Tribunals and Commissions22 Oct 2021Dismissed
K Star Rural Farmer Warehouse Vs N. Anki Reddy & Anr
National Consumer Disputes Redressal Commission · (2021) 10 NCDRC CK 0058
Consumer Protection Act, 1986 — Section 2(1)(g), 21(b)
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments, 2021
286 judgments · page 7 of 15
Tribunals and Commissions22 Oct 2021Disposed Of
Mohit Seth & Anr Vs Sunworld Residency Pvt. Ltd
National Consumer Disputes Redressal Commission · (2021) 10 NCDRC CK 0051
Real Estate (Regulation and Development) Act, 2016 — Section 79
Tribunals and Commissions21 Oct 2021Disposed Of
Rajiv Malhotra & 2 Ors Vs M/s. Parsvnath Developers Limited & 3 Ors
National Consumer Disputes Redressal Commission · (2021) 10 NCDRC CK 0059
Consumer Protection Act, 1986 — Section 19, 20, 21, 27Insurance Act, 1938 — Section — Section 2(28), 194A
Tribunals and Commissions20 Oct 2021Dismissed
Runwal Developers Pvt. Ltd. & 4 Ors Vs Amit Maniklal Bhandari & Anr
National Consumer Disputes Redressal Commission · (2021) 10 NCDRC CK 0052
Tribunals and Commissions20 Oct 2021Dismissed
Municipal Corporation Bilaspur & Anr Vs Naveen Chopda S/o. Shri Sudarshan Chopda
National Consumer Disputes Redressal Commission · (2021) 10 NCDRC CK 0050
Tribunals and Commissions20 Oct 2021Disposed Of
Abhinav Ashwin & Anr Vs Logix Infrasyructure Private Ltd
National Consumer Disputes Redressal Commission · (2021) 10 NCDRC CK 0049
Tribunals and Commissions18 Oct 2021Partly Allowed
Atul Kumar Agarwal Vs Krrish Shalimar Projects Pvt. Ltd
National Consumer Disputes Redressal Commission · (2021) 10 NCDRC CK 0038
Consumer Protection Act, 1986 — Section 2(r), 2(1)(d), 21(a)(i)
Tribunals and Commissions14 Oct 2021Dismissed
Dr. Shipra Tripathi, W/o Late Shri Sunit Kumar Ojha Vs M/s ICICI Bank Ltd & Anr
National Consumer Disputes Redressal Commission · (2021) 10 NCDRC CK 0040
Consumer Protection Act, 1986 — Section 2(1)(d), 21(a)(1)
Tribunals and Commissions14 Oct 2021Dismissed
Shriram Bioseed Genetics Vs Praveen Sukhdeo Gavhane & Anr
National Consumer Disputes Redressal Commission · (2021) 10 NCDRC CK 0039
Consumer Protection Act, 1986 — Section 13(1)(c)
Tribunals and Commissions13 Oct 2021Disposed Of
HDB Financial Services Ltd Vs Parmod Kumar Sharma & Anr
National Consumer Disputes Redressal Commission · (2021) 10 NCDRC CK 0041
Tribunals and Commissions12 Oct 2021Dismissed
M/S. Champions Car & Anr Vs Nirmala Devi & Anr
National Consumer Disputes Redressal Commission · (2021) 10 NCDRC CK 0068
Consumer Protection Act, 1986 — Section 21(b)
Tribunals and Commissions12 Oct 2021Dismissed
Priti Sharma Vs Ashiana Landcraft Realty Pvt. Ltd. & Anr
National Consumer Disputes Redressal Commission · (2021) 10 NCDRC CK 0053
Consumer Protection Act, 1986 — Section 22(2), 2(1)(d)
Tribunals and Commissions11 Oct 2021Dismissed
V. Kameswar Rao S/o. Shri V. Rama Murthy Vs Ratnesh Jaiswal & Anr
National Consumer Disputes Redressal Commission · (2021) 10 NCDRC CK 0045
Consumer Protection Act, 1986 — Section 21(b)
Tribunals and Commissions11 Oct 2021Dismissed
Dinesh Kumar Vs Muthoot Finance Limited
National Consumer Disputes Redressal Commission · (2021) 10 NCDRC CK 0044
Consumer Protection Act, 1986 — Section 21(b)
Tribunals and Commissions11 Oct 2021Partly Allowed
Anurag Agarwal & Anr Vs M/s Imperia Structure Ltd
National Consumer Disputes Redressal Commission · (2021) 10 NCDRC CK 0028
Consumer Protection Act, 1986 — Section 2(d)(i), 2(7), 2(33), 2(37), 2(42), 12(1)(a), 18, 21, 85, 86Consumer Protection Act, 2019 — Section 3, 100, 107General Clauses Act, 1897 — Section 6
Tribunals and Commissions11 Oct 2021Partly Allowed
Amit Kumar Vs M/s Imperia Structure Ltd
National Consumer Disputes Redressal Commission · (2021) 10 NCDRC CK 0027
Consumer Protection Act, 1986 — Section 2(d)(i), 2(7), 2(33), 2(37), 2(42), 12(1)(a), 18, 21, 85, 86Consumer Protection Act, 2019 — Section 3, 100, 107General Clauses Act, 1897 — Section 6
Tribunals and Commissions11 Oct 2021Partly Allowed
Jacob Thomas Kadakampallil & 3 Ors Vs Sahara Prime City Ltd
National Consumer Disputes Redressal Commission · (2021) 10 NCDRC CK 0026
Consumer Protection Act, 1986 — Section 12(1)(c), 13(6), 21
Tribunals and Commissions11 Oct 2021Partly Allowed
Brigadier Harir Pant Vs M/s. Imperia Structure Ltd
National Consumer Disputes Redressal Commission · (2021) 10 NCDRC CK 0025
Consumer Protection Act, 1986 — Section 2(d)(i), 2(7), 2(33), 2(37), 2(42), 12(1)(a), 18, 21, 85, 86Consumer Protection Act, 2019 — Section 3, 100, 107General Clauses Act, 1897 — Section 6
Tribunals and Commissions08 Oct 2021Disposed Of
Harish Chavan & 32 Ors. Vs M/s. Neepa Real Estates Pvt. Ltd.
National Consumer Disputes Redressal Commission · (2021) 10 NCDRC CK 0046
Tribunals and Commissions08 Oct 2021Allowed
Rohit Verma & Anr Vs Supertech Limited & Anr
National Consumer Disputes Redressal Commission · (2021) 10 NCDRC CK 0035
Consumer Protection Act, 1986 — Section 12(1)(a), 21