Tribunals and Commissions08 Oct 2021Dismissed
Pankaj Sinha S/o. Brij Lal Sinha Vs M/s. Ansal Phalak Infrastructure Pvt. Ltd
National Consumer Disputes Redressal Commission · (2021) 10 NCDRC CK 0034
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments, 2021
286 judgments · page 8 of 15
Tribunals and Commissions08 Oct 2021Dismissed
Sukhbir Sharan Sharma Vs M/s. Land Craft Developer Pvt. Ltd
National Consumer Disputes Redressal Commission · (2021) 10 NCDRC CK 0033
Tribunals and Commissions08 Oct 2021Dismissed
Lokesh Chandra & Anr Vs M/s. Spaze Towers Pvt. Ltd
National Consumer Disputes Redressal Commission · (2021) 10 NCDRC CK 0032
Tribunals and Commissions08 Oct 2021Dismissed
Sourabh Gupta & Anr Vs M/s. Spaze Towers Pvt. Ltd
National Consumer Disputes Redressal Commission · (2021) 10 NCDRC CK 0031
Tribunals and Commissions08 Oct 2021Dismissed
Swaroop Mandal & Anr Vs M/s. Spaze Towers Pvt. Ltd
National Consumer Disputes Redressal Commission · (2021) 10 NCDRC CK 0030
Tribunals and Commissions07 Oct 2021Dismissed
M/s Gigeo Real Estate,Through Its Prop. Chhaganlal Kunwarjbhai Patel Vs Smt. Shakuntalala Prakash Choudhari Choudhari Bhawan
National Consumer Disputes Redressal Commission · (2021) 10 NCDRC CK 0024
Consumer Protection Act, 1986 — Section 13(7)Code of Civil Procedure, 1908 — Order 22 Rule 4, Order 22 Rule 4(3), Order 22 Rule 9Limitation Act, 1963 — Article 120, 121
Tribunals and Commissions07 Oct 2021Dismissed
Kartar Singh Vs M/s. Grover Motors Pvt. Ltd. & 2 Ors
National Consumer Disputes Redressal Commission · (2021) 10 NCDRC CK 0023
Tribunals and Commissions07 Oct 2021Dismissed
M/f. Shivalik Vihar Sites Pvt. Ltd. & Ors. Vs Kuldeep Singh
National Consumer Disputes Redressal Commission · (2021) 10 NCDRC CK 0022
Consumer Protection Act, 1986 — Section 3Indian Penal Code, 1860 — Section 120B, 364A, 382, 420, 467, 468Code of Civil Procedure, 1908 — Order 9 Rule 13
Tribunals and Commissions07 Oct 2021Dismissed
Shivalik Vihar Sites Pvt. Ltd. & Ors Vs Jasbir Singh
National Consumer Disputes Redressal Commission · (2021) 10 NCDRC CK 0021
Consumer Protection Act, 1986 — Section 3Indian Penal Code, 1860 — Section 120B, 364A, 382, 420, 467, 468Code of Civil Procedure, 1908 — Order 9 Rule 13
Tribunals and Commissions07 Oct 2021Partly Allowed
Dhampur Sugar Mills Ltd Vs National Insurance Co. Ltd. & Ors
National Consumer Disputes Redressal Commission · (2021) 10 NCDRC CK 0012
Indian Boiler Act, 1923 — Section 9Indian Boiler Regulations, 1950 — Regulation 381(c)
Tribunals and Commissions07 Oct 2021Dismissed
Authorized Signatory, Bajaj Allianz Life Insurance Co. Ltd. & 2 Ors Vs Kanduru Gangadhara Rao
National Consumer Disputes Redressal Commission · (2021) 10 NCDRC CK 0011
Consumer Protection Act, 1986 — Section 21(b)
Tribunals and Commissions07 Oct 2021Dismissed
Bajaj Allianz Life Insurance Co. Ltd. & 2 Ors. Vs Vinod Kumar Kaushik (Since Deceased Through Lrs)
National Consumer Disputes Redressal Commission · (2021) 10 NCDRC CK 0010
Consumer Protection Act, 1986 — Section 21(b), 27
Tribunals and Commissions07 Oct 2021Dismissed
Bajaj Allianz Life Insurance Company Limited Vs Ugan Paswan
National Consumer Disputes Redressal Commission · (2021) 10 NCDRC CK 0009
Consumer Protection Act, 1986 — Section 21(b)
Tribunals and Commissions06 Oct 2021Dismissed
Rajasthan Housing Board & Anr Vs Leena Bhatia W/o. Sh. Padam Kumar Bhatia
National Consumer Disputes Redressal Commission · (2021) 10 NCDRC CK 0029
Consumer Protection Act, 1986 — Section 21(b)
Tribunals and Commissions06 Oct 2021Dismissed
Managing Director Al-Azhar Dental College & Anr Vs Shaju V George & Anr
National Consumer Disputes Redressal Commission · (2021) 10 NCDRC CK 0020
Consumer Protection Act, 2019 — Section 52, 58(1)(b)
Tribunals and Commissions05 Oct 2021Dismissed
ICICI Prudential Life Insurance Co. Ltd. & 2 Ors Vs Sunita Devi
National Consumer Disputes Redressal Commission · (2021) 10 NCDRC CK 0018
Tribunals and Commissions05 Oct 2021Dismissed
M/s. Chakraborty & Alliance & Anr Vs Subir Mukherjee & Anr
National Consumer Disputes Redressal Commission · (2021) 10 NCDRC CK 0017
Consumer Protection Act, 1986 — Section 19A, 21(b)
Tribunals and Commissions05 Oct 2021Dismissed
Jain Singh S/o. Sri Bhujari Vs National Insurance Co. Ltd.
National Consumer Disputes Redressal Commission · (2021) 10 NCDRC CK 0016
Tribunals and Commissions05 Oct 2021Allowed
M/s Regency Aqua-Electro Abd Motel Resorts Ltd Vs United India Insurance Company Ltd. & Anr
National Consumer Disputes Redressal Commission · (2021) 10 NCDRC CK 0005
Consumer Protection Act, 1986 — Section 2(r), 13(4), 21Contract Act, 1872 — Section 17
Tribunals and Commissions04 Oct 2021Dismissed
Promila Bhalla Vs Anil Kumar Puri
National Consumer Disputes Redressal Commission · (2021) 10 NCDRC CK 0015