Tribunals and Commissions08 Nov 2021Dismissed
Golden Terry Towels Pvt. Ltd Vs United India Insurance Co. Ltd. Branch Office I
National Consumer Disputes Redressal Commission · (2021) 11 NCDRC CK 0007
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments, 2021
286 judgments · page 5 of 15
Tribunals and Commissions08 Nov 2021Disposed Of
Ansal Api Megapolis Buyer's Association (Regd.) & 16 Ors Vs Ansal Hi-Tech Townships Ltd
National Consumer Disputes Redressal Commission · (2021) 11 NCDRC CK 0006
Consumer Protection Act, 1986 — Section 2(b)(ii), 2(1)(d), 2(r), 12(1)(b), 21, 21(a)(i
Tribunals and Commissions03 Nov 2021Dismissed
Lokesh Kapoor S/o Sh.Narender Kapoor Vs National Insurance Co. Ltd
National Consumer Disputes Redressal Commission · (2021) 11 NCDRC CK 0005
Tribunals and Commissions03 Nov 2021Dismissed
K.S.Chandra Sekhara Vs Authorised Officer, Pgf Limited, Head Office
National Consumer Disputes Redressal Commission · (2021) 11 NCDRC CK 0004
Consumer Protection Act, 1986 — Section 21(b)
Tribunals and Commissions03 Nov 2021Allowed/ Dismissed
Life Insurance Corporation Of India Vs Vijay Pal Singh S/o Late Shri Sardar Singh
National Consumer Disputes Redressal Commission · (2021) 11 NCDRC CK 0003
Insurance Act, 1938 — Section 45(2), 114A(2)(zc)Insurance Regulatory and Development Authority Act, 1999 — Section 14, 26Insurance Regulatory and Development Authority (Protection of Policyholder�s Interests) Regulations, 2002 — Regulation 2(1)(d) Contract Act, 1872 — Section 19
Tribunals and Commissions02 Nov 2021Dismissed
Arvind Rajpal Jadav Vs Charudatta Vasantrao Tuljapurkar & 2 Ors
National Consumer Disputes Redressal Commission · (2021) 11 NCDRC CK 0011
Consumer Protection Act, 1986 — Section 21(b), 25(3)
Tribunals and Commissions01 Nov 2021Disposed Of
Aloke Anand S/o. Late Shri Sat Prakash Anand Vs M/s Ireo Pvt. Ltd. & 2 Ors
National Consumer Disputes Redressal Commission · (2021) 11 NCDRC CK 0002
Consumer Protection Act, 1986 — Section 2(d), 2(d)(i), 2(1)(d)
Tribunals and Commissions01 Nov 2021Partly Allowed
Manoj Kawatra & Anr Vs Pioneer Urban Land & Infrastructure Ltd
National Consumer Disputes Redressal Commission · (2021) 11 NCDRC CK 0001
Consumer Protection Act, 1986 — Section 12(1)(a), 21
Tribunals and Commissions29 Oct 2021Disposed Of
Anjana Rajkumar & Anr Vs M/s CHD Developers Limited & 2 Ors
National Consumer Disputes Redressal Commission · (2021) 10 NCDRC CK 0091
Tribunals and Commissions29 Oct 2021Disposed Of
Goutam Das & Bilasini Das & 23 Ors Vs LIC HFL Care Home Ltd. & Anr
National Consumer Disputes Redressal Commission · (2021) 10 NCDRC CK 0085
Consumer Protection Act, 1986 — Section 12(1)(c), 21(a)(i), 22(1)
Tribunals and Commissions29 Oct 2021Partly Allowed
Mili Jain & 2 Ors Vs Wave City Centre Pvt. Ltd
National Consumer Disputes Redressal Commission · (2021) 10 NCDRC CK 0084
Consumer Protection Act, 1986 — Section 2(1)(d), 21
Tribunals and Commissions29 Oct 2021Dismissed
Ashapurna Buildcon Ltd Vs Om Prakash
National Consumer Disputes Redressal Commission · (2021) 10 NCDRC CK 0075
Consumer Protection Act, 1986 — Section 21(b)
Tribunals and Commissions29 Oct 2021Allowed
Suman Kumar Jha & Anr Vs Mantri Techology Constellations Pvt. Ltd
National Consumer Disputes Redressal Commission · (2021) 10 NCDRC CK 0074
Tribunals and Commissions29 Oct 2021Partly Allowed
Modi Dyeing & Bleaching Works Vs National Insurance Company Ltd
National Consumer Disputes Redressal Commission · (2021) 10 NCDRC CK 0073
Consumer Protection Act, 1986 — Section 2(1)(o)
Tribunals and Commissions28 Oct 2021Dismissed
Navdeep Agro Board Vs National Insurance Co. Ltd
National Consumer Disputes Redressal Commission · (2021) 10 NCDRC CK 0090
Consumer Protection Act, 1986 — Section 21(b)Insurance Act, 1938 — Section 64UM
Tribunals and Commissions28 Oct 2021Dismissed
Ajay Kumar Vs Agra Development Authority & Anr
National Consumer Disputes Redressal Commission · (2021) 10 NCDRC CK 0089
Tribunals and Commissions28 Oct 2021Dismissed
M/s ITW India Ltd Vs New India Assurance Co. Ltd
National Consumer Disputes Redressal Commission · (2021) 10 NCDRC CK 0080
Tribunals and Commissions28 Oct 2021Allowed
Nisha Rani W/o Satyaroop Singh Vs M/s Mapsko Builders Pvt. Ltd
National Consumer Disputes Redressal Commission · (2021) 10 NCDRC CK 0079
Tribunals and Commissions28 Oct 2021Dismissed
Hitesh M Salerka M/s Hitesh Jewellers Vs Manager, Oriental Insurance Company Ltd. & Anr
National Consumer Disputes Redressal Commission · (2021) 10 NCDRC CK 0078
Indian Penal Code, 1860 — Section 379
Tribunals and Commissions28 Oct 2021Dismissed
M/s Ardee Infrastructire Pvt. Ltd Vs Surjit Kumar W/o Late Shri Trilok Kumar
National Consumer Disputes Redressal Commission · (2021) 10 NCDRC CK 0077
Consumer Protection Act, 1986 — Section 14Code of Civil Procedure, 1908 — Order 22 Rule 10Haryana Development and Regulation of Urban Areas Act, 1975, — Section 3(3)(a)(iii)