 : 1999 1 CPJ 262
Tribunals and Commissions17 Dec 1997Appeal allowed
MOHINDRA COLD STORAGE Vs PUNJAB STATE ELECTRICITY BOARD
National Consumer Disputes Redressal Commission · 1998 1 CLT 668 : 1998 1 CPC 275 : 1998 1 CPR 372 : 1999 1 CPJ 250
Tribunals and Commissions17 Dec 1997Complaint dismissed
Rajeswari Vs ANTONY HOSPITAL
National Consumer Disputes Redressal Commission · 1998 1 CPR 285 : 1999 1 CPJ 255
Tribunals and Commissions17 Dec 1997Complaints allowed
Prabhakaran Vs NEELA TRAVELS
National Consumer Disputes Redressal Commission · 1997 3 CPJ 632
Tribunals and Commissions16 Dec 1997Appeal dismissed with costs
S.D.O. (TELEPHONE) Vs Balraj Singh
National Consumer Disputes Redressal Commission · 1998 1 CPC 307 : 1998 1 CPR 487 : 1998 2 CLT 3 : 1998 3 CPJ 609
Tribunals and Commissions16 Dec 1997Appeal disposed of
REGIONAL ENGINEER, KERALA STATE HOUSING BOARD Vs S. ROSHAN KUMAR
National Consumer Disputes Redressal Commission · 1998 3 CPJ 470
Tribunals and Commissions15 Dec 1997Appeal dismissed
SATWANT KAUR Vs KANWALJIT KAUR
National Consumer Disputes Redressal Commission · 1998 1 CLT 650 : 1998 1 CPJ 298 : 1998 2 CPR 458
Tribunals and Commissions12 Dec 1997Appeal allDowed
Assistant Engineer Vs K.KUTHALINGAM
National Consumer Disputes Redressal Commission · 1997 3 CPJ 621