COURT ARCHIVE

National Consumer Disputes Redressal Commission judgments, 2021

286 judgments · page 3 of 15

Tribunals and Commissions01 Dec 2021Disposed Of

Delhi Development Authority Through Its Secretary Vs Krishan Gupta (Since Deceased) Through His Legal Heirs Through His Legal Heirs, Smt. Yashwanti Gupta, W/O. Late Shri Krishan Gupta

National Consumer Disputes Redressal Commission · (2021) 12 NCDRC CK 0001

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Tribunals and Commissions30 Nov 2021Dismissed

Rama Majumder & Anr Vs Indralok Apartment Flat Owners Association

National Consumer Disputes Redressal Commission · (2021) 11 NCDRC CK 0048

Consumer Protection Act, 1986 — Section 2(b), 2(m), 12(1)(b), 12(1)(c), 19West Bengal Fire Services Act, 1950 — Section 11(c)

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Tribunals and Commissions30 Nov 2021Disposed Of

Babulal Das S/o Lt. Arjun Chandra Das Vs Branch Manager, Aviva Life Insurance Co. Ltd. & Anr

National Consumer Disputes Redressal Commission · (2021) 11 NCDRC CK 0047

Consumer Protection Act, 1986 — Section 21(b)

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Tribunals and Commissions26 Nov 2021Dismissed

Bajaj Allianz General Insurance Co. Ltd Vs Sonam Uden Bhutia W/o Sh. Pema Wangyal Bhutia

National Consumer Disputes Redressal Commission · (2021) 11 NCDRC CK 0042

Insurance Act, 1938 — Section 64UM, 64UM(2)

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Tribunals and Commissions25 Nov 2021Dismissed

New India Assurance Company Limited Vs Karunesh Mishra S/o Shri Ram Pratap Misra

National Consumer Disputes Redressal Commission · (2021) 11 NCDRC CK 0046

Consumer Protection Act, 1986 — Section 21(b)

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Tribunals and Commissions25 Nov 2021Dismissed

Promod Balakrishna Pillai & Anr Vs M/s Patel Engineering Ltd. & 2 Ors

National Consumer Disputes Redressal Commission · (2021) 11 NCDRC CK 0037

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Tribunals and Commissions25 Nov 2021Partly Allowed

Rohit Jain S/o. Sh. S.L. Jain Vs Parsvnath Developers Ltd

National Consumer Disputes Redressal Commission · (2021) 11 NCDRC CK 0036

Consumer Protection Act, 1986 — Section 2(1)(d), 21(a)(1)

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Tribunals and Commissions25 Nov 2021Dismissed

SDO 'OP' Sub Urban Division, Uhbvnl, Sampla & 2 Ors Vs Sunil Dahiya S/o Sh. Ram Kuwar

National Consumer Disputes Redressal Commission · (2021) 11 NCDRC CK 0035

Consumer Protection Act, 1986 — Section 21(b)

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Tribunals and Commissions25 Nov 2021Dismissed

Chairman, Jaipur Vidyut Vitran Nigam Ltd. & 2 Ors Vs Rajveer Singh S/o Sh. Arjun Singh

National Consumer Disputes Redressal Commission · (2021) 11 NCDRC CK 0034

Consumer Protection Act, 1986 — Section 21(b)

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Tribunals and Commissions24 Nov 2021Allowed

Sunil Kohli & Anr Vs M/s Purearth Infrastructure Ltd

National Consumer Disputes Redressal Commission · (2021) 11 NCDRC CK 0044

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Tribunals and Commissions24 Nov 2021Disposed Of

Shashi Bala Mittal & Anr Vs Director, Local Government, Department Of Local Government & Anr

National Consumer Disputes Redressal Commission · (2021) 11 NCDRC CK 0033

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Tribunals and Commissions23 Nov 2021

Ajmer Vidyut Vitran Nigam Ltd. & Anr Vs Dharam Narain Trivedi S/o Shri Laxmi Lal

National Consumer Disputes Redressal Commission · (2021) 11 NCDRC CK 0038

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Tribunals and Commissions23 Nov 2021Dismissed

Neera Arya & 2 Ors Vs Batra Hospital & Medical Research Centre Of Ch. Aishi Ram Batra Public Charitable Trust & 5 Ors

National Consumer Disputes Redressal Commission · (2021) 11 NCDRC CK 0032

Code Of Criminal Procedure, 1973 — Section 173Indian Penal Code, 1860 — Section 201, 304A

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Tribunals and Commissions22 Nov 2021Dismissed

Premlal Halwai S/o Jogeshwar Prasad Vs Vishal Motors & 2 Ors

National Consumer Disputes Redressal Commission · (2021) 11 NCDRC CK 0031

Consumer Protection Act, 1986 — Section 21(b)

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Tribunals and Commissions22 Nov 2021Dismissed

Des Raj Singla & Ors Vs Dayanand Medical College & Hospital & Ors

National Consumer Disputes Redressal Commission · (2021) 11 NCDRC CK 0030

Consumer Protection Act, 1986 — Section 19

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Tribunals and Commissions22 Nov 2021

Nitin Juneja Vs Ireo Pvt. Ltd. & 2 Ors

National Consumer Disputes Redressal Commission · (2021) 11 NCDRC CK 0029

Consumer Protection Act, 1986 — Section 2(1)(r), 12(1)(c), 21Arbitration and Conciliation (Amendment) Act 2015 — Section 5, 8

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Tribunals and Commissions22 Nov 2021Disposed Of

Nidhi Gupta & Anr Vs M/s Parsvnath Developers Ltd. & Anr

National Consumer Disputes Redressal Commission · (2021) 11 NCDRC CK 0028

Consumer Protection Act, 1986 — Section 2(r), 21

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Tribunals and Commissions22 Nov 2021Allowed

Vipin Bihari & Anr Vs M/s Imperia Structures Ltd

National Consumer Disputes Redressal Commission · (2021) 11 NCDRC CK 0027

Consumer Protection Act, 1986 — Section 2(1)(d), 21(a)(1)

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Tribunals and Commissions22 Nov 2021Allowed

Shradha Anand & 22 Ors Vs Ansal Hi Tech Township Ltd

National Consumer Disputes Redressal Commission · (2021) 11 NCDRC CK 0026

Consumer Protection Act, 1986 — Section 2(r), 12(1)(c)

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Tribunals and Commissions18 Nov 2021Partly Allowed

Tata Housing Development Company Ltd. & Anr Vs Sanjiv Mahendru & Anr

National Consumer Disputes Redressal Commission · (2021) 11 NCDRC CK 0041

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