Tribunals and Commissions04 Oct 2021
Ankush Sethi & Anr Vs M/s. Imperia Structures Ltd
National Consumer Disputes Redressal Commission · (2021) 10 NCDRC CK 0008
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments, 2021
286 judgments · page 9 of 15
Tribunals and Commissions04 Oct 2021Dismissed
Narendra M Mehta Vs Mehsana Urban Co-Op. Bank Ltd
National Consumer Disputes Redressal Commission · (2021) 10 NCDRC CK 0006
Tribunals and Commissions04 Oct 2021Dismissed
Regional Provident Fund Commissioner Regional Office Vs Akhi Das Naranabhai Patel
National Consumer Disputes Redressal Commission · (2021) 10 NCDRC CK 0004
Employees State Pension Scheme, 1995 — Section 12(4), 12(4)(b)
Tribunals and Commissions04 Oct 2021Dismissed
S. Raja Motors Through Its Partner Vs Kalu Khan S/o Pathan Khan Cast Muslim
National Consumer Disputes Redressal Commission · (2021) 10 NCDRC CK 0003
Consumer Protection Act, 1986 — Section 21(b)
Tribunals and Commissions04 Oct 2021Partly Allowed
Veena Gupta Vs DLF Universal Limited & Anr
National Consumer Disputes Redressal Commission · (2021) 10 NCDRC CK 0002
Consumer Protection Act, 1986 — Section 2(1)(d), 2(r), 21(a)(i)
Tribunals and Commissions04 Oct 2021Allowed
Harsh Verma & Anr Vs M/s Ireo Grace Realtech Private Limited & 4 Ors
National Consumer Disputes Redressal Commission · (2021) 10 NCDRC CK 0001
Consumer Protection Act, 1986 — Section 2(1)(r), 21(a)(i)
Tribunals and Commissions01 Oct 2021Disposed Of
ICICI Lombard General Insurance Company Ltd Vs Kanwaljeet Singh Cheema S/o Sh. Narinder Singh Cheema
National Consumer Disputes Redressal Commission · (2021) 10 NCDRC CK 0060
Consumer Protection Act, 1986 — Section 15Consumer Protection Act, 2019 — Section 41, 58(1)(b)
Tribunals and Commissions01 Oct 2021Dismissed
Mahavir Soft Image (India ) Pvt. Ltd Vs Shravan Yadav Prop. Vinayak Printers Behind Control Room Near Bus Stand Alwar Rajasthan
National Consumer Disputes Redressal Commission · (2021) 10 NCDRC CK 0037
Consumer Protection Act, 1986 — Section 21(b)
Tribunals and Commissions01 Oct 2021
Ashok Dutta Vs B.D. Motors Limited & 2 Ors
National Consumer Disputes Redressal Commission · (2021) 10 NCDRC CK 0014
Consumer Protection Act, 1986 — Section 21(b)Consumer Protection Act, 2019 — Section 58(1)(b)
Tribunals and Commissions01 Oct 2021Dismissed
Ashok Leyland Limited & Anr Vs Kartar Singh & Anr
National Consumer Disputes Redressal Commission · (2021) 10 NCDRC CK 0013
Consumer Protection Act, 1986 — Section 2(1)(d)(i), 13(1)(c), 13(1)(d), 13(1)(e), 13(1)(f), 13(1)(g)Consumer Protection Act, 2019 — Section 58(1)(b)
Tribunals and Commissions30 Sept 2021Dismissed
M/s. Supertech Ltd Vs Mr. Lokesh Kataria
National Consumer Disputes Redressal Commission · (2021) 09 NCDRC CK 0068
Tribunals and Commissions30 Sept 2021Dismissed
M/s Joshi Sweet Mart Vs M/s. Solaireko Energy Pvt Ltd
National Consumer Disputes Redressal Commission · (2021) 09 NCDRC CK 0067
Consumer Protection Act, 1986 — Section 13, 13(1)(a)Consumer Protection Act, 2019 — Section 51(1)
Tribunals and Commissions30 Sept 2021Disposed Of
JMD Ltd. Vs Kamlesh Kumari & 2 Ors
National Consumer Disputes Redressal Commission · (2021) 09 NCDRC CK 0054
Tribunals and Commissions29 Sept 2021Disposed Of
Electrical Executive Engineer, Dalsingsarai & 2 Ors. Vs Senu Singh W/o. Lt. Anil Prasad Singh
National Consumer Disputes Redressal Commission · (2021) 09 NCDRC CK 0065
Consumer Protection Act, 1986 — Section 21(b)
Tribunals and Commissions28 Sept 2021Allowed
Deepak Goyal & Anr Vs M/s North Star Apartments Pvt. Ltd. & 4 Ors
National Consumer Disputes Redressal Commission · (2021) 09 NCDRC CK 0052
Tribunals and Commissions28 Sept 2021Partly Allowed
Dushyant Sood Vs M/s. Vatika Limited @ Vatika Triangle
National Consumer Disputes Redressal Commission · (2021) 09 NCDRC CK 0051
Real Estate Regulation and Development Act, 2016 — Section 13, 14
Tribunals and Commissions27 Sept 2021Disposed Of
Bharmaputra Biochem Pvt. Ltd Vs New India Assurance Company & Anr
National Consumer Disputes Redressal Commission · (2021) 09 NCDRC CK 0055
Code of Civil Procedure, 1908 — Order 1 Rule 3, Order 1 Rule 9Insurance Act, 1938 — Section 64UM
Tribunals and Commissions27 Sept 2021Dismissed
Paritosh Jain & Anr Vs Jaiprakash Associate Ltd
National Consumer Disputes Redressal Commission · (2021) 09 NCDRC CK 0046
Tribunals and Commissions27 Sept 2021Allowed/ Disposed Of
M/s. Bommidala Purnaiah Holdings. (P) Ltd Vs New India Assurance Company Ltd
National Consumer Disputes Redressal Commission · (2021) 09 NCDRC CK 0045
Consumer Protection Act, 1986 — Section 21
Tribunals and Commissions24 Sept 2021Dismissed
Jalandhar Improvement Trust Vs Sukhdev Singh Sehgal
National Consumer Disputes Redressal Commission · (2021) 09 NCDRC CK 0062