Tribunals and Commissions24 Dec 2021Partly Allowed

Neera Khuntia Vs M/s Emaar Mgf Land Ltd. & Anr

National Consumer Disputes Redressal Commission · (2021) 12 NCDRC CK 0043

Consumer Protection Act, 1986 — Section 2(r), 14, 14(1)(d), 14(1)(e), 21, 21(a), 21(a)(i)Contract Act, 1872 — Section 74