Tribunals and Commissions13 Dec 2021Allowed
Sumesh Dewan Vs M/s Ireo Grace Realtech Private Limited & 2 Ors
National Consumer Disputes Redressal Commission · (2021) 12 NCDRC CK 0015
Consumer Protection Act, 1986 — Section 2(1)(r), 21
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments, 2021
286 judgments · page 2 of 15
Tribunals and Commissions10 Dec 2021Disposed Of
Dr. Indu G. Nainani & Anr Vs M/s Kamala Park Developers
National Consumer Disputes Redressal Commission · (2021) 12 NCDRC CK 0012
Consumer Protection Act, 1986 — Section 2(d), 2(1)(d), 2(1)(d)(i)
Tribunals and Commissions10 Dec 2021Partly Allowed
Rajat Babbar & Anr Vs Parsvanath Developers Ltd
National Consumer Disputes Redressal Commission · (2021) 12 NCDRC CK 0011
Consumer Protection Act, 1986 — Section 2(r), 21(a)
Tribunals and Commissions08 Dec 2021Dismissed
Sreedevi Sreekumar W/o Sh. Satish Kumar Vs State Bank Of India & Anr
National Consumer Disputes Redressal Commission · (2021) 12 NCDRC CK 0014
Tribunals and Commissions08 Dec 2021Dismissed
Deba Prasad Roy Legal Heir Of Ltd.Laxmi Moni Roy Vs Gopa Chowdhury & 5 Ors
National Consumer Disputes Redressal Commission · (2021) 12 NCDRC CK 0013
Indian Succession Act, 1925 — Section 211, 212, 213, 227
Tribunals and Commissions08 Dec 2021Disposed Of
Madhav Joshi Vs Vatika Limited
National Consumer Disputes Redressal Commission · (2021) 12 NCDRC CK 0010
Consumer Protection Act, 1986 — Section 2(1)(8), 2(1)(o), 2(1)(r), 21(a)(i)
Tribunals and Commissions08 Dec 2021Disposed Of
Dr. Vijay Purushottam Kale Vs M/s Hetali Enterprises, Builders & Developers & Anr
National Consumer Disputes Redressal Commission · (2021) 12 NCDRC CK 0009
Consumer Protection Act, 1986 — Section 2(1)(8), 2(1)(o), 2(1)(r), 21(a)(i)
Tribunals and Commissions08 Dec 2021Partly Allowed
Mayur & 9 Ors Vs M/s Radhakrishna Buildtech Pvt. Ltd. & Anr
National Consumer Disputes Redressal Commission · (2021) 12 NCDRC CK 0008
Consumer Protection Act, 1986 — Section 12(1)(c), 21(a)(i)
Tribunals and Commissions08 Dec 2021Disposed Of
Dipika Panda Vs Puravankara Limited
National Consumer Disputes Redressal Commission · (2021) 12 NCDRC CK 0007
Consumer Protection Act, 1986 — Section 2(1)(d)
Tribunals and Commissions08 Dec 2021Dismissed
Prafulla Ranjan Das S/o Lt. Nalini Ranjan Das Vs M/s Sukalyani Cil Women Welfare Organization & 5 Ors
National Consumer Disputes Redressal Commission · (2021) 12 NCDRC CK 0005
Consumer Protection Act, 1986 — Section 21(b)
Tribunals and Commissions07 Dec 2021Disposed Of
New Holland Fiat (India) Pvt. Ltd Vs Veerendar Pal (Since Deceased) Through Lrs. & Ors
National Consumer Disputes Redressal Commission · (2021) 12 NCDRC CK 0024
Consumer Protection Act, 1986 — Section 21(b)
Tribunals and Commissions07 Dec 2021Disposed Of
Veerendar Pal (Since Deceased) Through Lrs Vs New Holland Fiat (India) Pvt. Ltd. & 2 Ors
National Consumer Disputes Redressal Commission · (2021) 12 NCDRC CK 0023
Consumer Protection Act, 1986 — Section 21(b)
Tribunals and Commissions06 Dec 2021Dismissed
Bipan Modi S/o Sh.Deena Nath Vs Punjab Urban Planning And Development Authority & Anr
National Consumer Disputes Redressal Commission · (2021) 12 NCDRC CK 0033
Consumer Protection Act, 1986 — Section 21(b)
Tribunals and Commissions06 Dec 2021Disposed Of
Exotica Housing Pvt. Ltd. (Erstwhile Known As Panchsheel Exotica Housing (P) Ltd Vs Vibha Seth & Anr
National Consumer Disputes Redressal Commission · (2021) 12 NCDRC CK 0021
Consumer Protection Act, 2019 — Section 72
Tribunals and Commissions06 Dec 2021Dismissed
Indusind Bank Ltd Vs Anil Kumar S/o Shri Desh Raj
National Consumer Disputes Redressal Commission · (2021) 12 NCDRC CK 0020
Consumer Protection Act, 1986 — Section 21(b)
Tribunals and Commissions06 Dec 2021Dismissed
DLF Homes Panchkula Private Limited Vs Vinay Narwal
National Consumer Disputes Redressal Commission · (2021) 12 NCDRC CK 0019
Tribunals and Commissions06 Dec 2021Dismissed
DLF Homes Panchkula Private Limited Vs Anupama W/o Ashwini Kumar
National Consumer Disputes Redressal Commission · (2021) 12 NCDRC CK 0003
Tribunals and Commissions03 Dec 2021Disposed Of
Sudhir Gensets Ltd. & Anr Vs M/s Shree Jagdamba Stone Crushers & Ors
National Consumer Disputes Redressal Commission · (2021) 12 NCDRC CK 0006
Consumer Protection Act, 1986 — Section 2, 2(d), 2(1)(d)(i), 2(d)(i)(ii), 2(1)(m), 2(1)(r), 21(b)
Tribunals and Commissions03 Dec 2021Partly Allowed
National Insurance Company Limited Vs M/s Ali Cloth House & Anr
National Consumer Disputes Redressal Commission · (2021) 12 NCDRC CK 0002
Tribunals and Commissions01 Dec 2021Disposed Of
C. Venkata Rani Vs B.S. Uma Maheswara Rao
National Consumer Disputes Redressal Commission · (2021) 12 NCDRC CK 0004
Consumer Protection Act, 1986 — Section 3, 21(b)Limitation Act, 1963 — Section 14